High Courts23 Jan 2008
Vijay Arora and Another Vs Eastern International Hotels Limited
Bombay High Court · (2008) 5 BomCR 880
Companies Act, 1956 — Section 165, 165(10), 389(A), 393, 397
COURT ARCHIVE
Bombay High Court judgments
73,347 judgments · page 1,761 of 3,668
High Courts23 Jan 2008Dismissed
Rajendra P. Singh Vs State of Maharashtra and Others
Bombay High Court · (2008) 4 BomCR 868 : (2008) 3 MhLj 860
Bombay Police Act, 1951 — Section 33, 33(1)(WY)Constitution of India, 1950 — Article 19(1)Keeping Place for Public Entertainment Rules, 1953 — Rule 13, 7A, 8(1)
High Courts23 Jan 2008Dismissed
Sadguru Caterers and Ali Mohamad Mangukhan Vs Hashmatbi Abdulkadar Shaikh since deceased through legal representative and legal heirs Shahidabi Najir Manair
Bombay High Court · (2008) 5 BomCR 230 : (2008) 4 MhLj 725
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)
High Courts23 Jan 2008Allowed
Maroti Parsutkar and Anandrao Parsutkar Vs Ramdas Pidurkar, Sau. Kamalabai Thenge and Smt. Bayabai Khati Pidurkar
Bombay High Court · (2008) 3 ALLMR 175 : (2008) 3 BomCR 179
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 124
High Courts23 Jan 2008Dismissed
The Commissioner of Income Tax Vs Saumya Finance and Leasing Co. (P) Ltd.
Bombay High Court · (2008) 215 CTR 359 : (2008) 300 ITR 422
Income Tax Act, 1961 — Section 139, 16(3), 80M
High Courts23 Jan 2008Allowed
Malegaon Nagar Palika Vs Vasant Nathu Kale and Others
Bombay High Court · (2008) 3 ALLMR 334 : (2008) 2 BomCR 750 : (2008) 117 FLR 158 : (2008) 4 MhLj 318
Constitution of India, 1950 — Article 226Industrial Disputes (Bombay) Rules, 1957 — Rule 67AIndustrial Disputes Act, 1947 — Section 33C(2)
High Courts23 Jan 2008Dismissed
Ramnord Research Laboratories (P) Ltd. Vs Wealth Tax Officer
Bombay High Court · (2008) 215 CTR 295
Income Tax Act, 1961 — Section 269UAWealth Tax Act, 1957 — Section 2, 4(8)
High Courts23 Jan 2008Dismissed
Ramnord Research Laboratories (P.) Ltd. Vs Wealth Tax Officer
Bombay High Court · (2008) 305 ITR 299
Income Tax Act, 1961 — Section 269UAWealth Tax Act, 1957 — Section 2(ea), 4(8)(b)
High Courts22 Jan 2008Dismissed
DIT (Exemptions) Vs National Safety Council
Bombay High Court · (2008) 217 CTR 289 : (2008) 305 ITR 257
Income Tax Act, 1961 — Section 10
High Courts22 Jan 2008Dismissed
Kishor N. Lulla Vs State of Maharashtra and Others
Bombay High Court · (2008) 4 BomCR 478
Constitution of India, 1950 — Article 227Maharashtra Regional and Town Planning Act, 1966 — Section 49, 56, 56(4), 56(5)
High Courts22 Jan 2008
La Marvel Residents Welfare Association Vs North Goa Planning and Development Authority and Ors
Bombay High Court · (2008) 01 BOM CK 0160
High Courts22 Jan 2008
Commissioner of Income Tax Vs Deodhar Electro Design P. Ltd.
Bombay High Court · (2008) 218 CTR 149 : (2008) 300 ITR 103
Income Tax Act, 1961 — Section 80HHC, 80HHC(1), 80HHC(3), 80HHC(4B)
High Courts22 Jan 2008Allowed
Mohan Mohite Vs The State of Maharashtra
Bombay High Court · (2008) BomCR(Cri) 781
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 2, 20, 50, 52(3), 57
High Courts22 Jan 2008
Mr. Joseph Sequeira, Member, V.P. Calangute and Others Vs Block Development Officer and Others
Bombay High Court · (2008) 4 ALLMR 656 : (2008) 3 BomCR 111 : (2008) 3 MhLj 178
Constitution of India, 1950 — Article 226Goa Panchayat (Meetings) Rules, 1996 — Rule 7, 7(2)Goa Village Panchayat Raj Act, 1994 — Section 51
High Courts22 Jan 2008Allowed
Shri S.C. Naik, Assistant Works Manager, India Government Mint and Others Vs The Union of India (UOI) and Others
Bombay High Court · (2008) 3 ALLMR 764 : (2008) 3 BomCR 201 : (2008) 117 FLR 906 : (2008) 3 MhLj 292
Factories Act, 1948 — Section 59
High Courts22 Jan 2008Dismissed
Commissioner of Income Tax Vs Dimac Industries
Bombay High Court · (2008) 01 BOM CK 0025
High Courts22 Jan 2008Dismissed
Commissioner of Income Tax Vs G.R. Madhyan
Bombay High Court · (2008) 01 BOM CK 0020
High Courts22 Jan 2008Dismissed
Bennett Coleman and Co. Ltd. Vs The Asstt. Commissioner of Wealth Tax and The Commissioner of Income Tax
Bombay High Court · (2008) 3 BomCR 694 : (2008) 215 CTR 405 : (2010) 326 ITR 447 : (2008) 170 TAXMAN 491
Wealth Tax Act, 1957 — Section 4(7)
High Courts22 Jan 2008
Star PVG Exports and 2 Ors Vs Union of India and Anr
Bombay High Court · (2008) 01 BOM CK 0008
Customs Act, 1962 — Section 129, 17, 18
High Courts21 Jan 2008Dismissed
Shri Siddaram Ramchandra Shinde Vs The Chief Engineer and Member, Industrial Court
Bombay High Court · (2008) 3 ALLMR 339 : (2008) 3 BomCR 199 : (2008) 117 FLR 230 : (2008) 3 MhLj 520
Constitution of India, 1950 — Article 14, 16, 227, 309Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28(1)