COURT ARCHIVE

Bombay High Court judgments

73,308 judgments · page 1,759 of 3,666

High Courts23 Jan 2008

Bismilla Abidulla Ansari and Another Vs Kishorkumar N. Shah and Another

Bombay High Court · (2008) 5 BomCR 252 : (2008) 4 MhLj 792

Motor Vehicles Act, 1939 — Section 110A, 92A, 94, 95, 95(1)Motor Vehicles Act, 1988 — Section 146, 147, 149, 149(1), 163A

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High Courts23 Jan 2008

Vijay Arora and Another Vs Eastern International Hotels Limited

Bombay High Court · (2008) 5 BomCR 880

Companies Act, 1956 — Section 165, 165(10), 389(A), 393, 397

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High Courts23 Jan 2008Dismissed

Rajendra P. Singh Vs State of Maharashtra and Others

Bombay High Court · (2008) 4 BomCR 868 : (2008) 3 MhLj 860

Bombay Police Act, 1951 — Section 33, 33(1)(WY)Constitution of India, 1950 — Article 19(1)Keeping Place for Public Entertainment Rules, 1953 — Rule 13, 7A, 8(1)

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High Courts23 Jan 2008Dismissed

Sadguru Caterers and Ali Mohamad Mangukhan Vs Hashmatbi Abdulkadar Shaikh since deceased through legal representative and legal heirs Shahidabi Najir Manair

Bombay High Court · (2008) 5 BomCR 230 : (2008) 4 MhLj 725

Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)

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High Courts23 Jan 2008Allowed

Maroti Parsutkar and Anandrao Parsutkar Vs Ramdas Pidurkar, Sau. Kamalabai Thenge and Smt. Bayabai Khati Pidurkar

Bombay High Court · (2008) 3 ALLMR 175 : (2008) 3 BomCR 179

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 124

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High Courts23 Jan 2008Dismissed

The Commissioner of Income Tax Vs Saumya Finance and Leasing Co. (P) Ltd.

Bombay High Court · (2008) 215 CTR 359 : (2008) 300 ITR 422

Income Tax Act, 1961 — Section 139, 16(3), 80M

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High Courts23 Jan 2008Allowed

Malegaon Nagar Palika Vs Vasant Nathu Kale and Others

Bombay High Court · (2008) 3 ALLMR 334 : (2008) 2 BomCR 750 : (2008) 117 FLR 158 : (2008) 4 MhLj 318

Constitution of India, 1950 — Article 226Industrial Disputes (Bombay) Rules, 1957 — Rule 67AIndustrial Disputes Act, 1947 — Section 33C(2)

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High Courts23 Jan 2008Dismissed

Ramnord Research Laboratories (P) Ltd. Vs Wealth Tax Officer

Bombay High Court · (2008) 215 CTR 295

Income Tax Act, 1961 — Section 269UAWealth Tax Act, 1957 — Section 2, 4(8)

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High Courts23 Jan 2008Dismissed

Ramnord Research Laboratories (P.) Ltd. Vs Wealth Tax Officer

Bombay High Court · (2008) 305 ITR 299

Income Tax Act, 1961 — Section 269UAWealth Tax Act, 1957 — Section 2(ea), 4(8)(b)

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High Courts22 Jan 2008Dismissed

DIT (Exemptions) Vs National Safety Council

Bombay High Court · (2008) 217 CTR 289 : (2008) 305 ITR 257

Income Tax Act, 1961 — Section 10

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High Courts22 Jan 2008Dismissed

Kishor N. Lulla Vs State of Maharashtra and Others

Bombay High Court · (2008) 4 BomCR 478

Constitution of India, 1950 — Article 227Maharashtra Regional and Town Planning Act, 1966 — Section 49, 56, 56(4), 56(5)

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High Courts22 Jan 2008

La Marvel Residents Welfare Association Vs North Goa Planning and Development Authority and Ors

Bombay High Court · (2008) 01 BOM CK 0160

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High Courts22 Jan 2008

Commissioner of Income Tax Vs Deodhar Electro Design P. Ltd.

Bombay High Court · (2008) 218 CTR 149 : (2008) 300 ITR 103

Income Tax Act, 1961 — Section 80HHC, 80HHC(1), 80HHC(3), 80HHC(4B)

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High Courts22 Jan 2008Allowed

Mohan Mohite Vs The State of Maharashtra

Bombay High Court · (2008) BomCR(Cri) 781

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 50, 52(3), 57

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High Courts22 Jan 2008

Mr. Joseph Sequeira, Member, V.P. Calangute and Others Vs Block Development Officer and Others

Bombay High Court · (2008) 4 ALLMR 656 : (2008) 3 BomCR 111 : (2008) 3 MhLj 178

Constitution of India, 1950 — Article 226Goa Panchayat (Meetings) Rules, 1996 — Rule 7, 7(2)Goa Village Panchayat Raj Act, 1994 — Section 51

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High Courts22 Jan 2008Allowed

Shri S.C. Naik, Assistant Works Manager, India Government Mint and Others Vs The Union of India (UOI) and Others

Bombay High Court · (2008) 3 ALLMR 764 : (2008) 3 BomCR 201 : (2008) 117 FLR 906 : (2008) 3 MhLj 292

Factories Act, 1948 — Section 59

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High Courts22 Jan 2008Dismissed

Commissioner of Income Tax Vs Dimac Industries

Bombay High Court · (2008) 01 BOM CK 0025

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High Courts22 Jan 2008Dismissed

Commissioner of Income Tax Vs G.R. Madhyan

Bombay High Court · (2008) 01 BOM CK 0020

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High Courts22 Jan 2008Dismissed

Bennett Coleman and Co. Ltd. Vs The Asstt. Commissioner of Wealth Tax and The Commissioner of Income Tax

Bombay High Court · (2008) 3 BomCR 694 : (2008) 215 CTR 405 : (2010) 326 ITR 447 : (2008) 170 TAXMAN 491

Wealth Tax Act, 1957 — Section 4(7)

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High Courts22 Jan 2008

Star PVG Exports and 2 Ors Vs Union of India and Anr

Bombay High Court · (2008) 01 BOM CK 0008

Customs Act, 1962 — Section 129, 17, 18

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