High Courts02 Apr 2002

Vardhaman Chemicals, Near Sharda Ispat, Kamptee Road, Nagpur Vs The Commissioner, Central Excise and Customs, Civil Lines, Nagpur, The Superintendent, Central Excise, Range-V, Division-I, Nagpur

Bombay High Court · (2002) 4 BomCR 537 : (2002) 2 BOMLR 826 : (2003) 185 CTR 163 : (2003) 160 ELT 132 : (2003) 263 ITR 460 : (2002) 3 MhLj 187 : (2002) 2 MhLj 187 : (2003) 133 TAXMAN 103

Central Excises and Salt Act, 1944 — Section 35BFinance (No. 2) Act, 1998 — Section 88, 90, 90(1)Finance Act, 1997 — Section 67, 67(1), 68(2)
High Courts27 Mar 2002

Sukhdev Vs State of Maharashtra

Bombay High Court · (2003) 2 DMC 72 : (2002) 3 MhLj 302

Criminal Procedure Code, 1973 (CrPC) — Section 228Evidence Act, 1872 — Section 113BPenal Code, 1860 (IPC) — Section 302, 304B