High Courts10 Jan 2014Allowed

Shri Bhupendra Vs Shri Homraj

Bombay High Court · (2014) 3 ALLMR 635 : (2015) 1 BomCR 456 : (2014) 4 MhLj 231

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9Evidence Act, 1872 — Section 83