High Courts02 Dec 2025Dismissed
Satish Khandekar Vs The New India Assurance Company Ltd. & Anr.
Bombay High Court · (2025) 12 BOM CK 2689
COURT ARCHIVE
Bombay High Court judgments
76,821 judgments · page 143 of 3,842
High Courts02 Dec 2025Dismissed
Shri Shishupal Education Society (Jiwanapur) Vs The Assistant Charity Commissioner & Ors.
Bombay High Court · (2025) 12 BOM CK 2688
Maharashtra Public Trust Act, 1950-Section 2(10)(d)Societies Registration Act, 1860
High Courts02 Dec 2025Allowed
Rafat Naaz Vs Dilshad Ahmed Maqsood Ahmed
Bombay High Court · (2025) 12 BOM CK 2687
High Courts02 Dec 2025
Vidarbha Irrigation Development Corporation Vs Suman Sudhakar Sawwalakhe & Ors.
Bombay High Court · (2025) 12 BOM CK 2685
High Courts02 Dec 2025Allowed
Karuna Vilas Ingle Vs Additional Commissioner & Ors.
Bombay High Court · (2025) 12 BOM CK 2684
Maharashtra Village Panchayats Act, 1959-Section 14(1)(j-3)
High Courts02 Dec 2025Allowed
Milind @ Pintu Deshmukh Vs Divisional Commissioner, Nagpur Division, Nagpur & Ors.
Bombay High Court · (2025) 12 BOM CK 2683
Maharashtra Police Act-Section 59, 55, 56, 57, 57-ACode of Criminal Procedure-Section 107Bhartiya Nagrik Suraksha Sanhita (BNSS)-Section 126
High Courts02 Dec 2025Allowed
Saroj Prabhakar Agrey Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2682
Indian Penal Code-Section 323, 498A, 504Code of Criminal Procedure Code-Section 482
High Courts02 Dec 2025Allowed
Hira Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2681
Criminal Procedure Code-Section 482Indian Penal Code-Sections 376(2)(n), 417, 375, 90
High Courts02 Dec 2025Disposed Of
Purushottam Gudhade & Ors. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 2673
Indian Penal Code-Sections 498-A, 323, 504, 506 read with Section 34Hindu Marriage Act-Section 13 B
High Courts02 Dec 2025Allowed
Pandurang Ganpati Bansode Vs Kasam Chand Mulani-Pathan
Bombay High Court · (2025) 12 BOM CK 2522
Maharashtra Tenancy and Agriculture Lands Act, 1948-Section 43
High Courts02 Dec 2025
The New India Assurance Co. Ltd. Vs Bhakthi Bhalchandra Revadekar & Ors.
Bombay High Court · (2025) 12 BOM CK 2514
High Courts02 Dec 2025
Bajaj Allianz General Insurance Co. Ltd. Vs Vijaya Vasant Dhumal & Ors.
Bombay High Court · (2025) 12 BOM CK 2512
High Courts02 Dec 2025
Savita Anil Dorle & Ors. Vs Chandrakant Gorakh Yadav & Ors.
Bombay High Court · (2025) 12 BOM CK 2511
High Courts02 Dec 2025
Dr. Tatyasaheb Natu Smruti Pratishthan Vs Joint Charity Commissioner
Bombay High Court · (2025) 12 BOM CK 2509
Maharashtra Public Trust Act, 1950-Section 36(1)(a), 36(2)(a)
High Courts02 Dec 2025Allowed
Sushama C. Pendharkar Vs State of Maharashtra
Bombay High Court · (2025) 12 BOM CK 1668
High Courts02 Dec 2025Allowed
Bella Vista Drycleaners Vs Vishwanath Kanojia
Bombay High Court · (2025) 12 BOM CK 1670
Constitution Of India, 1950- Article 14, 21Industrial Disputes Act, 1947- Section 36, 36(3), 36(4)
High Courts02 Dec 2025Dismissed
Jyoti Harsukhrai Joshi & Ors Vs Triveniben Bhikhalal Busa & Ors
Bombay High Court · (2025) 12 BOM CK 1666
Maharashtra Rent Control Act, 1999- Section 15, 15(1)
High Courts02 Dec 2025Dismissed
Maharashtra State Road Transport Corporation Vs Sanket Dattatraya Mistri
Bombay High Court · (2025) 12 BOM CK 1663
Indian Penal Code, 1860- Section 304(A), 337, 338, 427Motor Vehicles Act, 1988- Section 184Road Regulations, 1989- Section 15
High Courts02 Dec 2025Dismissed
Reliance General Insurance Co.Ltd Vs Rajashri Pramanik Sable
Bombay High Court · (2025) 12 BOM CK 1662
Motor Vehicles Act, 1988- Section 140, 163(A), 170
High Courts02 Dec 2025Disposed Of
Daji Patil Shikshan Sanstha Vs Union of India
Bombay High Court · (2025) 12 BOM CK 1661