High Courts17 Feb 2009

A B and U Communication Pvt. Ltd. Vs Jitu Shah

Bombay High Court · (2009) 6 BomCR 427 : (2009) 3 CivCC 600 : (2010) 7 RCR(Civil) 1307

Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 2, Order 37 Rule 3, Order 37 Rule 3(6), 34Negotiable Instruments Act, 1881 (NI) — Section 80