High Courts01 Aug 2014
Shripad Gawas Vs State of Goa
Bombay High Court · (2014) 6 ABR 522 : (2014) 6 BomCR 481
Constitution of India, 1950 — Article 309
COURT ARCHIVE
Bombay High Court judgments
73,288 judgments · page 1,051 of 3,665
High Courts01 Aug 2014Disposed Off
State of Goa Vs Ramchandra Bhaskar Suria Rao Dessai
Bombay High Court · (2014) 6 BomCR 404
Land Acquisition Act, 1894 — Section 18, 4(1)
High Courts01 Aug 2014Dismissed
Carlos Tavora Vs Boshan Developers Pvt. Ltd.
Bombay High Court · (2014) 08 BOM CK 0130
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4
High Courts01 Aug 2014Dismissed
Kabulsing Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3671 : (2014) 3 BomCR(Cri) 618
Criminal Procedure Code, 1973 (CrPC) — Section 174Penal Code, 1860 (IPC) — Section 306, 34, 498A
High Courts01 Aug 2014Partly Allowed
The Osmanabad Janata Sahakari Bank Ltd. Vs Pandharinath Gyanba Gunale
Bombay High Court · (2015) 2 ABR 821 : (2014) 6 ALLMR 250 : (2014) 5 BomCR 9
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12Maharashtra Co-operative Societies Act, 1960 — Section 105(1)(c), 164Registration Act, 1908 — Section 17, 49, 49(a), 49(c)
High Courts01 Aug 2014Partly Allowed
BASF India Ltd. Vs Government of Maharashtra
Bombay High Court · (2014) 6 ALLMR 21 : (2014) 5 BomCR 288 : (2014) 143 FLR 1052 : (2014) 4 LLJ 149 : (2014) 6 MhLj 579
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 10, 10(1), 12(5), 2(k)Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 3(5), 59
High Courts01 Aug 2014Dismissed
Khushbu Sandeep Jain Vs The State of Maharashtra
Bombay High Court · (2014) ALLMR(Cri) 3544 : (2014) 3 BomCR(Cri) 636
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3, 3(1)Constitution of India, 1950 — Article 21, 22, 22(5), 226, 32Customs Act, 1962 — Section 108
High Courts01 Aug 2014Partly Allowed
Satish Dhanaji Pawar Vs Mohan Apparao Jadhav
Bombay High Court · (2014) 5 ALLMR 721 : (2014) 5 BomCR 20
High Courts01 Aug 2014Dismissed
Sarvjeet Chhotelal Tiwari Vs Union of India
Bombay High Court · (2014) 5 ABR 470 : (2014) 5 BomCR 1 : (2014) LabIC 4299 : (2014) 5 MhLj 729
High Courts01 Aug 2014
Haldyn Glass Limited Vs Saumyalata Shyama Shetty
Bombay High Court · (2014) 08 BOM CK 0082
Criminal Procedure Code, 1973 (CrPC) — Section 102, 451Penal Code, 1860 (IPC) — Section 201, 34, 408, 420, 465
High Courts01 Aug 2014Dismissed
Executive Engineer,Public Works Division Vs Mahadeo Govindrao Narayane
Bombay High Court · (2014) 6 ABR 118 : (2014) 6 ALLMR 291 : (2014) 5 BomCR 298 : (2014) 143 FLR 735 : (2014) 4 LLJ 100 : (2014) 4 LLN 365 : (2015) 1 MhLj 818
High Courts01 Aug 2014Dismissed
The Executive Engineer,Public Works Department Vs Sudhakar Naryanrao Mendhe
Bombay High Court · (2014) 6 ALLMR 248 : (2015) 4 BomCR 792 : (2015) 144 FLR 755 : (2015) 1 MhLj 226
Industrial Disputes Act, 1947 — Section 10(1), 12(5), 25-F
High Courts01 Aug 2014Allowed
Arun Vs Presiding Officer
Bombay High Court · (2015) 1 ALLMR 134 : (2015) 2 MhLj 223
High Courts01 Aug 2014Dismissed
Dattatraya Narayan Shitole Vs Sadashiv
Bombay High Court · (2015) ALLMR(Cri) 3447 : (2014) 4 BomCR(Cri) 152
Penal Code, 1860 (IPC) — Section 165, 179, 180, 302, 34
High Courts01 Aug 2014Dismissed
M.L. Surekha Vs S.M. Samant
Bombay High Court · (2015) 1 ALLMR 316 : (2014) 2 MhLj 910
Arbitration Act, 1940 — Section 30
High Courts01 Aug 2014
The Commissioner of Income Tax Vs Mafatlal Dyes and Chemicals Ltd.
Bombay High Court · (2014) 08 BOM CK 0034
Income Tax Act, 1961 — Section 256(1), 37(3), 40A(8), 80V
High Courts01 Aug 2014
Sharayu Ramkrishna Mhatre Vs Chandrakant Ramkrishna Mhatre
Bombay High Court · (2015) 4 ALLMR 572 : (2014) 5 BomCR 269 : (2015) 5 MhLj 773
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 153Constitution of India, 1950 — Article 227Registration Act, 1908 — Section 15(1), 15(1)(b), 26, 26(4), 34
High Courts01 Aug 2014Partly Allowed
Laxmi Guirmaji Fal Desai Vs Communidade of Sirvoi
Bombay High Court · (2014) 08 BOM CK 0032
Goa, Daman and Diu Agricultural Tenancy Act, 1964 — Section 58(2)
High Courts01 Aug 2014
Solapur University Vs Radhika Nadhukar Yele
Bombay High Court · (2014) 5 ABR 747 : (2015) 2 ALLMR 686 : (2015) 3 MhLj 906
Constitution of India, 1950 — Article 14, 16, 226, 227Maharashtra Universities Act, 1994 — Section 5, 59, 8
High Courts31 Jul 2014Dismissed
Sangitabai Vs Sandip
Bombay High Court · (2015) ALLMR(Cri) 2626
Criminal Procedure Code, 1973 (CrPC) - Section 125