High Courts26 Oct 2015
Crescent Amity Realtors Pvt. Ltd. Vs Chhaya Anant Gavankar and Others
Bombay High Court · (2015) 10 BOM CK 0147
Mumbai Municipal Corporation Act, 1888 - Section 351
COURT ARCHIVE
Bombay High Court judgments, 2015
3,391 judgments · page 12 of 170
High Courts26 Oct 2015Dismissed
The Divisional Controller, Maharashtra State Road Transport Corporation and Others Vs The Maharashtra State Transport Kamgar Sanghatana, Latur Division and Others
Bombay High Court · (2016) 1 LLJ 100
Constitution of India, 1950 - Article 136, 141, 142Motor Transport Workers Act, 1961 - Section 2(d)
High Courts26 Oct 2015Dismissed
Manohar Vs Kunal and Others
Bombay High Court · (2016) 2 BomCR 168
Representation of the People Act, 1951 - Section 100, 33, 9-A
High Courts23 Oct 2015Dismissed
Baliram S/o Gurling Palapure, Latur Vs The State of Maharashtra
Bombay High Court · (2016) MCR 148
Penal Code, 1860 (IPC) - Section 201, Section 202, Section 304B, Section 306, Section 323, Section 498A, Section 504, Section 506
High Courts23 Oct 2015Disposed Off
Maria Christine Rebillet Perdriau and Others Vs Goa Coastal Zone Authority Management and Others
Bombay High Court · (2015) 10 BOM CK 0172
Constitution of India, 1950 - Article 226, 227
High Courts23 Oct 2015Allowed
Laxmibai Govind Bhat Korde Vs Yeshwant Palni and Others
Bombay High Court · (2015) 10 BOM CK 0165
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 24, Order 7 Rule 3, 107
High Courts23 Oct 2015Partly Allowed
The New India Assurance Company Limited and Others Vs Ramrao Lala Borse and Others
Bombay High Court · (2015) 10 BOM CK 0121
Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 - Section 2(20), 3, 4, 5Motor Vehicles Act, 1988 - Section 140, 163A, 163-A, 166, 171
High Courts23 Oct 2015
The Indian Express Limited and Others Vs Chandra Prakash Shivhare
Bombay High Court · (2015) 10 BOM CK 0015
Press and Registration of Books Act, 1867 - Section 6Trade Marks Act, 1999 - Section 29(4), 7
High Courts23 Oct 2015Allowed
Radhabai and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 6 ALLMR 766 : (2016) 1 BomCR 453 : (2016) 1 MhLj 850
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 26, 27, 28, 29, 30
High Courts23 Oct 2015
Baliram and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 10 BOM CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 428Evidence Act, 1872 - Section 101, 106, 113B, 113-BPenal Code, 1860 (IPC) - Section 161, 195-A, 201, 202, 304B
High Courts23 Oct 2015Allowed
Mohammad Ali Nawabsaheb Wadwan Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 ABR 111 : (2016) 1 BomCR 69 : (2016) 1 MhLj 883
Bombay Land Requisition Act, 1948 - Section 9Constitution of India, 1950 - Article 226, 31Maharashtra Housing and Area Development Act, 1976 - Section 18, 3, 41
High Courts23 Oct 2015Disposed Off
Shri Vile Parle Kelvani Mandal and Others Vs Municipal Corporation of Greater Mumbai and Others
Bombay High Court · (2015) 6 ABR 609
Constitution of India, 1950 - Article 19(1), 19(1)(g), 226Mumbai Municipal Corporation Act, 1888 - Section 3, 313(A), 313A, 394Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014 - Section 10, 11, 12, 13, 14
High Courts23 Oct 2015
CTR Manufacturing Industries Limited Vs Sergi Transformer Explosion Prevention Technologies Pvt. Ltd. and Others
Bombay High Court · (2016) 65 PTC 262
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2-A, Order 39 Rule 3, Order 7 Rule 11Patents Act, 1970 - Section 104, 25(1), 25(2), 3, 43Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(3-A)
High Courts23 Oct 2015Disposed Off
Jayant Bhimsen Joshi and Others Vs Raghavendra Bhimsen Joshi and Others
Bombay High Court · (2016) 1 BomCR 462
Bombay Court Fees Act, 1959 - Section 6(iv), 6(iv)(ha), 6(iv)(j), 6(vii), 7Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, Order 7 Rule 11(b), 99Court Fees Act, 1870 - Section 7(iv)(c)
High Courts21 Oct 2015Partly Allowed
Nagpur Mahila Nagri Sahakari Bank Limited Vs Smita Narhari Khode
Bombay High Court · (2015) 10 BOM CK 0130
Bombay Industrial Relations Act, 1946 - Section 35, 35(5)
High Courts21 Oct 2015Dismissed
Shivaji Vs Jijabai Prabhakar Alwane and Others
Bombay High Court · (2015) 10 BOM CK 0118
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 1, Order 1 Rule 10(2), Order 1 Rule 9, Order 21 Rule 101, Order 21 Rule 102Registration Act, 1908 - Section 18Specific Relief Act, 1963 - Section 16(c), 19, 19(2), 19(b), 20
High Courts21 Oct 2015Partly Allowed
Sardar Shikshan Sanstha Deopur Dhule and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 2 BomCR 210
Constitution of India, 1950 - Article 19, 30, 30(1)
High Courts21 Oct 2015
Avinash and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR(Cri) 223 : (2016) 1 Crimes 69
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 154, 156, 156(1), 156(3), 173Limitation Act, 1963 - Section 14
High Courts21 Oct 2015Allowed
Ramchandra Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 BomCR(Cri) 262
Criminal Procedure Code, 1973 (CrPC) - Section 165Prevention of Corruption Act, 1988 - Section 12, 13(1)(d), 13(2), 7
High Courts21 Oct 2015Disposed Off
In Re: Magnasound India Ltd. and Ors.
Bombay High Court · (2015) 193 CompCas 326
Contract Act, 1872 - Section 176State Financial Corporations Act, 1951 - Section 29