High Courts06 Feb 2013Disposed Off
Akanksha Syntex Pvt. Ltd. Vs Union of India
Bombay High Court · (2013) 296 ELT 178
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,253 of 3,665
High Courts06 Feb 2013
Mr. Ramnath Kare and Another Vs State
Bombay High Court · (2013) ALLMR(Cri) 2771
High Courts06 Feb 2013
Ramchandra Vs Central Government and Others
Bombay High Court · (2013) 4 ALLMR 649 : (2013) 3 MhLj 796
Penal Code, 1860 (IPC) — Section 120B
High Courts06 Feb 2013Dismissed
Kahini Developers Pvt. Ltd. Vs Mukesh Morarji Panchamatia and Others
Bombay High Court · (2013) 3 ALLMR 802 : (2013) 3 BomCR 646 : (2013) 3 MhLj 440
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Contract Act, 1872 — Section 21, 21(2), 21(5), 22, 22(2)Specific Relief Act, 1963 — Section 21, 21(5), 22, 22(2)
High Courts06 Feb 2013
Indira Women Saving Group (Mahila Bachat Gat) Yermala Vs The State of Maharashtra and Others
Bombay High Court · (2013) 2 ABR 715 : (2013) 2 ALLMR 605 : (2013) 2 BomCR 551 : (2013) 3 MhLj 888
High Courts06 Feb 2013Allowed
Government of Maharashtra Vs M/s. Patwardhan Infrastructure Private Limited and Shri R.H. Tadavi Chief Engineer and Secretary
Bombay High Court · (2013) 3 BomCR 86
Arbitration and Conciliation Act, 1996 — Section 16(1)(c), 30, 30(c), 34, 37
High Courts06 Feb 2013
Union of India Vs R.S. Jiwani, Engineers and Contractors, Narayan Niwas, 2nd Floor, 2, Kherwadi Lane, Mumbai 400004
Bombay High Court · (2013) 2 ABR 499 : (2013) 7 BomCR 255
Arbitration and Conciliation Act, 1996 — Section 34, 37(1)
High Courts06 Feb 2013Disposed Off
Gopal Keshav Mainkar and Another Vs Medha Subhash Mainkar and Another
Bombay High Court · (2013) 3 DMC 24
High Courts06 Feb 2013Disposed Off
Manoj Kundanlal Jain and Another Vs Arti Amar Pande
Bombay High Court · (2013) ALLMR(Cri) 2759
High Courts06 Feb 2013
Subhash Tukaram Gaikwad Vs The State of Maharashtra
Bombay High Court · (2013) 6 ABR 1150 : (2013) ALLMR(Cri) 3596
High Courts06 Feb 2013Dismissed
Abdul Bashid Abu Sayad Chand Pasha Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 186
High Courts05 Feb 2013
Vinod Rathod Vs The State of Maharashtra, Urban Development Department, Mantralaya, Mumbai and Others
Bombay High Court · (2013) 2 ABR 1135 : (2013) 2 ALLMR 786 : (2013) 2 BomCR 583 : (2013) 3 MhLj 833
Maharashtra Municipal Councils Nagar Panchayats and Industrial Township Act, 1965 — Section 51B, 9, 9(1)(b)
High Courts05 Feb 2013Disposed Off
Mrs. Jennifer Krishnan Vs State of Goa and Others
Bombay High Court · (2013) ALLMR(Cri) 2797
High Courts05 Feb 2013Allowed
Mrs. Maria A. Silveira Vs State of Goa and Others
Bombay High Court · (2013) 3 ABR 54 : (2013) 4 ALLMR 740
Constitution of India, 1950 — Article 226
High Courts05 Feb 2013Dismissed
Renuka Kala Kendra Vs The State of Maharashtra and Others
Bombay High Court · (2013) ALLMR(Cri) 2165
Banking Regulation Act, 1949 — Section 6(1)Bombay Police Act, 1951 — Section 110, 117Criminal Procedure Code, 1973 (CrPC) — Section 372
High Courts05 Feb 2013
Nazim H. Kazi, of Bombay Indian Inhabitant, Vs Kokan Mercantile Cooperative Bank Ltd.
Bombay High Court · (2013) 2 BomCR 193
Arbitration and Conciliation Act, 1996 — Section 19, 24, 34, 37Industrial Disputes Act, 1947 — Section 11Multi-State Cooperative Societies Act, 2002 — Section 40, 40(2), 84
High Courts05 Feb 2013
Mrs. Roopa Kailash Ganatra and Another Vs Mrs. Reena Sabherwal and Others
Bombay High Court · (2013) 2 ABR 713 : (2013) 2 ALLMR 877 : (2013) 2 BomCR 574 : (2013) 2 MhLj 663
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 227
High Courts05 Feb 2013Allowed
Pushpabai and Others Vs Deeliprao and Another
Bombay High Court · (2013) ALLMR(Cri) 2486
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397
High Courts05 Feb 2013Dismissed
International Spirits and Wines Association of India Vs Union of India and Others
Bombay High Court · (2013) 6 ABR 324 : AIR 2013 Bom 178 : (2014) 2 ALLMR 666