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Bombay High Court judgments

73,288 judgments · page 1,198 of 3,665

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High Courts24 Jul 2013

Shri Abhijit Vijay Sartape Vs Sou. Kranti Manohar Gangane and Others

Bombay High Court · (2013) 5 ALLMR 722

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High Courts24 Jul 2013

Munish Madanlal Bumb (HUF) Vs M/s. Joindre Capital Services Ltd. and Another

Bombay High Court · (2013) 07 BOM CK 0250

Arbitration and Conciliation Act, 1996 — Section 34Securities and Exchange Board of India Act, 1992 — Section 11(1)Securities Contracts (Regulation) Act, 1956 — Section 10, 9
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High Courts24 Jul 2013Dismissed

Girja Shankar G. Gupta and Others Vs M/s. Shanil Builders and Others

Bombay High Court · (2013) 07 BOM CK 0249

Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, Order 43 Rule 1, Order 43 Rule 1(m), 96(3)
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High Courts24 Jul 2013Allowed

Shri Ashok Vs Vidarbha Youth Welfare Society and The Principal

Bombay High Court · (2014) 1 ALLMR 71 : (2013) 139 FLR 336 : (2013) 4 LLN 116 : (2013) LLR 1184 : (2013) 6 MhLj 157

Constitution of India, 1950 — Article 12, 226Payment of Gratuity Act, 1972 — Section 4, 4(1), 4(1)(a), 4(6), 7
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High Courts24 Jul 2013Allowed

Dinesh @ Dhebarya Virendra Bhatkar Vs The State of Maharashtra

Bombay High Court · (2014) 3 BomCR(Cri) 228

Penal Code, 1860 (IPC) — Section 302, 392, 397
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High Courts24 Jul 2013

Smt. Hema Vs Nasi M. Randelia, Dara N. Sarkari, M/s. Unique Construction and Trishul Construction Company

Bombay High Court · (2014) 2 ABR 134 : (2013) 6 ALLMR 750 : (2014) 3 BomCR 383 : (2013) 5 MhLj 358

Bombay Court Fees Act, 1959 — Section 25, 27, 29, 30, 37Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
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High Courts24 Jul 2013Dismissed

The New India Assurance Company Limited Vs Wahida Bano and Others

Bombay High Court · (2014) 2 ACC 8 : (2013) 6 ALLMR 145

Motor Vehicles Act, 1988 — Section 149(2)
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High Courts24 Jul 2013Disposed Off

Shri Ramesh H. Jain and Another Vs V/s. Shri Arunkumar S. Maini and Others

Bombay High Court · (2013) 5 ALLMR 813 : (2014) 1 MhLj 826

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 2(2), 2(5), 2(6)(b), 63, 70Transfer of Property Act, 1882 — Section 3
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High Courts24 Jul 2013Disposed Off

Man Industries (I) Ltd. Vs Jagdish Chandra Jhamaklal Mansukhani

Bombay High Court · (2014) 1 ABR 61 : (2014) 121 CLA 548 : (2014) 183 CompCas 541

Companies Act, 1956 — Section 169, 169(7)(b), 189(2), 193, 194Limitation Act, 1963 — Section 12, 13, 14, 15
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High Courts24 Jul 2013Dismissed

Shubh Apartments CHS Ltd. Vs The Municipal Corporation of Greater Mumbai and Others

Bombay High Court · (2013) 5 ALLMR 501 : (2014) 4 BomCR 580 : (2013) 5 MhLj 465

Maharashtra Regional and Town Planning Act, 1966 — Section 44, 45Mumbai Municipal Corporation Act, 1888 — Section 337, 345, 346, 351
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High Courts24 Jul 2013Dismissed

Subhash Sadashiv Risbud Vs State of Maharashtra and Hon''ble Shri. Vilas Vijay Bambarde

Bombay High Court · (2013) ALLMR(Cri) 4349

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 197, 202Judges (Protection) Act, 1985 — Section 3Prevention of Corruption Act, 1988 — Section 13(1)(d)(iii), 13(2)
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High Courts24 Jul 2013

The Branch Manager, United India Insurance Company Vs Vijay Vishnupant Karandikar, Sou. Vidya Vijay Karandikar and Govardhandas Ramchandra Kela

Bombay High Court · (2014) 3 ABR 101 : (2014) 3 ACC 311 : (2013) 4 ACC 725 : (2013) 5 ALLMR 338 : (2013) 5 MhLj 775

Motor Vehicles Act, 1988 — Section 140, 171
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High Courts24 Jul 2013

Makrand Ashok Ghagre Vs The State of Maharashtra, Medha Gadgil, The Commissioner of Customs (Prev) and The Superintendent of Prison

Bombay High Court · (2013) ALLMR(Cri) 3547 : (2014) 2 BomCR(Cri) 713

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High Courts24 Jul 2013Dismissed

The Oriental Insurance Company Vs Smt. Gitabai and Others

Bombay High Court · (2014) 1 ACC 320 : (2014) ACJ 1423 : (2013) 6 ALLMR 70 : (2013) 6 MhLj 871

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High Courts24 Jul 2013

Kumar J. Sujan and Others Vs State of Maharashtra and Others

Bombay High Court · (2013) 4 BC 301 : (2014) 1 BomCR(Cri) 569 : (2014) 1 MhLj 516

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High Courts24 Jul 2013

Narendra @ Nandu Vs Kishor

Bombay High Court · (2013) ALLMR(Cri) 3396

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High Courts24 Jul 2013Dismissed

Union of India and Another Vs Karan Anant Purao

Bombay High Court · (2013) 6 ABR 465 : (2014) 2 ALLMR 798 : (2013) LabIC 4539

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High Courts23 Jul 2013

Mrs. Zarina Blanca Fernandes Vs State of Goa and Others

Bombay High Court · (2014) 1 ALLMR 510

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High Courts23 Jul 2013

Miss Mridula Nikhar Vs Shah Nature and Health Project Pvt. Ltd.

Bombay High Court · (2014) 1 ALLMR 505 : (2014) 2 MhLj 559

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High Courts23 Jul 2013Dismissed

R.S. Kadam and Others Vs M/s. M.P. Enterprises and Another

Bombay High Court · (2013) 138 FLR 1033

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