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Bombay High Court judgments

73,289 judgments · page 1,668 of 3,665

High Courts26 Feb 2009Dismissed

Jivan Vinayakrao Baride Vs Dinesh Ramdulare Gupta

Bombay High Court · (2009) 3 ALT(Cri) 14 : (2009) CriLJ 2540 : (2010) 6 RCR(Criminal) 287

Criminal Procedure Code, 1973 (CrPC) — Section 153(3), 154, 156(3), 397, 482Penal Code, 1860 (IPC) — Section 218, 418, 420, 467, 468
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High Courts25 Feb 2009Allowed

Deutsche Bank AG Vs Vilas Samant

Bombay High Court · (2009) 152 CompCas 609 : (2009) 92 SCL 376

Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Companies Act, 1956 — Section 10F, 111, 397, 398, 402
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High Courts24 Feb 2009Dismissed

Sanjay Mishra Vs Kanishka Kapoor @ Nikki and Another

Bombay High Court · (2010) 1 ALD(Cri) 2 : (2009) 5 BomCR 464 : (2009) 3 CivCC 563 : (2009) CriLJ 3777 : (2009) 4 MhLj 155 : (2010) 5 RCR(Criminal) 677

Criminal Procedure Code, 1973 (CrPC) — Section 378(4)Income Tax Act, 1961 — Section 269SS, 271DNegotiable Instruments Act, 1881 (NI) — Section 138, 139
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High Courts24 Feb 2009

Rajendra Gavit Vs Manisha M. Nimkar

Bombay High Court · (2009) 5 BomCR 399 : (2011) 1 RCR(Civil) 505 : (2011) 1 RCR(Civil) 505

Evidence Act, 1872 — Section 103, 106Representation of the People Act, 1951 — Section 81
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