COURT ARCHIVE

Bombay High Court judgments

73,347 judgments · page 3,666 of 3,668

High Courts07 Apr 1903

Hari Pandurang and Another Vs Secretary of State for India in Council and The Trustees for the Improvement of the City of Bombay and James Mcneill, Special Collector

Bombay High Court · (1904) ILR (Bom) 276

Land Acquisition Act, 1894 — Section 10

High Courts01 Apr 1903

Bhikabhai Ratanchand Vs Bai Bhuri

Bombay High Court · (1904) ILR (Bom) 272

Contract Act, 1872 — Section 130

High Courts20 Mar 1903

The Bombay Burmah Trading Corporation Limited Vs Dorabji Cursetji Shroff

Bombay High Court · (1904) ILR (Bom) 270

High Courts16 Mar 1903

Khondiba Bin Babaji Vs Nana Shidrao and Others

Bombay High Court · (1904) ILR (Bom) 265

Registration Act, 1877 — Section 50

High Courts06 Mar 1903

In Re: Vallabhdas Jairam, Khimji Jairam and Bhanji Jairam

Bombay High Court · (1904) ILR (Bom) 256

High Courts04 Mar 1903

Nathu Piraji Marwadi Vs Balwant Rao Bin Yeshwantrao and Another

Bombay High Court · (1904) ILR (Bom) 253

Contract Act, 1872 — Section 70

High Courts27 Feb 1903

Narayan Bhagwan Gandhi Vs Shamrao Laxuman and Others

Bombay High Court · (1904) ILR (Bom) 246

Civil Procedure Code, 1908 (CPC) — Section 42, 43

High Courts26 Feb 1903

Thakore Fatesingji Dipsangji Vs Bamanji Ardeshir Dalal

Bombay High Court · (1904) ILR (Bom) 335

Evidence Act, 1872 — Section 116Transfer of Property Act, 1882 — Section 51

High Courts24 Feb 1903

Sagun Balkrishnaset Kanekar and Another Vs Kaji Hussen Valad Kaji Ali and Others

Bombay High Court · (1904) ILR (Bom) 325

High Courts18 Feb 1903

Narayan Manjaya and Another Vs Shri Ramchandra Devasthan, Moktesars Ganpaya Govind Shetti and Another

Bombay High Court · (1904) ILR (Bom) 242

High Courts10 Feb 1903

Jairamdas Ganeshdas and Another Vs Zamonlal Kissorilal

Bombay High Court · (1904) ILR (Bom) 232

Presidency Small Cause Courts Act, 1882 — Section 6Specific Relief Act, 1877 — Section 53

High Courts09 Feb 1903

Natha Kupaji and Others Vs Maganchand Motiji and Others

Bombay High Court · (1904) ILR (Bom) 209

Transfer of Property Act, 1882 — Section 53

High Courts02 Feb 1903

Balvant Babaji Dhondge Vs Hirachand Gulabchand Gujar

Bombay High Court · (1904) ILR (Bom) 217

High Courts02 Feb 1903

Gell Vs Taja Noora

Bombay High Court · (1904) ILR (Bom) 199

High Courts23 Jan 1903

Kanhayalal Bhikaram and Others Vs Narhar Laxmanshet Vani

Bombay High Court · (1904) ILR (Bom) 193

High Courts22 Jan 1903

Mahomed Isub and Another Vs Bashotappa Bin Takappa

Bombay High Court · (1904) ILR (Bom) 196

Specific Relief Act, 1877 — Section 9

High Courts15 Jan 1903

Jehangir Rustomji Divecha Vs Bai Kukibai and Others

Bombay High Court · (1904) ILR (Bom) 182

Succession Act, 1865 — Section 3

High Courts15 Jan 1903

Sitaram Apaji Kode Vs Shridhar Anant Prabhu and Others

Bombay High Court · (1904) ILR (Bom) 189

Contract Act, 1872 — Section 38

High Courts13 Jan 1903

Balaji Narayan Gokhale Vs Nana Bin Babaji Ghatge and Others

Bombay High Court · (1904) ILR (Bom) 186

High Courts09 Jan 1903

Chintaman Nilkant and Another Vs Gangabai and Others

Bombay High Court · (1904) ILR (Bom) 184