COURT ARCHIVE

Bombay High Court judgments, 2014

2,944 judgments · page 148 of 148

High Courts06 Jan 2014Allowed

Mohan Govekar Metro Bar Vs State and Another

Bombay High Court · (2014) ALLMR(Cri) 2345 : (2014) 1 BomCR(Cri) 802

Criminal Procedure Code, 1973 (CrPC) — Section 169, 170, 173(8), 190, 204Electricity Act, 2003 — Section 136, 138Penal Code, 1860 (IPC) — Section 170, 336, 379, 452

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High Courts06 Jan 2014Allowed

Satrujit Vs State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 1629

Criminal Procedure Code, 1973 (CrPC) — Section 482Information Technology Act, 2000 — Section 66(1)Penal Code, 1860 (IPC) — Section 465, 468, 471

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High Courts06 Jan 2014

Sunisha Impex (P.) Ltd. Vs Commissioner of Income Tax-7

Bombay High Court · (2014) 270 CTR 63 : (2014) 363 ITR 220 : (2014) 221 TAXMAN 454

Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 127, 127(2), 131(1A)

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High Courts01 Jan 2014Dismissed

Hareshbhai C. Patel Vs Mapusa Urban Co-op. Bank of Goa Ltd.

Bombay High Court · (2014) 01 BOM CK 0246

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