High Courts08 Dec 2025Allowed
Rajesh Habitat Pvt. Ltd. & Ors. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 4248
Indian Penal Code-Sections 406, 420, 120B, 34Companies Act
COURT ARCHIVE
Bombay High Court judgments
76,821 judgments · page 129 of 3,842
High Courts08 Dec 2025Allowed
Prasanna Harishchandra Sawant & Anr. Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 4245
Bharatiya Nyaya Sanhita, 2023-Section 318(4)
High Courts08 Dec 2025Disposed Of
Salim Hawaldar Shaikh Vs The State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 4243
Indian Penal Code, 1860-Section 147, 148, 149, 332, 333, 336, 337Cr.P.C.-Section 164Probation of Offenders Act, 1958-Section 4
High Courts08 Dec 2025Dismissed
Rajendra Kumar Mohatta & Ors. Vs Nargis Majid Oomerbhoy & Ors.
Bombay High Court · (2025) 12 BOM CK 4238
Constitution of India-Article 227Code of Civil Procedure, 1908-Order XXVI Rule 9Maharashtra Rent Control Act, 1999
High Courts08 Dec 2025Partly Allowed
Shri Chetan Ramesh Chaudhari Vs The Scheduled Tribe Certificate Scrutiny Committee, Gadchiroli
Bombay High Court · (2025) 12 BOM CK 4079
Scheduled Castes and Scheduled Tribes Orders (Amendment) Act, 1976
High Courts08 Dec 2025Dismissed
Irfan Shah Vs Rahila Anjum & Anr.
Bombay High Court · (2025) 12 BOM CK 3716
Cr.P.C.-Section 125
High Courts08 Dec 2025Dismissed
The State Of Maharashtra Vs Baliram Shriram Sapkale & Anr.
Bombay High Court · (2025) 12 BOM CK 3712
Prevention of Corruption Act, 1988-Sections 7, 12, 13(1)(d), 13(2)
High Courts08 Dec 2025Dismissed
Santosh Bhalerao Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3396
Constitution of India-Article 226, 227, 14, 38, 39(b)Indian Partnership Act, 1932Maharashtra Industrial Development Act, 1961-Section 14, 15, 16, 39, 39(1), 39(3), 15(j), 15(k), 18
High Courts08 Dec 2025Dismissed
Santosh Bhalerao Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3290
Constitution of India-Article 226, 227, 14, 38, 39(b)Indian Partnership Act, 1932Maharashtra Industrial Development Act, 1961-Sections 14, 15, 15(j), 15(k), 16, 18, 39
High Courts08 Dec 2025
Shri Murlidhar Mandir Devasthan Trust Vs State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3288
Maharashtra Land Revenue Code, 1966-Section 257Hyderabad Tenancy and Agricultural Lands Act-Section 102-A (c)
High Courts08 Dec 2025Dismissed
Rajkumar Kakasaheb Pondore Vs The Municipal Corporation, Aurangabad (Chh. Sambhajinagar) & Anr.
Bombay High Court · (2025) 12 BOM CK 3283
High Courts08 Dec 2025Dismissed
The State Of Maharashtra Vs Bhimrao Namdeo More
Bombay High Court · (2025) 12 BOM CK 3275
Prevention of Corruption Act, 1988-Section 7, 13(1)(d), 13(2)
High Courts08 Dec 2025
Shri Murlidhar Mandir Devasthan Trust Vs State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3274
Maharashtra Land Revenue Code, 1966-Section 257Hyderabad Tenancy and Agricultural Lands Act-Section 102-A (c)
High Courts08 Dec 2025Allowed
Ishwar Dhondiba Naikwade & Anr. Vs Nanded Waghala City Municipal Corporation
Bombay High Court · (2025) 12 BOM CK 3273
Maharashtra Municipal Corporations Act, 1949-Section 81-B(1), 81-B(2)
High Courts08 Dec 2025Allowed
Ramdas Khose Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 3272
Maharashtra Village Panchayat Act, 1959-Section 14(1)(g), 39(1)(i)Right to Information Act
High Courts08 Dec 2025Partly Allowed
Shanta & Ors. Vs T.S. Afsar Pasha & Ors.
Bombay High Court · (2025) 12 BOM CK 3271
High Courts08 Dec 2025Dismissed
Rahul Goud Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3270
Indian Penal Code-Section 354B, 354-DProtection of Children from Sexual Offences Act-Section 12Information Technology Act-Section 66-C
High Courts08 Dec 2025Partly Allowed
Satish Debadwar Vs The State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 3269
High Courts08 Dec 2025Dismissed
Laxman Marotrao Lute Vs Sau. Seema W/o Laxman Lute
Bombay High Court · (2025) 12 BOM CK 3268
High Courts08 Dec 2025Partly Allowed
Shri. Devidas Vaidya & Ors. Vs Bhausaheb Khedkar & Anr.
Bombay High Court · (2025) 12 BOM CK 3611