High Courts08 Mar 2013
Hari Shankar Patil and Others Vs State of Maharashtra and Others
Bombay High Court · (2013) 3 ABR 1079 : (2013) 2 BomCR(Cri) 651
Bombay Money Lenders Act, 1946 — Section 13A, 13B
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,238 of 3,665
High Courts08 Mar 2013
Uttamrao Vs The State of Maharashtra
Bombay High Court · (2013) 4 ABR 496 : (2013) ALLMR(Cri) 1692
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 376(2)(f), 506
High Courts08 Mar 2013
Vinayak and Others Vs The State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 1586
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Penal Code, 1860 (IPC) — Section 406Scheduled Castes And Scheduled Tribes Orders (Amendment) Act, 2002 — Section 3, 3(iv)(v), 3(vi)(v)
High Courts08 Mar 2013Dismissed
Tony Hijol Govis Vs State of Maharashtra
Bombay High Court · (2013) 3 ABR 401 : (2013) ALLMR(Cri) 2815 : (2014) 2 BomCR(Cri) 799
Penal Code, 1860 (IPC) — Section 302
High Courts08 Mar 2013Dismissed
The State of Maharashtra Vs Raju Jagdish Paswan
Bombay High Court · (2013) ALLMR(Cri) 1431
Criminal Procedure Code, 1973 (CrPC) — Section 164, 232, 233, 235(2), 248(2)Evidence Act, 1872 — Section 24, 25, 25, 26, 26Penal Code, 1860 (IPC) — Section 201, 302, 313, 366, 376
High Courts08 Mar 2013
Commissioner of Income Tax Vs Foseco India Ltd.
Bombay High Court · (2013) 352 ITR 320
Income Tax Act, 1961 — Section 37, 37(1), 80HH
High Courts08 Mar 2013Dismissed
Smt. Gauri Sanjay Bhosale Vs Shri Sanjay Raghunath Bhosale
Bombay High Court · (2013) 4 ABR 1 : (2013) 3 ALLMR 109 : (2013) 3 MhLj 829
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts08 Mar 2013
High Court on its Own Motion Vs State of Maharashtra and Another
Bombay High Court · (2013) 3 ABR 119
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 251, 252, 255(2), 258, 313Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 14, 15, 16, 4, 53
High Courts08 Mar 2013
Eurotex Industries and Exports Ltd. Vs The State of Maharashtra
Bombay High Court · (2013) 2 ALLMR 859
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 11, 11(A), 4(1), 5A, 6
High Courts08 Mar 2013
Motilal Oswal Securities Ltd. Vs Uttam Chand Garg
Bombay High Court · (2013) 4 BomCR 650
High Courts08 Mar 2013
Dy. Chief Officer, Goa Industrial Development Corporation Vs Jesus Alberto Basilo Mozart Costabir and Others
Bombay High Court · (2013) 3 ABR 100 : (2013) 4 ALLMR 767
Land Acquisition Act, 1894 — Section 18, 4, 4(1)
High Courts08 Mar 2013Dismissed
Khadi and Village Industries Commission Vs Smt. Saraswati Ramkrishna Dalmia, Shri Gunnidhi Ramkrishna Dalmia and Smt. Vidyanidhi Ramkrishna Dalmia
Bombay High Court · (2013) 3 ABR 251 : (2013) 3 ALLMR 758 : (2013) 5 BomCR 415 : (2013) 3 MhLj 250
Constitution of India, 1950 — Article 38, 39, 43Maharashtra Land Revenue Code, 1966 — Section 115, 247, 248Maharashtra Rent Control Act, 1999 — Section 10, 12, 13, 14, 15
High Courts08 Mar 2013
The State of Maharashtra Vs Mohammad Amjad Ali
Bombay High Court · (2013) ALLMR(Cri) 1778
Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 7
High Courts08 Mar 2013
Ravindra Pralhadrao Khare Vs State of Maharashtra and Others
Bombay High Court · (2013) 3 ALLMR 644 : (2013) 4 MhLj 406
Constitution of India, 1950 — Article 226
High Courts08 Mar 2013Dismissed
Dr. Vijaypat Singhania and others Vs Hari Shankar Singhania and others
Bombay High Court · (2014) 4 ABR 341 : (2013) 5 ALLMR 131 : (2013) 7 BomCR 563 : (2013) 5 MhLj 744
Arbitration Act, 1940 — Section 20Arbitration and Conciliation Act, 1996 — Section 26, 26(1), 26(2), 28, 34Penal Code, 1860 (IPC) — Section 48
High Courts08 Mar 2013Allowed
Hari, Yogesh and Sakharam Vs The State of Maharashtra and Others
Bombay High Court · (2013) 03 BOM CK 0086
Bombay Money Lenders Act, 1946 — Section 10, 13A, 13B, 13B(1), 18
High Courts08 Mar 2013
Mrs. Teresa Rodrigues and Others Vs State and Others
Bombay High Court · (2013) 3 ABR 648 : (2013) 4 BomCR 647
High Courts08 Mar 2013Disposed Off
Subhash Muktyarsingh More (Rajput) and Another Vs State of Maharashtra
Bombay High Court · (2013) ALLMR(Cri) 2047
Criminal Procedure Code, 1973 (CrPC) — Section 309Income Tax Act, 1961 — Section 2(14), 45, 48, 48(ii)Penal Code, 1860 (IPC) — Section 323, 34, 353, 504, 506
High Courts08 Mar 2013Dismissed
Basawant Devidas Nandgavali Vs Secretary, Water Resources Department and Others
Bombay High Court · (2013) 3 ALLMR 113 : (2013) 5 BomCR 464 : (2013) 3 MhLj 389
Limitation Act, 1963 — Section 5
High Courts08 Mar 2013
Director of Income Tax (Exemption) Vs G.K.R. Charities
Bombay High Court · (2013) 214 TAXMAN 555
Bombay Public Trusts Act, 1950 — Section 36(3)Income Tax Act, 1961 — Section 11, 12A, 12AA, 12AA(3), 13