High Courts04 Dec 2025Dismissed
State Vs Modern Laboratories
Bombay High Court · (2025) 12 BOM CK 1700
Drugs and Cosmetics Act, 1940- Section 18, 23, 25Code of Criminal Procedure, 1973- Section 397
COURT ARCHIVE
Bombay High Court judgments
76,821 judgments · page 139 of 3,842
High Courts03 Dec 2025Allowed
Lata D/o Nanasaheb Thakur Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3253
Constitution of India-Article 226
High Courts03 Dec 2025Partly Allowed
Dagdoba Bhimrao Sathe Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3251
Land Acquisition Act-Section 4(1)
High Courts03 Dec 2025
Digambar Hanumant Balwad Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3675
Land Acquisition Act, 1894-Section 4, 4(1), 4(21), 51-A, 17(3-A), 23(1-A), 28, 34Bhartiya Saksha Adhiniyam, 2023-Sections 74 to 78, 56, 53Code of Civil Procedure, 1908-Section 30
High Courts03 Dec 2025Allowed
Suman w/o Anant @ Anand Bhalerao Vs Maharashtra State Road Transport Corporation & Ors.
Bombay High Court · (2025) 12 BOM CK 3674
High Courts03 Dec 2025Dismissed
Sayyed Mainoddin Dadakhan Vs The President & Ors.
Bombay High Court · (2025) 12 BOM CK 3671
Maharashtra Employees of Private School (Conditions of Service) Regulation Act-Section 9, 5(2), 5(1) and provisoMEPS Rules-Rule 9(3)
High Courts03 Dec 2025
Shaikh Nazer & Anr. Vs Kadoji Ghodke (Patil) & Anr.
Bombay High Court · (2025) 12 BOM CK 3669
Motor Vehicles Act-Section 166
High Courts03 Dec 2025Allowed
Pallavi w/o. Bhupendra Giri Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3331
High Courts03 Dec 2025Allowed
Shri Sangramrao S/o Sahebrao Thakur Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3665
High Courts03 Dec 2025Dismissed
Potanna Chinchold Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3332
Maharashtra Village Panchayat Act-Section 14(1)(g), 14(g)Constitution of India-Article 227
High Courts03 Dec 2025Allowed
Shri Ravindra Thakur Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3663
High Courts03 Dec 2025Allowed
Anmol Sunil Shinde Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3662
Indian Penal Code-Section 376-A, 504, 506, 305Protection of Children from Sexual Offences Act-Section 4, 8, 12
High Courts03 Dec 2025Allowed
Ranjeet Omprakash Pawar Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3661
High Courts03 Dec 2025Allowed
Yara Fertilisers India Pvt. Ltd. & Anr. Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3660
Essential Commodities Act, 1955-Section 7(1)(a)(ii)Fertilizer Control Order-Section 32A, 32(2)
High Courts03 Dec 2025Disposed Of
Vijaya Vishram Tuljapurkar Vs Vitthal Ukhardu Gunjal
Bombay High Court · (2025) 12 BOM CK 3659
Code of Criminal Procedure-Section 200, 156(3)
High Courts03 Dec 2025Allowed
Sk. Afsar Sk. Mohammad Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 3658
Prevention of Corruption Act, 1988-Sections 7, 13(1)(d), 13(2)
High Courts03 Dec 2025Dismissed
The State Of Maharashtra Vs Ranjanabai Vinayak Patil
Bombay High Court · (2025) 12 BOM CK 3652
Indian Penal Code-Sections 468, 471, 420
High Courts03 Dec 2025Dismissed
The State Of Maharashtra Vs Pradip Ratan Dhangar
Bombay High Court · (2025) 12 BOM CK 3651
Prevention of Corruption Act-Sections 7, 13(1)(d), 13(2), 20
High Courts03 Dec 2025Dismissed
Shivaji Bhaurao Suryawanshi Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3622
Code of Criminal Procedure, 1973-Section 374(2), 235(1), 235(2), 313(1)(b), 428Indian Penal Code-Section 323, 376(3), 376(2)(n), 363, 366A, 506Protection of Children from Sexual Offences Act, 2012-Section 4, 6, 8, 12, 2(d), 30
High Courts03 Dec 2025
Pusha Vs The State Of Maharashtra & Ors.
Bombay High Court · 2025 INSC 611
Code of Civil Procedure-Order I Rule 10(2)Constitution of India-Article 226, 227