High Courts28 Sept 2016Allowed
D.R. Salgaoncar Vs The State of Maharashtra
Bombay High Court · (2017) 2 AIRBomRCri 91 : (2017) ALLMRCri 874 : (2017) 2 MhLJCrl 684
Criminal Procedure Code, 1973 (CrPC) - Section 204, Section 482
COURT ARCHIVE
Bombay High Court judgments, 2016
1,794 judgments · page 16 of 90
High Courts28 Sept 2016Disposed Off
Central India Ayush Drugs Manufacturers Association, c/o. Shree Baidyanath Ayurved Pvt Ltd., Great Nag Road, Nagpur 440009 through Shri Vijay Kumar Sharma Honorary Secretary - Petitioner @HASH State of Maharashtra through its Secretary, Department of Reve
Bombay High Court · (2016) AIR(Bombay) 261 : (2016) 6 AIRBomR 240 : (2017) 7 FLT 100 : (2017) 1 MhLJ 526
Biological Diversity Act, 2002 - Section 52ABiological Diversity Rules, 2004 - Rule 17Constitution of India, 1950 - Article 226
High Courts28 Sept 2016Dismissed
Ravi Jagatrao Ingle Vs State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 879 : (2017) ALLMRCri 482
Criminal Procedure Code, 1973 (CrPC) - Section 438Wild Life (Protection) Act, 1972 - Section 51
High Courts27 Sept 2016Dismissed
Manoj Vasantrao Jagtap Vs The State of Maharashtra
Bombay High Court · (2017) ALLMRCri 679 : (2016) 6 MhLJCrl 348
Criminal Procedure Code, 1973 (CrPC) - Section 438Wild Life (Protection) Act, 1972 - Section 39(3)(a)(b)(c), Section 44(1)(b), Section 48(a), Section 49, Section 49B(1)(b), Section 50(9), Section 51, Section 9
High Courts27 Sept 2016Allowed
Maharashtra Adiwasi Mana Jamat Mitra Mandal, Nagpur Vs State of Maharashtra
Bombay High Court · (2016) 6 AIRBomR 454 : (2017) 2 ALLMR 371 : (2017) 1 MhLJ 227
Constitution of India, 1950 - Article 226, Article 366
High Courts27 Sept 2016Dismissed
Yogeshwari Shikshan Sanstha Vs Sujata Prakash Ansarwadkar
Bombay High Court · (2017) 1 MhLJ 868
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 2(7), Section 9
High Courts27 Sept 2016Dismissed
Reggie Fernandes Vs The Police Inspector, Mapusa Police Station
Bombay High Court · (2017) 1 AIRBomRCri 445 : (2017) ALLMRCri 1411 : (2016) 5 MhLJCrl 750
Criminal Procedure Code, 1973 (CrPC) - Section 145Penal Code, 1860 (IPC) - Section 34, Section 427, Section 447, Section 506
High Courts27 Sept 2016Allowed
State Bank of India Vs EDC Ltd.
Bombay High Court · (2017) ALLMRCri 290
Criminal Procedure Code, 1973 (CrPC) - Section 83
High Courts27 Sept 2016Dismissed
Solapur District Central Cooperative Bank Employees Union, Solapur, i.e. The Solapur Zilla Madhyavarti Sahakari Bank Karmachari Sanghatana; Solapur (Representative and Recognised Union) Through General Secretary, Bhausaheb Sandipan More, Solapur Zilla Mad
Bombay High Court · (2016) 6 AIRBomR 258 : (2017) 2 CLR 39
Constitution of India, 1950 - Article 226Maharashtra Trade Unions Regulations, 1927 - Regulation 17, Regulation 18Trade Unions Act, 1926 - Section 10, Section 6
High Courts27 Sept 2016Allowed
Mr. Niklesh Anil Rodrigues Vs Mrs. Rachelle Anne Ornillo Montero
Bombay High Court · (2016) 6 AIRBomR 631 : (2017) AIRCC 307 : (2017) 1 DMC 614
Special Marriage Act, 1954 - Section 31
High Courts27 Sept 2016Dismissed
Durga Bearing Vs Mrs. Suryakala Prabhulal Shah
Bombay High Court · (2017) 1 CivCC 374 : (2016) 6 MhLJ 905
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts27 Sept 2016Dismissed
Arun Jakson James Vs Brihan Mumbai Municipal
Bombay High Court · (2017) 2 ALLMR 690 : (2016) 6 MhLJ 839
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9, Order 39 Rule 1, Order 39 Rule 2Mumbai Municipal Corporation Act, 1888 - Section 354
High Courts27 Sept 2016Dismissed
Gulam Sadeq s/o. Gulam Subhani Farooqi Vs The State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 670 : (2017) ALLMRCri 772
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Sept 2016Allowed
Santosh S/o Uttamrao Gomsale Vs The State of Maharashtra
Bombay High Court · (2016) 3 AIRBomRCri 633 : (2017) ALLMRCri 989 : (2017) CriLJ 213 : (2017) 3 MhLJCrl 213
Criminal Procedure Code, 1973 (CrPC) — Section 197
High Courts26 Sept 2016Dismissed
Pratap Mehta Vs Municipal Corporation of Gr. Mumbai
Bombay High Court · (2017) 2 MhLJ 359
Mumbai Municipal Corporation Act, 1888 - Section 354
High Courts26 Sept 2016Allowed
M/s. Shakti Bioscience Ltd. Vs M/s. Mody Chemi Pharma Pvt. Ltd.
Bombay High Court · (2016) 6 ALLMR 833 : (2017) 1 ICC 534 : (2017) 1 MhLJ 493
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 4
High Courts26 Sept 2016Allowed
Shri Ashok s/o Wasudeorao Marchettiwar Vs Arun s/o Wasudeorao Marchettiwar
Bombay High Court · (2017) 171 AIC 423 : (2016) 6 ALLMR 541 : (2017) 1 BCR 176 : (2017) 1 CivCC 438 : (2017) 1 MhLJ 414
Benami Transactions (Prohibition) Act, 1988 - Section 4Specific Relief Act, 1963 - Section 6
High Courts26 Sept 2016Allowed
M/s. Pravi Auto Swing Pvt. Ltd. Vs Ashok Kisan More
Bombay High Court · (2016) 6 ALLMR 526 : (2017) 1 CLR 940 : (2017) 152 FLR 853 : (2017) 1 MhLJ 383
High Courts26 Sept 2016Dismissed
Arjun Balkrishna Sonavane Vs The State of Maharashtra
Bombay High Court · (2017) ALLMRCri 869 : (2017) 2 BomCR(Cri) 142 : (2016) 6 MhLJCrl 316
Maharashtra Prevention of Dangerous Activities of Slumlords, Bootleggers, Drug-offenders and Dangerous Persons Act, 1981 - Section 3(1)
High Courts26 Sept 2016Allowed
Limbaji s/o Ranghnath Salgar Vs State of Maharashtra
Bombay High Court · (2017) 1 AIRBomRCri 266 : (2017) ALLMRCri 673 : (2017) 2 BomCR(Cri) 382 : (2016) 6 MhLJCrl 531
Evidence Act, 1872 - Section 24Penal Code, 1860 (IPC) - Section 302