High Courts04 Feb 2013Dismissed
Alpa Mitesh Kothari Vs State of Maharashtra and Others
Bombay High Court · (2013) 02 BOM CK 0204
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,254 of 3,665
High Courts04 Feb 2013Disposed Off
Roger Rodrigues and Others Vs Russel Pereira and Others
Bombay High Court · (2013) 7 BomCR 247
High Courts04 Feb 2013
Sau. Geeta Bapurao Kapse Vs Anil Vithairao Kadu
Bombay High Court · (2013) ALLMR(Cri) 1613 : (2013) 2 BomCR(Cri) 573
Criminal Procedure Code, 1973 (CrPC) — Section 378(4)
High Courts04 Feb 2013
Mrs. Seema Subhash Shrigondekar Vs Mr. Subhash Gunaji Shrigondekar
Bombay High Court · (2013) 3 ALLMR 47
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 20
High Courts04 Feb 2013Dismissed
Devaji Rama Padave Vs The State of Maharashtra
Bombay High Court · (2013) 5 ABR 848 : (2013) ALLMR(Cri) 2025
Income Tax Act, 1961 — Section 2(14), 48, 49, 49(2)Penal Code, 1860 (IPC) — Section 376, 506
High Courts04 Feb 2013Allowed
Salma Asgarali Makati and Others Vs Raj Bucket Factory and Others
Bombay High Court · (2013) 4 ABR 481 : (2013) 3 ALLMR 580 : (2013) 4 BomCR 701 : (2013) 2 MhLj 690
Constitution of India, 1950 — Article 227
High Courts04 Feb 2013
M/s. Reliance Webstore Pvt. Ltd. Vs Pushpam Communications
Bombay High Court · (2014) 1 ALLMR 782 : (2013) 7 BomCR 242 : (2013) 3 MhLj 206
Arbitration and Conciliation Act, 1996 — Section 11(6), 34
High Courts04 Feb 2013
Deccan Chronicle Holdings Ltd. and Future Corporate Resources Ltd. Vs Aviotech Pvt. Ltd. and others
Bombay High Court · (2013) 02 BOM CK 0096
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 46, Order 21 Rule 54
High Courts04 Feb 2013
M/s. Louis Dreyfus Commodities Asia Pte. Ltd. 501, Orchard Road 19-01, Wheelock Place, Singapore 238880 Vs M/s. Govind Rubber Limited
Bombay High Court · (2013) 2 ARBLR 270 : (2013) 3 BomCR 174
Arbitration and Conciliation Act, 1996 — Section 2(1)(f), 2(b), 44, 46, 47Evidence Act, 1872 — Section 57(1)
High Courts04 Feb 2013Allowed
Dr. Balasaheb Shivajirao Pawar Vs The Registrar and Election Officer, Maharashtra University of Health Sciences, Dindori Road, Mhasrul, Nashik, Tal. and Dist. Nashik and Others
Bombay High Court · (2013) 3 ALLMR 240 : (2013) 7 BomCR 243 : (2013) 3 MhLj 820
Representation of the People Act, 1951 — Section 33, 33(5)
High Courts04 Feb 2013
In Re: Deccan Chronicle Holdings Ltd. PIL Industries Limited
Bombay High Court · (2013) 5 ALLMR 313 : (2013) 4 BomCR 171 : (2013) 6 MhLj 26
High Courts04 Feb 2013Dismissed
Digambar Pajgade Vs Shri Nikhil Wagle, Editor, IBN Lokmat News Channel, Empire Plaza, Empire Industries Ltd., Seventh Floor, LBS Marg, Mumbai-83 and Others
Bombay High Court · (2013) 2 ABR 583 : (2013) ALLMR(Cri) 964 : (2013) 1 BomCR(Cri) 827 : (2013) CriLJ 1504 : (2013) 1 Crimes 448 : (2013) 5 MhLj 585
Constitution of India, 1950 — Article 215Contempt of Courts Act, 1971 — Section 15, 15(1)(b)
High Courts04 Feb 2013
Raghunath Ramnath Zolekar Vs The State of Maharashtra
Bombay High Court · (2013) 2 ABR 545 : (2013) ALLMR(Cri) 1023 : (2013) 2 BomCR(Cri) 348
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 114, 114A, 35, 4Immoral Traffic (Prevention) Act, 1956 — Section 3, 4, 5, 5(1)(b), 5(1)(d)
High Courts04 Feb 2013
Al Ashraf Kably and Another Vs Al Farrok Kably and Another
Bombay High Court · (2013) ALLMR(Cri) 1697 : (2013) 2 BomCR(Cri) 847
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(d), 126, 126(1), 126(1)(a)Family Courts Act, 1984 — Section 1
High Courts04 Feb 2013Dismissed
Smt. Vijaya Vs M.S.R.T. Corporation and Others
Bombay High Court · (2013) 137 FLR 429 : (2013) 3 LLJ 220 : (2013) LLR 729
Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 28, 44
High Courts04 Feb 2013
Prashant Vs State of Maharashtra and Another
Bombay High Court · (2013) ALLMR(Cri) 4357
High Courts01 Feb 2013
NTUC Income Insurance Co-operative Ltd. Vs The Deputy Director of Income Tax International Taxation-3(2), Mumbai and Another
Bombay High Court · (2013) 7 BomCR 238 : (2013) 258 CTR 370 : (2013) 351 ITR 372 : (2013) 215 TAXMAN 380
Income Tax Act, 1961 — Section 115AD, 143(1), 143(2), 143(3), 147
High Courts01 Feb 2013Dismissed
The New India Co-operative Housing Society Ltd. Vs The State of Maharashtra and Unmesh Kamdar, Indian Inhabitant
Bombay High Court · (2013) 3 ABR 1255 : (2013) 3 ALLMR 497 : (2013) 6 BomCR 310 : (2013) 2 MhLj 666
Maharashtra Co-operative Societies Act, 1960 — Section 22, 22(2), 23, 79A
High Courts01 Feb 2013
CIT (Large Tax Payer Unit) Vs Lubrizol India Ltd.
Bombay High Court · (2013) 02 BOM CK 0201
High Courts01 Feb 2013Dismissed
M/s. Vishnu Pouch Packaging Pvt. Ltd. Vs The State of Maharashtra and Others
Bombay High Court · (2014) 1 Crimes 291 : (2014) FAJ 24