COURT ARCHIVE

Bombay High Court judgments

73,288 judgments · page 1,196 of 3,665

High Courts30 Jul 2013

Satish Balan, Ratish Balan, Janki Balan and Adarsh Sehtty Vs Union of India and Others

Bombay High Court · (2013) 5 ABR 641 : (2013) 263 CTR 564 : (2013) 359 ITR 15

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269UD, 269UD(1)

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High Courts30 Jul 2013Allowed

Mr. Ajay Manbodh Prasad Gupta Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 3611 : (2014) 3 BomCR(Cri) 96

Bombay Police Act, 1951 — Section 56, 56(1)(a)Penal Code, 1860 (IPC) — Section 34, 379, 380, 411

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High Courts30 Jul 2013Disposed Off

Cricket Association of Bihar Vs Board of Control for Cricket in India and Others

Bombay High Court · (2013) 5 ABR 599 : (2013) 6 ALLMR 757 : (2014) 1 MhLj 676

Constitution of India, 1950 — Article 12, 14, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 340

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High Courts30 Jul 2013

Roopchand Daryanomal Jani Vs Sanjay Tarachand Hardwani and State of Maharashtra

Bombay High Court · (2013) 4 BomCR(Cri) 779

Criminal Procedure Code, 1973 (CrPC) — Section 482Negotiable Instruments Act, 1881 (NI) — Section 138, 143

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High Courts30 Jul 2013Allowed

Armogam Munnaswami Kounder Vs The State of Maharashtra

Bombay High Court · (2014) 1 BomCR(Cri) 585

Bombay Children Act, 1948 — Section 57Criminal Procedure Code, 1973 (CrPC) — Section 164Evidence Act, 1872 — Section 25, 26

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High Courts30 Jul 2013

Hiralal Vs Central Bureau of Investigation

Bombay High Court · (2014) ALLMR(Cri) 851

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High Courts30 Jul 2013Allowed

Sheikh Rashid Vs State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 859

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High Courts30 Jul 2013

State Vs Joel Correia

Bombay High Court · (2014) ALLMR(Cri) 868

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High Courts30 Jul 2013Partly Allowed

Ashish Vs State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 932

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High Courts29 Jul 2013Dismissed

Popat Vs Dinkar

Bombay High Court · (2014) 3 ABR 117

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High Courts29 Jul 2013Partly Allowed

Manoj alias Manya Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 304

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High Courts29 Jul 2013

Ms. Abigail Stepen Rosa Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 285

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High Courts29 Jul 2013

Shri B.H. Patil and Others Vs Shri Chandrashekhar

Bombay High Court · (2014) ALLMR(Cri) 188

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High Courts29 Jul 2013

Amerkar Construction and Sons Vs Anil Redkar

Bombay High Court · (2014) 4 ALLMR 53 : (2014) 4 MhLj 743

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High Courts29 Jul 2013

Vijay Kumar Verma Vs The Dy. Superintendent of Police

Bombay High Court · (2014) ALLMR(Cri) 1039

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High Courts29 Jul 2013Disposed Off

Santosh and Others Vs Union of India, The Deputy Chief Engineer and The Deputy Collector

Bombay High Court · (2014) 1 ABR 242 : (2013) 6 MhLj 219

Land Acquisition Act, 1894 — Section 12, 12(2), 18, 18(1), 18(2)

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High Courts29 Jul 2013Dismissed

Bhaskar Vs The Additional Collector and Others

Bombay High Court · (2014) 2 ABR 618 : (2014) 2 ALLMR 384 : (2013) 6 MhLj 613

Constitution of India, 1950 — Article 226, 227

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High Courts29 Jul 2013

Vijaykumar Narayanrao Kale Vs State of Maharashtra and Others

Bombay High Court · (2014) 2 ALLMR 265 : (2013) 5 MhLj 930

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High Courts29 Jul 2013Dismissed

Sportking India Limited Vs H.D.F.C. Bank Limited

Bombay High Court · (2013) 07 BOM CK 0150

Arbitration and Conciliation Act, 1996 — Section 34

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High Courts29 Jul 2013

Major Dadasaheb Nimbalkar Educational Charity Trust and Shri Balraj Bhojraj Nimbalkar Vs Smt. Latadevi Govind Pati, Smt. Ushadevi Rajaram Nimbalkar, Miss. Amarja Rajaram Nimbalkar and Mr. Bajaji Rajaram Nimbalkar

Bombay High Court · (2013) 5 ALLMR 759 : (2014) 3 BomCR 846 : (2013) 6 MhLj 497

Bombay Public Trusts Act, 1950 — Section 50, 50(ii), 51, 71, 80

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