High Courts16 Mar 2002Dismissed
Mahomed Hassan Samru Vs Peer Hazarath Diwanshah Dargah Trust and Others
Bombay High Court · (2002) 3 ALLMR 66 : (2002) 6 BomCR 253
Bombay Public Trusts Act, 1950 — Section 50, 51
COURT ARCHIVE
Bombay High Court judgments
73,296 judgments · page 2,165 of 3,665
High Courts16 Mar 2002Dismissed
Hussain Mohammed Mujawar Vs The State of Maharashtra
Bombay High Court · (2002) 104 BOMLR 445
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 354, 376, 511
High Courts15 Mar 2002
Larsen and Toubro Limited Vs Prime Displays (P) Ltd., Abiz Business (P) Ltd. and Everest Media Ltd.
Bombay High Court · (2003) 1 ALLMR 248 : (2002) 5 BomCR 158 : (2003) 114 CompCas 141
Companies Act, 1956 — Section 433, 434Evidence Act, 1872 — Section 126, 129, 5
High Courts15 Mar 2002Allowed
Marico Industries Ltd. and Another Vs Sarfaraj Trading Company, Hyderabad and Others
Bombay High Court · AIR 2003 Bom 102 : (2002) 4 BomCR 653 : (2002) 4 BOMLR 254 : (2002) 3 MhLj 588
Copyright Act, 1957 — Section 62(2)
High Courts15 Mar 2002Dismissed
Bapulal Walchand Jain, (since deceased by L.Rs.) and Others Vs Pandurang Vithal Pingle
Bombay High Court · AIR 2003 Bom 5 : (2002) 3 ALLMR 412
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 2Evidence Act, 1872 — Section 115
High Courts14 Mar 2002Dismissed
Umesh Marotrao Mowade and Others Vs Bhalchandra Jageshwar Joshi and Others
Bombay High Court · (2002) 4 BomCR 515
Civil Procedure Code, 1908 (CPC) — Section 114
High Courts14 Mar 2002Dismissed
Amy Phirozshah Mistry and Others Vs Union of India (UOI) and Others
Bombay High Court · AIR 2002 Bom 399 : (2002) 2 ALLMR 673 : (2002) 4 BomCR 90 : (2002) 4 MhLj 690
Constitution of India, 1950 — Article 19(1)Land Acquisition Act, 1894 — Section 16, 17Mumbai Municipal Corporation Act, 1888 — Section 105B
High Courts13 Mar 2002Dismissed
Rita T. Verghese Vs Headmistress, Vidya Mandir English Primary School, Bombay and Others
Bombay High Court · (2002) 2 ALLMR 851 : (2002) 4 BomCR 102 : (2002) 94 FLR 892 : (2002) 3 MhLj 57
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 2(20), 2(21), 2(21), 2(24), 3(1)
High Courts13 Mar 2002Dismissed
Smt. Sugarbee Kacharuddin Kordu Vs Jantababee Kasim Dange and Others
Bombay High Court · (2002) 03 BOM CK 0040
High Courts13 Mar 2002
Manik Pachghare Vs Chief Executive Officer, Zilla Parishad and Others
Bombay High Court · (2002) 4 ALLMR 505 : (2002) 4 BomCR 491 : (2002) 3 LLJ 773
Maharashtra Zilla Parishad, District Services (Discipline and Appeal) Rules, 1964 — Rule 21(2), 7
High Courts13 Mar 2002Dismissed
Bhiku Hari More (deceased by L.Rs.) and Others Vs Vishvanath Shridhar Mogare (deceased by L.Rs.) and Others
Bombay High Court · AIR 2003 Bom 235
Transfer of Property Act, 1882 — Section 114
High Courts13 Mar 2002Allowed
Pitambarlal Chetandas Vs Employees'' State Insurance Corporation
Bombay High Court · (2003) 2 ALLMR 218 : (2004) 2 LLJ 181
Employees State Insurance Act, 1948 — Section 51
High Courts11 Mar 2002Dismissed
Daniel Premacey Ramball Vs Joseph Charlas Salvi and Others
Bombay High Court · (2002) 6 BomCR 223 : (2002) 4 MhLj 133 : (2003) 1 RCR(Civil) 179
Succession Act, 1925 — Section 213, 63
High Courts11 Mar 2002Dismissed
The Bar Council of Maharashtra and Balabhadra Chunilal Joshi Vs The Union of India, The State of Maharashtra and The Bar Council of India
Bombay High Court · AIR 2002 Bom 220 : (2002) 4 BomCR 108 : (2002) 2 MhLj 842
Advocates Act, 1961 — Section 24(1)Constitution of India, 1950 — Article 14, 19(1), 226
High Courts11 Mar 2002Dismissed
Chandrashekar Mahadappa Mitkari Vs State of Maharashtra and Others
Bombay High Court · (2002) 3 ALLMR 876 : (2002) 5 BomCR 594 : (2002) 3 BOMLR 319 : (2003) 1 MhLj 587
High Courts08 Mar 2002Dismissed
Y.P. Sarabhai Vs Union Bank of India and Another
Bombay High Court · (2002) 3 ALLMR 43 : (2002) 4 BomCR 715 : (2002) 3 BOMLR 583 : (2002) 3 LLJ 435 : (2002) 2 MhLj 882
Union Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Regulation 7, 7(2), 7(3)
High Courts08 Mar 2002
Commissioner of Income Tax Vs Miss Piroja C. Patel
Bombay High Court · (2002) 122 TAXMAN 752
Income Tax Act, 1961 — Section 263, 55
High Courts08 Mar 2002
Special Land Acquisition Officer MHADA, Zarine Ashrafali Jariabhai Mansing Trustee of Noor Baug Charitable Trust and Controller of Rationing Officer
Bombay High Court · (2002) 3 BomCR 431
Land Acquisition Act, 1894 — Section 18
High Courts08 Mar 2002
Ramruch Pande and Others Vs State of Maharashtra and Others
Bombay High Court · (2002) 94 FLR 961 : (2002) 3 LLJ 600
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10(1), 12(5)
High Courts08 Mar 2002
Bajaj Tempo Ltd. Vs Bhartiya Kamgar Sena and Another
Bombay High Court · (2002) 94 FLR 96 : (2002) 2 LLJ 1134
Industrial Disputes Act, 1947 — Section 9A