High Courts31 Jul 2014Dismissed
Suresh Vs Shobhabai
Bombay High Court · (2015) ALLMR(Cri) 2815
Criminal Procedure Code, 1973 (CrPC) - Section 125
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,052 of 3,665
High Courts31 Jul 2014Dismissed
Yuvraj Kantilal Talekar Vs State of Maharashtra and Others
Bombay High Court · (2015) ALLMR(Cri) 1525
Penal Code, 1860 (IPC) - Section 302, 316
High Courts31 Jul 2014
Jai Padmavati Automobile Finance Vs The Police Inspector and Others
Bombay High Court · (2015) ALLMR(Cri) 976 : (2015) 4 BomCR(Cri) 719
High Courts31 Jul 2014
Laxman Vs Ashwini and Others
Bombay High Court · (2015) ALLMR(Cri) 1124 : (2015) 3 BomCR(Cri) 817
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 9
High Courts31 Jul 2014
Sayed Mustaq Ali Vs Assistant Conservator of Forests and Others
Bombay High Court · (2015) ALLMR(Cri) 732 : (2015) 3 BomCR(Cri) 414
Constitution of India, 1950 — Article 227
High Courts31 Jul 2014
Shri Janjagriti Shikshan Prasarak Mandal and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 6 ALLMR 708 : (2015) 4 MhLj 756
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 9
High Courts31 Jul 2014
Ashapura Developers Vs Aditya Birla Retail Ltd.
Bombay High Court · (2014) 07 BOM CK 0261
Arbitration and Conciliation Act, 1996 — Section 34, 34(2), 34(2)(a)(ii), 34(2)(b)(i), 34(3)Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 16, 5(11)
High Courts31 Jul 2014Allowed
Nilesh S. Rane Vs Ravikanth Yadav
Bombay High Court · (2015) ALLMR(Cri) 1080 : (2015) 3 BomCR(Cri) 410
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Prevention of Corruption Act, 1988 — Section 19(1), 5, 5(4)
High Courts31 Jul 2014
Jotindra Steel and Tubes Ltd. Vs M.V. Khalijia
Bombay High Court · (2014) 07 BOM CK 0254
High Courts31 Jul 2014Dismissed
Dilip Kumar V. Lakhi Vs The New India Assurance Co. Ltd.
Bombay High Court · (2014) 07 BOM CK 0193
Arbitration and Conciliation Act, 1996 — Section 34
High Courts31 Jul 2014
Sandvik Asia Ltd. Vs Commissioner of Income Tax
Bombay High Court · (2014) 07 BOM CK 0190
Income Tax Act, 1922 — Section 10(2)(iii)Income Tax Act, 1961 — Section 256(1), 32(2A), 36(i)(iii), 37, 37(2A)
High Courts31 Jul 2014Disposed Off
Avitel Post Studioz Ltd. Vs HSBC PI Holdings (Mauritius) Ltd.
Bombay High Court · (2014) 07 BOM CK 0086
Arbitration and Conciliation Act, 1996 — Section 16, 46, 47, 48, 48Civil Procedure Code, 1908 (CPC) — Order 38 Rule 5Companies Act, 1956 — Section 397, 398
High Courts31 Jul 2014Dismissed
Summit Partners L.P. Vs The Bank of New York Mellon
Bombay High Court · (2014) 07 BOM CK 0085
High Courts31 Jul 2014Allowed
Samar Vijaykumar Pupala Vs Shalini Pratap Hambir
Bombay High Court · (2014) 07 BOM CK 0084
Civil Procedure Code, 1908 (CPC) — Section 120, 16, 17
High Courts31 Jul 2014Allowed
Aqdas Maritime Agency Pvt. Ltd. Vs Central Warehousing Corporation
Bombay High Court · (2014) 07 BOM CK 0078
Arbitration and Conciliation Act, 1996 — Section 34, 34(3), 36, 9, 9(ii)
High Courts31 Jul 2014Allowed
Saquib Abdul Hamid Nachan Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3481
Unlawful Activities (Prevention) Act, 1967 — Section 15, 16, 18, 43DCriminal Procedure Code, 1973 (CrPC) — Section 437, 95Maharashtra Control of Organised Crime Act, 1999 — Section 21(4), 3(1)(ii), 3(2), 3(4)
High Courts31 Jul 2014
FGP Limited Vs Saleh Hooseini Doctor
Bombay High Court · (2014) 6 ABR 124
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts31 Jul 2014Disposed Off
Mahindra and Mahindra Limited Vs MNM Marketing Pvt. Ltd.
Bombay High Court · (2014) 60 PTC 227
Trade Marks Act, 1999 — Section 12, 2 (1) (zg), 28, 29 (1)(2), 29 (2)
High Courts31 Jul 2014
Babulal Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3812
Penal Code, 1860 (IPC) — Section 307, 325, 326, 335, 34Probation of Offenders Act, 1958 — Section 4
High Courts31 Jul 2014
Prakash Gopalrao Pohare Vs State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3830
Penal Code, 1860 (IPC) — Section 143, 147, 149, 332Probation of Offenders Act, 1958 — Section 4