High Courts06 Sept 1993
Forbes Forbes Campbell and Co. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1993) 63 ELT 23 : (1994) 206 ITR 495
Income Tax Act, 1961 — Section 35B, 35B(1)
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 2,540 of 3,665
High Courts06 Sept 1993
Commissioner of Income Tax Vs Associated Film Industries (P.) Ltd.
Bombay High Court · (1993) 09 BOM CK 0044
Income Tax Act, 1961 — Section 139, 215, 28
High Courts06 Sept 1993Allowed
Hussainkhan Haider Khan Vs Pandurang Govind Bhatta
Bombay High Court · (1993) 09 BOM CK 0012
Limitation Act, 1963 — Article 136
High Courts03 Sept 1993
Bombay Forgings Pvt. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1994) 119 CTR 128 : (1994) 206 ITR 562
Income Tax Act, 1961 — Section 40, 40A, 40A(5)
High Courts03 Sept 1993
Oswal Fertilizers Corporation Vs Commissioner Of Income Tax
Bombay High Court · (1995) 215 ITR 433
Income Tax Act, 1961 — Section 185, 28
High Courts03 Sept 1993Allowed
John Fernandes and others Vs State
Bombay High Court · (1994) MhLj 956
Criminal Procedure Code, 1973 (CrPC) — Section 273, 464, 465, 95Penal Code, 1860 (IPC) — Section 323, 34, 341, 342, 354
High Courts03 Sept 1993Allowed
Madhavdas Damodardas Gujar and Others Vs Mahadu Keru Raut
Bombay High Court · (1994) 1 BomCR 509
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 5Limitation Act, 1963 — Section 3
High Courts03 Sept 1993
Commissioner of Income Tax Vs Shivanand Electronics
Bombay High Court · (1994) 119 CTR 94 : (1994) 209 ITR 63
Income Tax Act, 1961 — Section 263, 288, 80, 80J, 80J(1)
High Courts03 Sept 1993
Mangalagauri Trikamalal Verma Vs Dr. Mrs. Kamal Anil Adhiya
Bombay High Court · (1994) 1 BomCR 718
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12(3), 13(1)Constitution of India, 1950 — Article 227
High Courts03 Sept 1993Dismissed
Mazdoor Congress and Others Vs N.L. Bhalchandra and Others
Bombay High Court · (1994) 2 BomCR 369 : (1994) 68 FLR 122 : (1994) 2 LLJ 692
Industrial Disputes Act, 1947 — Section 10, 2, 25Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 24(2), 25F, 25S
High Courts02 Sept 1993
Ceat Tyres of India Ltd. Vs Union of India
Bombay High Court · (1993) 49 ECR 413 : (1993) 68 ELT 344
High Courts02 Sept 1993
Nitin D. Shanvi and Others Vs State of Maharashtra and Others
Bombay High Court · (1996) 5 BomCR 378
Constitution of India, 1950 — Article 14, 141, 142, 226
High Courts02 Sept 1993
Bralco Metal Industries Pvt. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1994) 120 CTR 420 : (1994) 206 ITR 477
Companies (Profits) Surtax Act, 1964 — Section 37Income Tax Act, 1961 — Section 32, 33, 35B, 37, 40
High Courts01 Sept 1993Dismissed
Rajkumar Buttan Vs Krantidevi Rajkumar Buttan
Bombay High Court · (1994) 1 DMC 574
Hindu Marriage Act, 1955 — Section 25
High Courts01 Sept 1993
Shaikh Dawood Shaikh Biban Vs The Municipal Corporation of Gr. Bombay and Others
Bombay High Court · (1994) 1 BomCR 695
Bombay Municipal Corporation Act, 1888 — Section 412(1), 412(2)
High Courts01 Sept 1993
Pai Paper and Allied Industries Pvt. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1994) 120 CTR 51 : (1994) 207 ITR 410
Income Tax Act, 1961 — Section 30, 31, 32, 33, 34
High Courts01 Sept 1993Dismissed
Suresh Baburao Shinde and Others Vs State of Maharashtra and Others
Bombay High Court · (1994) 2 BomCR 564 : (1994) 2 LLJ 120
Penal Code, 1860 (IPC) — Section 120B, 147, 148, 149, 307
High Courts01 Sept 1993
Commissioner of Income Tax Vs Maharashtra Extraction Pvt. Ltd.
Bombay High Court · (1994) 209 ITR 41 : (1994) 73 TAXMAN 124
Finance Act, 1975 — Section 2(8)Income Tax Act, 1961 — Section 104, 104(4), 263
High Courts01 Sept 1993
Commissioner of Income Tax Vs Birla Consultants Ltd.
Bombay High Court · (1994) 206 ITR 458
Income Tax Act, 1961 — Section 10, 36, 40, 40A, 40A(1)
High Courts31 Aug 1993
Shri. Vasu Malik Vs Smt. Thelma da Rocha and Others
Bombay High Court · (1994) 3 BomCR 66
Goa, Daman and Diu Agricultural Tenancy Act, 1964 — Section 11(2), 2(1)