High Courts27 Jan 2016Allowed
Mr. Tika Bahadur Bhandari Vs State of Goa
Bombay High Court · (2016) ALLMRCri 4820 : (2016) 1 BomCR(Cri) 694
Criminal Procedure Code, 1973 (CrPC) — Section 228Penal Code, 1860 (IPC) — Section 302, 392
COURT ARCHIVE
Bombay High Court judgments, 2016
1,794 judgments · page 81 of 90
High Courts25 Jan 2016Allowed
Sau. Laxmibai Nilkanth Vabhitkar Vs State of Maharashtra through Land Acquisition Officer
Bombay High Court · (2016) 3 AIRBomR 40 : (2016) 4 BCR 28 : (2016) 4 MhLJ 176
Land Acquisition Act, 1894 — Section 12(2), 18(2)(a)(b)
High Courts25 Jan 2016Disposed Off
Diageo India Private Limited Vs The Union of India and Others
Bombay High Court · (2016) 01 BOM CK 0231
Customs Act, 1962 - Section 129(E)
High Courts25 Jan 2016Dismissed
The Commissioner of Income Tax - V, Pune Vs Behr India Ltd.
Bombay High Court · (2016) 01 BOM CK 0225
Income Tax Act, 1961 - Section 10B, Section 260A, Section 41(1)
High Courts25 Jan 2016Dismissed
Commissioner of Income Tax-V Vs Behr India Ltd.
Bombay High Court · (2016) 389 ITR 419
Income Tax Act, 1961 - Section 10B, Section 253, Section 41(1)
High Courts25 Jan 2016Disposed Off
Diageo India Pvt. Ltd. Vs Union of India
Bombay High Court · (2016) 334 ELT 425
High Courts25 Jan 2016Allowed
Santoshkumar Ghisulal Jaju Vs The State of Maharashtra and Others
Bombay High Court · (2016) ALLMRCri 1283 : (2016) 3 BomCR(Cri) 487 : (2016) MCR 875 : (2016) 5 MhLJCrl 603
Criminal Procedure Code, 1973 (CrPC) - Section 195, Section 195(1)(a), Section 195(1)(b) (ii), Section 200, Section 202Penal Code, 1860 (IPC) - Section 172, Section 173, Section 174, Section 175, Section 176, Section 177, Section 178, Section
High Courts25 Jan 2016Dismissed
Dadasaheb Haribha Mane Vs The State of Maharashtra
Bombay High Court · (2016) ALLMRCri 1206 : (2016) 3 BomCR(Cri) 459
Penal Code, 1860 (IPC) - Section 306, Section 498A
High Courts25 Jan 2016Dismissed
Pawan Vs The State of Maharashtra and Others
Bombay High Court · (2016) 4 AIRBomR 35 : (2016) 5 ALLMR 20 : (2016) 2 BCR 353 : (2016) MCR 1013 : (2016) 3 MhLJ 499
Constitution of India, 1950 - Article 14, Article 16Succession Act, 1925 - Section 372, Section 383
High Courts25 Jan 2016Disposed off
JSW Steel Limited and Others Vs Union of India and Others
Bombay High Court · (2016) 54 GST 21
Constitution of India, 1950 - Article 14, Article 226
High Courts22 Jan 2016Allowed
Govind Anand Karvande Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 5003 : (2017) 2 BomCR(Cri) 528 : (2017) 1 MhLJCrl 125
Prevention of Corruption Act, 1988 - Section 13(l)(d), Section 7
High Courts22 Jan 2016Disposed Off
Heniriqueta D''Souza Vs Mangesh D. Mishal and Others
Bombay High Court · (2016) 3 BCR 459
Goa, Daman and Diu Mundkars (Protection from Eviction) Act, 1975 - Section 2(n), Section 2(p), Section 29, Section 3, Section 8A
High Courts22 Jan 2016Dismissed
The New India Assurance Company Ltd. Vs Ravikant Padmakar Tarekar and Others
Bombay High Court · (2016) AAC 1337 : (2016) 3 AIRBomR 242 : (2016) 2 ALLMR 399 : (2016) 4 BCR 372 : (2016) 3 MhLJ 246
High Courts22 Jan 2016Allowed
Mayfair Co-operative Housing Society Ltd. Vs Francisco Carmo Fernandes and Others
Bombay High Court · (2016) 2 BCR 342
Constitution of India, 1950 - Article 227Industrial Disputes Act, 1947 - Section 2Maharashtra Co-operative Societies Act, 1960 - Section 101, Section 137, Section 152, Section 152 A, Section 154, Section 156, Section 43, Section 44,
High Courts22 Jan 2016Dismissed
Chandrashekhar and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 2 AIRBomR 819 : (2016) 4 ALLMR 886 : (2016) 2 BCR 291 : (2016) MCR 477 : (2016) 2 MhLJ 818
High Courts22 Jan 2016Dismissed
The Executive Engineer, Works Division XVIII (Roads) P.W.D. Vs Ulhas Gopinath Raikar
Bombay High Court · (2016) 2 BCR 831
Land Acquisition Act, 1894 - Section 18, Section 4(1), Section 6
High Courts22 Jan 2016Disposed Off
Cineyug Worldwide Vs The Union of India and Others
Bombay High Court · (2016) 54 GST 91
Central Excises and Salt Act, 1944 - Section 14, Section 32E, Section 32F(1), Section 32F(5)Constitution of India, 1950 - Article 226Finance Act, 1994 - Section 31, Section 32, Section 65(105)(zu), Section 65(40), Section 65(41), Sec
High Courts22 Jan 2016Partly Allowed
State of Goa and Others Vs Saunsthana Gokarna Partagale
Bombay High Court · (2016) 01 BOM CK 0049
Civil Procedure Code, 1908 (CPC) - Section 80Maharashtra Land Revenue Code, 1966 - Section 14
High Courts22 Jan 2016Partly Allowed
Atmaram Xembu Poi Palondicar and Others Vs Xencora Anant Verlekar and Others
Bombay High Court · (2016) 01 BOM CK 0044
Civil Procedure Code, 1908 (CPC) - Order 43 Rule 43Specific Relief Act, 1963 - Section 34
High Courts22 Jan 2016Dismissed
Sanghmitra and Others Vs Ganpat
Bombay High Court · (2016) 01 BOM CK 0027
Criminal Procedure Code, 1973 (CrPC) - Section 125