COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,239 of 3,665

High Courts08 Mar 2013Dismissed

Shri Francisco Xavier Ferrao Vs Prof. Filomeno Bonifacio de Viera Menezes and Others

Bombay High Court · (2013) 3 ABR 412

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Goa, Daman And Diu Agricultural Tenancy Act, 1964 — Section 8AMaharashtra Land Revenue Code, 1966 — Section 105

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High Courts08 Mar 2013Dismissed

Anjanabai Ramesh Gavit Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 1685

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High Courts07 Mar 2013Dismissed

Krishna Harischandra Rao and Others Vs The State of Maharashtra and Others

Bombay High Court · (2013) 6 ABR 287 : (2013) 4 ALLMR 215 : (2013) 4 BomCR 817 : (2013) LabIC 4353 : (2013) 4 MhLj 855

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High Courts07 Mar 2013

Kakasaheb Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 948

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High Courts07 Mar 2013Dismissed

Sejal Dharmesh Ved Vs The State of Maharashtra and Others

Bombay High Court · (2014) ALLMR(Cri) 636

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High Courts07 Mar 2013

Commissioner of Income Tax Vs Hindustan Petroleum Corporation Ltd.

Bombay High Court · (2014) 361 ITR 190

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High Courts07 Mar 2013Allowed

CIT Vs OCB Engineers

Bombay High Court · (2013) 03 BOM CK 0220

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High Courts07 Mar 2013Dismissed

Shrinidhi P. Apsingekar Vs Syndicate Bank and Others

Bombay High Court · (2013) 139 FLR 498

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High Courts07 Mar 2013

Commissioner of Income Tax Vs Blue Star Ltd.

Bombay High Court · (2013) 357 ITR 669

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High Courts07 Mar 2013

The New India Assurance Company Ltd. Vs Prabhakar Marotrao Ghagare and Others

Bombay High Court · (2013) 3 ALLMR 606 : (2013) 4 BomCR 618

Motor Vehicles Act, 1939 — Section 163A(II)

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High Courts07 Mar 2013

Commissioner of Central Excise Vs O.N.G.C. Ltd.

Bombay High Court · (2013) 294 ELT 190

Constitution of India, 1950 — Article 226

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High Courts07 Mar 2013Disposed Off

Anand M. Mandrekar Vs State of Goa and Another

Bombay High Court · (2013) 5 ALLMR 243 : (2013) 4 BomCR 373 : (2013) 138 FLR 638 : (2013) 4 MhLj 74

Constitution of India, 1950 — Article 226, 227

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High Courts07 Mar 2013

The Commissioner of Income Tax-9 Vs M/s. Regalia Apparels Pvt. Ltd.

Bombay High Court · (2013) 260 CTR 416 : (2013) 352 ITR 71

Income Tax Act, 1961 — Section 37, 37(1)

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High Courts07 Mar 2013Dismissed

Shekhar Chandrakant Nadkar Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 2869

Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 302, 449

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High Courts07 Mar 2013

Manilal Sunderji Doshi Vs Kamal Manilal Doshi and Others

Bombay High Court · (2013) 3 ABR 354 : (2013) 4 ALLMR 600 : (2013) 6 BomCR 684 : (2013) 5 MhLj 596

Evidence Act, 1872 — Section 59, 73Succession Act, 1925 — Section 59, 61, 62

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High Courts07 Mar 2013Allowed

Mr. Shaikh Farooq Mohammad Gaouse Vs The Transport Manager

Bombay High Court · (2013) 3 ABR 340 : (2013) 3 ACC 202 : (2014) ACJ 203 : (2013) 3 ALLMR 509 : (2013) 3 BomCR 529

Constitution of India, 1950 — Article 21Motor Vehicles Act, 1988 — Section 140

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High Courts07 Mar 2013Dismissed

Suresh Vs The State of Maharashtra and Others

Bombay High Court · (2013) 3 ABR 182 : (2013) 3 ALLMR 573 : (2013) 4 MhLj 636

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High Courts07 Mar 2013Allowed

Kishor Shridharrao Mhaske Vs Maharashtra OBC Finance and Development Corporation, The State of Maharashtra and Shri Anil V. Murar

Bombay High Court · (2013) 3 ABR 51 : (2013) 3 ALLMR 116 : (2013) 6 BomCR 391 : (2013) LabIC 1743 : (2013) 3 MhLj 463

Constitution of India, 1950 — Article 14Maharashtra Government Servants Regulation of Transfers and Prevention of Delay in Discharge of Official Duties Act, 2005 — Section 3, 4, 4(5), 6

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High Courts07 Mar 2013Partly Allowed

State Vs Anita Parab and Others

Bombay High Court · (2013) 4 ABR 1083 : (2013) ALLMR(Cri) 2459 : (2013) 2 BomCR(Cri) 696

Criminal Procedure Code, 1973 (CrPC) — Section 428Income Tax Act, 1961 — Section 30, 31, 32, 33, 34Penal Code, 1860 (IPC) — Section 148, 149, 323, 427

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High Courts07 Mar 2013Dismissed

Radha Sagar Mal @ Raju Mal Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 2928

Penal Code, 1860 (IPC) — Section 302

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