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Bombay High Court judgments, 2016

1,794 judgments · page 15 of 90

High Courts03 Oct 2016Partly Allowed

Naresh s/o Keshaorao Ganar, Aged about 32 years, Occupation : Labour, R/o Shekapur (Bai), Tahsil Hinganghat, District Wardha (Confined at Central Prison, Nagpur) - Appellant @HASH State of Maharashtra, through Police Station Officer, Police Station Wadner

Bombay High Court · (2017) ALLMRCri 197 : (2016) 4 BomCR(Cri) 453 : (2017) 1 Crimes 557 : (2016) 3 DMC 744 : (2016) 6 MhLJCrl 366

Criminal Procedure Code, 1872 - Section 374Evidence Act, 1872 - Section 3, Section 32Penal Code, 1860 (IPC) - Section 306, Section 498A
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High Courts30 Sept 2016Disposed Off

Rahul Uttam Suryavanshi, Age : 30 yrs., Occ : Business, Residing at Theur Road, New Power House, Taluka Haveli, District Pune, Also at D-702, La Salette, Hadapsar, Mumdhwa Road, Hadapsar, Pune 411036 - Appellant (Orig. Defendant) @HASH Sunil Manikchand Ka

Bombay High Court · (2016) 6 AIRBomR 319 : (2016) 6 ALLMR 513 : (2017) 1 MhLJ 315 : (2016) 68 PTC 207 : (2017) 3 RAJ 633

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Trade Marks Act, 1999 - Section 29
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