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Bombay High Court judgments

76,821 judgments · page 127 of 3,842

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High Courts09 Dec 2025

The National Insurance Company Limited Vs Smt. Savita Pramod Karde & Ors.

Bombay High Court · (2025) 12 BOM CK 2847

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High Courts09 Dec 2025Partly Allowed

Jalandhar Dharmaji Gaikwad & Anr. Vs M/s Rajlaxmi Steel Traders

Bombay High Court · (2025) 12 BOM CK 2845

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High Courts09 Dec 2025Allowed

Prabhakar Ramdas Patil Vs Chairman & Managing Director & Ors.

Bombay High Court · (2025) 12 BOM CK 2844

Delhi Police (F&A) Rules, 1980-Rule 16(iii)
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High Courts09 Dec 2025Dismissed

Warud Urban Co-operative Bank Ltd. Vs Mr. Kuramdas Dnaneshwarrao Satpute & Anr.

Bombay High Court · (2025) 12 BOM CK 2843

Negotiable Instruments Act-Sections 118 and 139, 138
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High Courts09 Dec 2025

Uddhav Zapru Bhivgade & Ors. Vs State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 2842

Land Acquisition Act-Section 18, 51-A
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High Courts09 Dec 2025Dismissed

Sanjay Construction Industries Vs Shantwan Tembhe & Ors.

Bombay High Court · (2025) 12 BOM CK 2841

Workmen's Compensation ActMotor Vehicles Act
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High Courts09 Dec 2025Partly Allowed

Jalandhar Dharmaji Gaikwad & Anr. Vs M/s Rajlaxmi Steel Traders

Bombay High Court · (2025) 12 BOM CK 2840

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High Courts09 Dec 2025Partly Allowed

Nitin @ Nilesh Khekade & Anr. Vs The State Of Maharashtra

Bombay High Court · (2025) 12 BOM CK 2838

Indian Penal Code-Section 34, 201, 302, 304, 304(ii), 304 Part-II, 363, 364
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High Courts09 Dec 2025

Vidarbha Irrigation Development Corporation Vs Sau. Pushpabai w/o Prakashchandraji Raka & Ors.

Bombay High Court · (2025) 12 BOM CK 2837

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High Courts09 Dec 2025

The National Insurance Company Limited Vs Smt. Savita Pramod Karde & Ors.

Bombay High Court · (2025) 12 BOM CK 2836

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High Courts09 Dec 2025Allowed

Rajkumar Malve Vs State Of Maharashtra & Anr.

Bombay High Court · (2025) 12 BOM CK 3380

Criminal Procedure Code-Section 482Indian Penal Code-Section 34, 405, 406, 409, 415, 420
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High Courts09 Dec 2025Dismissed

M/s Santaji Krushi Kendra through its proprietor Ravindra S/o Rambhauji Take Vs Ramkrushna S/o Laxmanraoji Nasare

Bombay High Court · (2025) 12 BOM CK 3381

Negotiable Instruments Act-Section 138, 139Code of Criminal Procedure-Section 313
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High Courts09 Dec 2025

Sau. Poonam Chetan Chavhan Vs Chetan Rameshrao Chavhan

Bombay High Court · (2025) 12 BOM CK 3588

Code of Civil Procedure-Section 24Protection of Women From Domestic Violence Act
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High Courts09 Dec 2025Allowed

Poonam Vasant Zade Vs The Scheduled Tribe Certificate Scrutiny Committee, Chandrapur & Ors.

Bombay High Court · (2025) 12 BOM CK 3146

The Constitution (Scheduled Tribe) Order, 1950
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High Courts09 Dec 2025

Sau. Poonam Chetan Chavhan Vs Chetan Rameshrao Chavhan

Bombay High Court · (2025) 12 BOM CK 3145

Protection of Women From Domestic Violence ActCode of Civil Procedure-Section 24
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High Courts09 Dec 2025Disposed Of

Ashok & Anr. Vs The State Of Maharashtra & Anr.

Bombay High Court · (2025) 12 BOM CK 3144

IPC-Section 302 read with 34, 201 read with 34Indian Evidence Act-Section 27
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High Courts09 Dec 2025

Ashok Trimbak Bhalerao Vs Bhaskar Narayan Bhalerao & Ors.

Bombay High Court · (2025) 12 BOM CK 3142

Code of Civil Procedure (C.P.C.)-Order I Rule 10, 22 Rule 5Arbitration Act, 1940-Section 20Indian Succession Act-Section 63
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High Courts09 Dec 2025Dismissed

Jaitun Bee Vs State Of Maharashtra & Ors.

Bombay High Court · (2025) 12 BOM CK 3138

Code of Criminal Procedure, 1973-Section 378(4)Indian Penal Code-Section 302, 34
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High Courts09 Dec 2025Allowed

Umeshkumar Badalsingh Dhumale & Anr. Vs Sabhashsingh Bapusingh Dhumale & Ors.

Bombay High Court · (2025) 12 BOM CK 2969

Code of Civil Procedure-Order VI Rule 17
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High Courts09 Dec 2025Allowed

Sau. Priya w/o Suraj Chaudhari Vs Suraj s/o Ashok Chaudhari

Bombay High Court · (2025) 12 BOM CK 2964

Protection of Women from Domestic Violence ActCode of Civil Procedure-Section 24
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