High Courts29 Jan 2016Dismissed
Sachee Agro Trading Pvt. Ltd., Nagpur Vs Union of India and others
Bombay High Court · (2016) 5 BCR 565 : (2017) 345 ELT 346 : (2016) 3 MhLJ 275
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Bombay High Court judgments, 2016
1,794 judgments · page 80 of 90
High Courts29 Jan 2016Disposed Off
In Re: Reliance Industries Ltd.
Bombay High Court · (2016) 2 AIRBomR 241 : (2017) 1 ALLMR 331
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 1A
High Courts28 Jan 2016Allowed
Amita and Others Vs The New India Assurance Co and another
Bombay High Court · (2016) 3 ACC 757 : (2016) 3 AIRBomR 119 : (2016) 5 ALLMR 7 : (2016) 3 BCR 833 : (2016) 150 FLR 880 : (2016) 4 MhLJ 198 : (2016) 4 SCT 148 : (2016) 4 TAC 573
Employees Compensation Act, 1923 — Section 3(1)(b), 4A(3)
High Courts28 Jan 2016Dismissed
Umadevi and Others Vs Union of India, through the General Manager, Central Railway, C.S.T. Mumbai.
Bombay High Court · (2016) 3 AIRBomR 117 : (2016) 4 MhLJ 120
Railways Act, 1989 — Section 123(c)
High Courts28 Jan 2016Partly Allowed
Masum Ibrahim Shaikh and Others Vs State of Maharashtra
Bombay High Court · (2016) 01 BOM CK 0235
Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304, Section 34
High Courts28 Jan 2016Allowed
Shri Mukund Rama Naik Karmali Vs Shri Pedro Mascarenhas
Bombay High Court · (2017) 2 BCR 206
Goa, Daman and Diu Preservation of Trees Act, 1984 - Section 12-A
High Courts28 Jan 2016Dismissed
The State of Maharashtra, Through Ashruba Dagaduba Waikar, Age 50, Occ. Service, R/o. Lohata, East Kallamb, Dist.Osmanabad Vs Venkat
Bombay High Court · (2016) 2 AIRBomRCri 595 : (2016) ALLMRCri 4637
Penal Code, 1860 (IPC) - Section 306, 498A
High Courts28 Jan 2016Dismissed
Akbar Hussain Khan Vs Saira Akbar Khan
Bombay High Court · (2017) ALLMRCri 1058 : (2016) 2 BomCR(Cri) 167 : (2017) 3 MhLJCrl 336
Criminal Procedure Code, 1973 (CrPC) — Section 127, 127, 27(1), 397
High Courts27 Jan 2016Disposed Off
Bayer Material Science Pvt Ltd. Vs Deputy Commissioner of Income-Tax and Others
Bombay High Court · (2016) 382 ITR 333
Income Tax Act, 1961 — Section 147, 147, 153(2)
High Courts27 Jan 2016Dismissed
Pralhad Vs State of Maharashtra
Bombay High Court · (2016) 1 Crimes 463 : (2016) 1 RCRCriminal 932
Penal Code, 1860 (IPC) - Section 34, Section 408, Section 409
High Courts27 Jan 2016Allowed
Shri Sisupalan K. Vallikalayil and Others Vs Union of India.
Bombay High Court · (2016) ACJ 2751 : (2016) 165 AIC 510 : (2016) 3 AIRBomR 125 : (2016) 4 BCR 353 : (2016) 4 MhLJ 154
Bombay Municipal Corporation Act, 1949 — Article 13Railway Claims Tribunal Act, 1987 — Section 13(1-A), 16(1), 23Railways Act, 1989 — Section 124A
High Courts27 Jan 2016Allowed
Al Barr Finance House Ltd. Vs Income Tax Officer and Others
Bombay High Court · (2016) 01 BOM CK 0229
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 119, Section 119(2)(b), Section 143(1), Section 154
High Courts27 Jan 2016Dismissed
The Commissioner of Income Tax-15 Vs Sai Shraddha Construction
Bombay High Court · (2016) 01 BOM CK 0228
Income Tax Act, 1961 - Section 260A, Section 80IB(10)
High Courts27 Jan 2016Disposed Off
Punit Construction Co. Vs Union of India and Others
Bombay High Court · (2016) 01 BOM CK 0216
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 264, Section 264(4)
High Courts27 Jan 2016Disposed Off
MSPL Gases Ltd. Vs The Deputy Commissioner of Income Tax-1(2)(2) and Others
Bombay High Court · (2016) 01 BOM CK 0215
Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 143(3), Section 147, Section 148, Section 264
High Courts27 Jan 2016Partly Allowed
Shalikram Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 5046 : (2016) 3 MhLJCrl 652
Penal Code, 1860 (IPC) - Section 307, Section 324
High Courts27 Jan 2016Disposed Off
Uday Singh Deshraj Rajput Vs Film Craft Production (India) Pvt. Ltd.
Bombay High Court · (2016) 6 BCR 557
Bombay High Court (Original Side) Rules, 1980 - Rule 986Civil Procedure Code, 1908 (CPC) - Section 149
High Courts27 Jan 2016Allowed
Ashok Sopan Kalaskar Vs State of Maharashtra
Bombay High Court · (2016) ALLMRCri 3961 : (2016) 4 BomCR(Cri) 644
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 306
High Courts27 Jan 2016Dismissed
Farida Imram Chamundi Vs The State of Maharashtra and Others
Bombay High Court · (2016) 2 AIRBomRCri 265 : (2016) ALLMRCri 2285 : (2016) 2 BomCR(Cri) 316 : (2016) 4 MhLJCrl 257
Constitution of India, 1950 - Article 21, Article 22, Article 226
High Courts27 Jan 2016Disposed Off
Mahesh V. Amesur Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 AIRBomRCri 643 : (2016) ALLMRCri 1793 : (2016) 2 BomCR(Cri) 272 : (2016) 3 MhLJCrl 568
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 3, Section 3(1)(i)Constitution of India, 1950 - Article 21, Article 22, Article 22 (5), Article 22(5), Article 226Customs Act, 1962 - Section