COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,373 of 3,665

High Courts09 Feb 2012Dismissed

V.S. Ubhayakar Vs Special Director, Directorate of Enforcement and another

Bombay High Court · (2012) 3 ALLMR 672 : (2012) 173 CompCas 406 : (2012) 282 ELT 209

Foreign Exchange Regulation Act, 1973 — Section 49, 6(4), 6(5), 68, 68(1)

High Courts09 Feb 2012

Sau Sudha Kashinath Bari Vs Nirmala Magan Chavan and others

Bombay High Court · (2012) BomCR(Cri) 726

Criminal Procedure Code, 1973 (CrPC) — Section 2, 249, 256Penal Code, 1860 (IPC) — Section 323, 324, 325, 34, 448

High Courts09 Feb 2012

M/s. Jay Security Services Vs The Regional Provident Fund Commissioner-II

Bombay High Court · (2012) 4 ALLMR 303

Constitution of India, 1950 — Article 227

High Courts09 Feb 2012Dismissed

Ethiopian Airlines Vs Shri A.D. Noel Henriques and Shri A.K. Agarwal

Bombay High Court · (2012) 3 ALLMR 248 : (2012) 5 BomCR 326 : (2012) 134 FLR 443 : (2012) 3 LLJ 801 : (2012) 4 MhLj 303

Payment of Gratuity Act, 1972 — Section 4, 4(3), 4(5)

High Courts09 Feb 2012

Peasants and Workers Party of India and Another Vs State of Maharashra and Others

Bombay High Court · (2012) 02 BOM CK 0097

Civil Procedure Code, 1908 (CPC) — Section 11, 91Constitution of India, 1950 — Article 226

High Courts09 Feb 2012

Whirlpool of India Ltd. Vs The State of Maharashtra and others

Bombay High Court · (2012) 3 BomCR 87 : (2012) 114 BOMLR 1272 : (2012) 190 ECR 211 : (2012) 48 VST 496

Central Sales Tax Act, 1956 — Section 5, 8(3)Maharashtra Value Added Tax Act, 2002 — Section 51

High Courts09 Feb 2012Dismissed

M/s Caro Distributors Vs The Board of Trustees

Bombay High Court · (2012) 02 BOM CK 0085

Civil Procedure Code, 1908 (CPC) — Section 100

High Courts09 Feb 2012Dismissed

Siemens Information Systems Limited Vs Assistant Commissioner of Income Tax, Range 7(2), Mumbai and others

Bombay High Court · (2012) 114 BOMLR 1922 : (2012) 343 ITR 188

Income Tax Act, 1961 — Section 10A, 143(3), 147, 148

High Courts09 Feb 2012Allowed

Shivaji Vithal Godse Vs The State of Maharashtra (At the instance of the Inspector of Police, Karmala Police Station, Karmala, Solapur)

Bombay High Court · (2012) BomCR(Cri) 550

Criminal Procedure Code, 1973 (CrPC) — Section 294Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 120, 147, 149, 302

High Courts09 Feb 2012

Shri Shashikant Garad Vs Shri Vijay Gauns and Another

Bombay High Court · (2012) 3 ALLMR 746

High Courts09 Feb 2012Dismissed

Ultracon Constructions Pvt. Ltd. and Another Vs The State of Goa and Others

Bombay High Court · (2012) 4 ALLMR 169

Constitution of India, 1950 — Article 14, 19, 19(1)(g), 21, 226Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 17

High Courts09 Feb 2012Dismissed

Aspi Jal Jal Benjon Jal and Another Vs Khushroo Rustom Dadyburjor

Bombay High Court · (2013) 4 BomCR 277

Civil Procedure Code, 1908 (CPC) — Section 10, 11Constitution of India, 1950 — Article 227

High Courts08 Feb 2012Allowed

Rambhau Shaymrao Bhusari Vs Dr. Punjabrao Deshmukh Krishi Vidyapeeth, Akola

Bombay High Court · (2012) 3 ALLMR 820 : (2012) 133 FLR 228 : (2012) LLR 621 : (2012) 2 MhLj 719

High Courts08 Feb 2012

Gajanan K. Uskaikar Vs Pundalik Uskaikar Uskaikar

Bombay High Court · (2012) 3 BomCR 127

High Courts08 Feb 2012

The Commissioner of Income Tax-3, Mumbai Vs ICICI Bank Ltd.

Bombay High Court · (2012) 252 CTR 85 : (2012) 343 ITR 74

Finance Act, 2001 — Section 36(1), 80MIncome Tax Act, 1961 — Section 143, 143(1), 147, 148, 154

High Courts08 Feb 2012

Monty Rodrigues Presently serving sentence at Central Jail Aguada, Sinquerim, Goa, Through his brother Shri Rosario Rodrigues Vs State of Goa and The Superintendent of Prisons, Central Jail Aguada Goa

Bombay High Court · (2012) 02 BOM CK 0197

High Courts08 Feb 2012Dismissed

Katare Spinning Mills Limited Vs Kotak Mahindra Bank Limited

Bombay High Court · (2012) 3 ALLMR 294 : (2012) 3 BomCR 83 : (2012) 114 BOMLR 818 : (2012) 4 MhLj 193

Companies Act, 1956 — Section 433, 434(1)

High Courts08 Feb 2012Allowed

Sagar Chanchalwad Vs Maharashtra State Electricity Distribution Company Ltd., Latur and Others

Bombay High Court · (2012) 3 MhLj 813

Constitution of India, 1950 — Article 226

High Courts08 Feb 2012Dismissed

Sitaram Kashiputra (Since Deceased) through LRs. Smt. Shakuntala Kashiputra and others Vs State of Maharashtra and others

Bombay High Court · (2012) 3 ALLMR 723 : (2012) 6 BomCR 233 : (2012) 2 MhLj 709

High Courts08 Feb 2012Allowed

Vilas Gilbile Vs The State of Maharashtra

Bombay High Court · (2012) BomCR(Cri) 24 : (2012) 114 BOMLR 863

Criminal Procedure Code, 1973 (CrPC) — Section 173(2)Penal Code, 1860 (IPC) — Section 323, 376