High Courts03 Dec 2025
Shri Shankar Gundu Gavade & Anr. Vs Shri. Satu Ramu Kokitkar & Ors.
Bombay High Court · (2025) 12 BOM CK 2525
COURT ARCHIVE
Bombay High Court judgments
76,821 judgments · page 141 of 3,842
High Courts03 Dec 2025
Smt. Divya Rajesh Revankar & Ors. Vs Sou. Lalita Nagesh Revankar
Bombay High Court · (2025) 12 BOM CK 2524
Bombay Regulation VIII of 1827-Section 2Hindu Succession Act-Section 8
High Courts03 Dec 2025
Shri. Shashikant Jagannath Kore & Anr. Vs Shri. Ranjit Bajirao Patil & Anr.
Bombay High Court · (2025) 12 BOM CK 2523
High Courts03 Dec 2025
Smt. Madhuri Ajay Chavan & Anr. Vs Vinod Ramchandra Deshpande & Ors.
Bombay High Court · (2025) 12 BOM CK 2519
High Courts03 Dec 2025
The United India Insurance Company Limited Vs Mrs. Shraddha Hemant Surve & Ors.
Bombay High Court · (2025) 12 BOM CK 2518
High Courts03 Dec 2025
Rubina Salim Shaikh & Anr. Vs Omshri Ganesh Gramin Bigar Sheti Sahakari Patsanstha Mydt. & Anr.
Bombay High Court · (2025) 12 BOM CK 2516
Maharashtra Cooperative Societies Act, 1960-Section 91
High Courts03 Dec 2025
Pandurang Hindurao Disale & Anr. Vs Satish Bapusaheb Kokane & Anr.
Bombay High Court · (2025) 12 BOM CK 2513
High Courts03 Dec 2025Rejected
Vijay Anandrao Sawant Vs Rekha Vijay Sawant
Bombay High Court · (2025) 12 BOM CK 1673
Constitution Of India, 1950- Article 226, 300(A)Maharashtra Municipal Councils, Nagar Panchayats and Industrial Townships Act, 1965- Section 330(2), 330(4)
High Courts03 Dec 2025Rejected
Nitin Kedu Rajole Vs State of Maharashtra
Bombay High Court · (2025) 12 BOM CK 1664
Constitution Of India, 1950- Article 226
High Courts02 Dec 2025
Bhima Sundarbalhau Surawase Vs The State Of Maharashtra
Bombay High Court · 2025 INSC 900
Land Acquisition Act-Section 23(1A), 23(2), 28
High Courts02 Dec 2025Dismissed
Shaikh Samir Shaikh Vali Mohmmad Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3333
Indian Penal Code-Section 302Indian Evidence Act-Section 106
High Courts02 Dec 2025Dismissed
Shaikh Samir Shaikh Vali Mohmmad Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3334
Indian Penal Code-Section 302Indian Evidence Act-Section 106
High Courts02 Dec 2025Dismissed
Ganesh Kande Vs Neha Kande @ Neha Mundhe
Bombay High Court · (2025) 12 BOM CK 3656
Code of Criminal Procedure-Section 125(4), 125
High Courts02 Dec 2025Disposed Of
Saddam Rahim Shaikh Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3655
Code of Criminal Procedure, 1973-Section 374(2), 313(1)(b), 164Indian Penal Code, 1860-Sections 376-AB(2)(f)(j)(k), 376-A, 376-B, 376(2)(f), 376(2)(i)(j)(k)Protection of Children from Sexual Offences Act, 2012-Sections 5(n), 6, 2(d), 29 and 30
High Courts02 Dec 2025Allowed
Millind Chandrakant Kulkarni Vs Shivaji Kisanrao Kadam
Bombay High Court · (2025) 12 BOM CK 3654
Negotiable Instruments Act-Section 20, 87, 118, 138, 139
High Courts02 Dec 2025Dismissed
Sadik Abdulkadir Shiledar & Anr. Vs The State Election Commission & Ors.
Bombay High Court · (2025) 12 BOM CK 3653
Maharashtra Municipal Councils Rules, 1966-Rule 17(1)(B)
High Courts02 Dec 2025
Mangesh Jadhav & Ors. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3650
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Protection of Women from Domestic Violence Act, 2005-Sections 18 to 20, 22, 23, 2(g), 3
High Courts02 Dec 2025
Ram Laxman Anadgaonkar & Ors. Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3649
High Courts02 Dec 2025Allowed
Dilip Mane Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3646
Prevention of Corruption Act, 1988-Section 7, 12, 13(1)(d), 13(2), 20
High Courts02 Dec 2025Dismissed
Dnyanoba Bhise Vs Munja Bhise
Bombay High Court · (2025) 12 BOM CK 3645
Negotiable Instruments Act-Section 87, 138