High Courts29 Oct 2015Disposed Off
Patel Engineering Ltd. Vs Acron Developers Pvt. Ltd.
Bombay High Court · (2015) 10 BOM CK 0150
Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5
COURT ARCHIVE
Bombay High Court judgments, 2015
3,391 judgments · page 10 of 170
High Courts29 Oct 2015Allowed
Runwal Homes Pvt. Ltd. and Others Vs Municipal Corporation of Gr. Mumbai and Others
Bombay High Court · (2015) 6 ABR 734
Maharashtra Regional and Town Planning Act, 1966 - Section 37(2)
High Courts29 Oct 2015
The New India Assurance Company Limited Vs Sunil Parsharam Garud and Others
Bombay High Court · (2016) 2 ALLMR 354
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 33Motor Vehicles Act, 1988 - Section 166, 184Penal Code, 1860 (IPC) - Section 279, 304A, 337
High Courts29 Oct 2015
Ashok and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 10 BOM CK 0141
Maharashtra Co-operative Societies Act, 1960 - Section 73AMaharashtra Project Affected Persons rehabilitation Act, 1999 - Section 10, 10(6)(a), 10(6)(b), 14, 2(10)(f)
High Courts29 Oct 2015Partly Allowed
Smita Khaunte Vs Police Inspector, Panaji Town Police Station and Others
Bombay High Court · (2016) 1 BomCR(Cri) 757
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Goa Childrens Act, 2003 - Section 8, 8(2)
High Courts29 Oct 2015Allowed
Ramdas Laxmanrao Khesar and Others Vs The State of Maharashtra and Others
Bombay High Court · (2015) 10 BOM CK 0136
Constitution of India, 1950 - Article 226Evidence Act, 1872 - Section 45General Clauses Act, 1897 - Section 6, 6(1)(c)
High Courts29 Oct 2015Dismissed
Ram and Others Vs The State of Maharashtra and Others
Bombay High Court · (2016) 1 ALLMR 214
Constitution of India, 1950 - Article 14, 16Maharashtra Universities Act, 1994 - Section 2University Grants Commission Act, 1956 - Section 14, 2, 26, 3
High Courts29 Oct 2015Dismissed
Vijay Vs The State of Maharashtra and Others
Bombay High Court · (2015) 10 BOM CK 0134
Maharashtra Universities Act, 1994 - Section 2
High Courts29 Oct 2015Partly Allowed
Sanjay Vasant Kadam and Others Vs State of Maharashtra
Bombay High Court · (2015) 10 BOM CK 0127
Criminal Procedure Code, 1973 (CrPC) - Section 161, 161(1), 161(3), 173(8), 254Evidence Act, 1872 - Section 165
High Courts29 Oct 2015
The Breach Candy Swimming Bath Trust and Others Vs Dipesh Mehta and Others
Bombay High Court · (2015) 6 ABR 709
Bombay Public Trusts Act, 1950 - Section 17, 18, 19, 2(18), 20Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 39, 10, 151Specific Relief Act, 1963 - Section 36, 37, 38
High Courts29 Oct 2015
Nafan B.V. and Others Vs SAF Yeast Company Pvt. Ltd. and Others
Bombay High Court · (2016) 1 CompLJ 36
Civil Procedure Code, 1908 (CPC) - Order 19 Rule 3, Order 26 Rule 9, Order 6 Rule 4Penal Code, 1860 (IPC) - Section 34, 408, 420, 467, 471
High Courts29 Oct 2015Disposed Off
Caps & Tabs Trading Company and Others Vs Elder Pharmaceuticals Limited
Bombay High Court · (2015) 10 BOM CK 0124
Arbitration and Conciliation Act, 1996 - Section 9, 9(ii)(b)Civil Procedure Code, 1908 (CPC) - Order 38 Rule 5
High Courts29 Oct 2015Allowed
Dhananjai Kumar Pandey Vs Central Bureau of Investigation/Anti Corruption Bureau
Bombay High Court · (2015) 10 BOM CK 0120
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 482Penal Code, 1860 (IPC) - Section 120-B, 415, 420
High Courts29 Oct 2015
Central Bureau of Investigation Vs M.S. Srinivasan and Others
Bombay High Court · (2015) 10 BOM CK 0117
Criminal Procedure Code, 1973 (CrPC) - Section 313, 314Penal Code, 1860 (IPC) - Section 120, 120 B, 120B, 202, 302Prevention of Corruption Act, 1988 - Section 13(1)(c), 13(1)(d), 13(2), 19
High Courts29 Oct 2015
Meru Cab Company Private Limited Vs Sudhir Bhosale and Others
Bombay High Court · (2015) 10 BOM CK 0116
Arbitration and Conciliation Act, 1996 - Section 9
High Courts29 Oct 2015
Gulmali Amrullah Babul and Others Vs Shabbir Salebhai Mahimwala
Bombay High Court · (2015) 10 BOM CK 0115
Arbitration and Conciliation Act, 1996 - Section 11, 17, 28(1)(a), 36, 37Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 39 Rule 1, 2(16), 36, 37Evidence Act, 1872 - Section 3
High Courts29 Oct 2015Dismissed
Nirmalkumar Vs The Union of India and Others
Bombay High Court · (2015) 10 BOM CK 0013
High Courts29 Oct 2015Allowed
Mallika Sherawat Vs State of Maharashtra and Others
Bombay High Court · (2015) 10 BOM CK 0012
Cinematograph Act, 1952 - Section 5A, 5B, 5DCriminal Procedure Code, 1973 (CrPC) - Section 200, 201, 202, 203, 204Penal Code, 1860 (IPC) - Section 292, 79
High Courts28 Oct 2015Disposed Off
Goa Housing Board Vs Luis F. De Piedade Lobo and Others
Bombay High Court · (2015) 10 BOM CK 0184
Land Acquisition Act, 1894 - Section 11, 18, 23, 23(1-A), 23(2)
High Courts28 Oct 2015Disposed Off
Meghanath Pandurang Divkar Vs State of Goa and Others
Bombay High Court · (2015) 10 BOM CK 0160
Constitution of India, 1950 - Article 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Goa Childrens Act, 2003 - Section 8(2)