High Courts09 Dec 2025Allowed
Sachin Kisan Khandekar & Anr. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2574
Maharashtra Civil Services (Declaration of Small Family) Rules, 2005Right to Information Act, 2005
COURT ARCHIVE
Bombay High Court judgments
76,821 judgments · page 128 of 3,842
High Courts09 Dec 2025
Ravsaheb Irasha Koli Vs State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2573
High Courts09 Dec 2025
Balu Hariba Pradhan & Ors. Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2568
Constitution of India-Article 226
High Courts09 Dec 2025Allowed
Mrs. Bhagyashree Prashant Agarkhed (Ms. Bhagyashree Gurunath Patne) Vs The State Of Maharashtra & Ors.
Bombay High Court · (2025) 12 BOM CK 2559
High Courts09 Dec 2025Allowed
Lokranjan Breweries Private Limited & Anr Vs State Of Maharashtra
Bombay High Court · (2025) 12 BOM CK 1669
Constitution Of India, 1950- Article 14
High Courts09 Dec 2025Allowed
Bhagyashree Prashant Agarkhed Vs State of Maharashtra
Bombay High Court · (2025) 12 BOM CK 1690
High Courts09 Dec 2025Dismissed
Balu Hariba Pradhan Vs State of Maharashtra
Bombay High Court · (2025) 12 BOM CK 1689
Constitution Of India, 1950- Article 226
High Courts09 Dec 2025Disposed Of
Janardhan Sitaram Surve Vs Sunil Ramesh Ukrulka
Bombay High Court · (2025) 12 BOM CK 1676
Motor Vehicles Act, 1988- Section 140, 163(A), 165, 166
High Courts09 Dec 2025Disposed Of
Airport Authority Of India Vs Lite Bite Foods Private Limited
Bombay High Court · (2025) 12 BOM CK 1674
Code of Civil Procedure, 1908- Section 11, 16
High Courts09 Dec 2025Dismissed
Foreshore Co-operative Housing Society Ltd Vs Divisional Joint Registrar of Cooperative Societies
Bombay High Court · (2025) 12 BOM CK 1671
Constitution Of India, 1950- Article 227Maharashtra Co-operative Societies Act, 1960- Section 22, 25, 154(B)
High Courts08 Dec 2025Allowed
M/s. Kumar Beharay Properties LLP Vs Shri Rajesh Chandrakant Shinde & Ors.
Bombay High Court · (2025) 12 BOM CK 4373
Code of Civil Procedure, 1908-Order VII Rule 11, VII Rule 11(d)Urban Land (Ceiling and Regulation) Act, 1976Limitation Act, 1963-Article 54, 65
High Courts08 Dec 2025
Maharashtra State Road Transport Corporation Vs Dattatray Nivruti Tate & Anr.
Bombay High Court · (2025) 12 BOM CK 4270
High Courts08 Dec 2025Partly Allowed
Maharashtra State Road Transport Corporation Vs Lalita Bharat Gaikwad & Ors.
Bombay High Court · (2025) 12 BOM CK 4263
High Courts08 Dec 2025
Mr.Abhijeet Anandd Pednekar Vs Maharashtra State Road Transport Corporation
Bombay High Court · (2025) 12 BOM CK 4259
Motor Vehicle Act, 1988-Section 173
High Courts08 Dec 2025Dismissed
Donald John Babu Chazoor Vs Lycee Francais International De Mumbai & Anr.
Bombay High Court · (2025) 12 BOM CK 4255
Constitution of India-Article 12
High Courts08 Dec 2025Allowed
Santosh Balkrishna Nadgaonkar Vs State Of Maharashtra & Anr
Bombay High Court · (2025) 12 BOM CK 4254
Constitution of India-Article 226, 227, 21Bhartiya Nagarik Suraksha Sanhita, (BNSS), 2023-Section 528IPC-Section 406, 420, 427, 34, 120B
High Courts08 Dec 2025Partly Allowed
ICICI Bank Limited & Ors. Vs State Of Maharashtra & Anr.
Bombay High Court · (2025) 12 BOM CK 4252
Companies Act, 1956Banking Regulation Act, 1949Reserve Bank of India Act, 1934
High Courts08 Dec 2025Dismissed
Reliance General Insurance Co. Ltd. Vs Avinash Chandrakant Parab & Anr.
Bombay High Court · (2025) 12 BOM CK 4251
Motor Vehicle Act, 1988-Section 166
High Courts08 Dec 2025Dismissed
The State Of Maharashtra Vs Rajendra Tukaram Nandale
Bombay High Court · (2025) 12 BOM CK 4250
Code of Criminal Procedure-Section 378(1), 313Indian Penal Code, 1860-Section 299, 304, 304 Part I, 304 Part II, 325
High Courts08 Dec 2025Partly Allowed
Bank Of India & Ors. Vs The Commissioner, Pune Municipal Corporation & Anr.
Bombay High Court · (2025) 12 BOM CK 4249
Banking Companies (Acquisition & Transfer of Undertakings) Act, 1970Bombay Provincial Municipal Corporation Act, 1949-Section 398, 401, 149, 457, 466(1) and (2)Negotiable Instruments Act, 1881-Section 138, 141