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Bombay High Court judgments

73,288 judgments · page 1,374 of 3,665

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High Courts08 Feb 2012Dismissed

Mahanagar Telephone Nigam Limited Vs M/s. Ultramatx Computer Support Systems Pvt. Ltd.

Bombay High Court · (2012) 2 ALLMR 816 : (2012) 2 ARBLR 383 : (2012) 3 BomCR 120

Arbitration and Conciliation Act, 1996 — Section 34
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High Courts08 Feb 2012Disposed Off

The Commissioner of Income Tax, Mumbai Vs M/s. Polychem Ltd.

Bombay High Court · (2012) 114 BOMLR 824 : (2012) 250 CTR 402 : (2012) 343 ITR 115 : (2012) 205 TAXMAN 465

Finance Act, 1999 — Section 41, 45, 48, 49(3), 50Income Tax Act, 1961 — Section 260A
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High Courts08 Feb 2012Dismissed

Mrs. Maria Aquina Martins and Joao Baptisa Niasa Santa Maria (deceased) 2a. Mr. Saluzinho Januario Agnelo Santa Maria Vs Mrs. Brigida Elvina Martins Mr. Geofry Cyril Martins and Mrs. Maria Flora Filomena Martins

Bombay High Court · (2012) 02 BOM CK 0025

Civil Procedure Code, 1908 (CPC) — Section 100, 103
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High Courts08 Feb 2012Dismissed

Shri Subhash Vithoba Naik and Others Vs Mrs. Bharati Naik

Bombay High Court · (2012) 02 BOM CK 0007

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High Courts08 Feb 2012Dismissed

Commr. of C. Ex. and Cus., Nashik Vs Rishabh Instruments Pvt. Ltd.

Bombay High Court · (2013) 290 ELT 543

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High Courts07 Feb 2012Allowed

Mrs. Sheeba Jose Flat No. A/502, Suncrest, Accolade Galaxy, near LIC Service Road, Navapada Road Thane and Mr. Jose Paramban Ouseph M/s. United Shipping Marine (I) Pvt Ltd 4th flr, Anurag Business Centre, V.T. Marg, Chembur, Mumbai Vs Mr. Subramanian S. Iyer C501, Priyambadha CHS Ltd Vaithara Nagar, Nahur Village, Mulund (W), Mumbai and Mr. G. J. Kodwaney (Sole Arbitrator) 29C/ 12, Manish Rose, Four Bungalows, Andheri (W) Mumbai

Bombay High Court · (2012) 2 BomCR 494 : (2012) 4 MhLj 887

Arbitration and Conciliation Act, 1996 — Section 34
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High Courts07 Feb 2012Allowed

Dela Gurudal Vanjari Vs Uddhal Govardhan Rathod

Bombay High Court · (2012) 3 ALLMR 118 : (2012) 3 BomCR 103 : (2012) 3 MhLj 940

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
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High Courts07 Feb 2012Dismissed

The Commissioner of Income Tax-10, Mumbai Vs M/s. Galaxy Surfactants Ltd.

Bombay High Court · (2012) 249 CTR 38 : (2012) 343 ITR 108 : (2012) 206 TAXMAN 22

Income Tax Act, 1961 — Section 10A, 10B, 10B(4), 10B(6), 10B(8)
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High Courts07 Feb 2012Dismissed

The Commissioner of Income Tax, Aurangabad Vs Jai Ambika Sahakari Sakhar Karkhana Ltd.

Bombay High Court · (2012) 02 BOM CK 0190

Income Tax Act, 1961 — Section 28, 35, 35(1), 41, 43
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High Courts07 Feb 2012Dismissed

The Commissioner of Income Tax Vs Jai Ambika Sahakari Sakhar Karkhana Ltd.

Bombay High Court · (2013) MCR 314

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High Courts07 Feb 2012

Union of India Vs M/s. Reliance Industries Ltd.

Bombay High Court · (2012) 3 ALLMR 93 : (2012) 2 BomCR 520

Foreign Exchange Management Act, 1999 — Section 19, 19(2), 35, 49, 49(3)General Clauses Act, 1897 — Section 6
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High Courts07 Feb 2012Dismissed

Gopal Samarth, Since deceased, through L.Rs. Vs Mukundrao Mahadeo Gedam

Bombay High Court · (2012) 3 ALLMR 377 : (2012) 2 BomCR 522 : (2012) 2 MhLj 602

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12A, Order 20 Rule 14, 148Specific Relief Act, 1963 — Section 28, 5
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High Courts07 Feb 2012Dismissed

State of Maharashtra Vs Shrihari Manik Jadhav

Bombay High Court · (2012) 02 BOM CK 0043

Penal Code, 1860 (IPC) — Section 324, 34, 504
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High Courts07 Feb 2012Dismissed

State of Goa and Another Vs Shri Prashant Anant Naik

Bombay High Court · (2012) 5 ALLMR 874

Land Acquisition Act, 1894 — Section 11, 18, 30, 4
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High Courts07 Feb 2012

Mr. Jose Rodrigues Vs Shri Avelino Mascarenhas and Others

Bombay High Court · (2012) 4 ALLMR 260

Motor Vehicles Act, 1988 — Section 140, 147
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High Courts07 Feb 2012

Schneider Electric India Pvt. Ltd. Vs Commissioner of C. Ex.

Bombay High Court · (2013) 291 ELT 31

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High Courts06 Feb 2012

The Shamrao Vithal Co-op. Bank Ltd. Vs Inland Printers Ltd.

Bombay High Court · (2013) 1 ARBLR 155 : (2012) 3 BomCR 99 : (2012) 3 MhLj 589

Arbitration and Conciliation Act, 1996 — Section 34
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High Courts06 Feb 2012Allowed

Sumitra Anna Aware and Others Vs Anusaya Rajaram Aware and Others

Bombay High Court · (2012) 3 ALLMR 916 : (2012) 4 BomCR 70 : (2012) 3 MhLj 649

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10(2)
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High Courts06 Feb 2012

Anil Sarjare Vs State of Maharashtra

Bombay High Court · (2012) BomCR(Cri) 438

Penal Code, 1860 (IPC) — Section 34, 392, 395, 397, 398
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High Courts06 Feb 2012

Shaikh Shaukat Shaikh Turab Vs State of Maharashtra and Another

Bombay High Court · (2013) BomCR(Cri) 234

Penal Code, 1860 (IPC) — Section 494, 495
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