COURT ARCHIVE

Bombay High Court judgments, 2014

2,944 judgments · page 142 of 148

High Courts18 Jan 2014

Sahebrao Lukdu Jadhav Vs The State of Maharashtra The State of Maharashtra Vs Kishor Sahebrao Jadhav

Bombay High Court · (2015) ALLMR(Cri) 3179 : (2014) 2 BomCR(Cri) 63

Motor Vehicles Act, 1988 - Section 184Penal Code, 1860 (IPC) - Section 177 279 302 304-A 337

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High Courts18 Jan 2014Dismissed

Harinarayan Bajaj Vs M/s. Sheth Securities Pvt. Ltd. and The National Stock Exchange of India Ltd.

Bombay High Court · (2014) 01 BOM CK 0110

Arbitration and Conciliation Act, 1996 - Section 23(3) 34Negotiable Instruments Act, 1881 (NI) - Section 138

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High Courts18 Jan 2014

Hasanate Taheriyyah Fidayyiah Vs Mahesh

Bombay High Court · (2014) 3 ALLMR 497 : (2014) 5 BomCR 231 : (2014) 2 MhLj 884

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22, Order 41 Rule 27, Order 41 Rule 27(1)(a), Order 41 Rule 27(1)(b), Order 41 Rule 33Maharashtra Rent Control Act, 1999 — Section 15, 16(1)(g), 16(1)(n)

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High Courts18 Jan 2014Disposed Off

Ultra Tech Cement Limited and Another Vs Shree Balaji Cement Industries and Others

Bombay High Court · (2014) 58 PTC 1

Civil Procedure Code, 1908 (CPC) — Section 120, 20Copyright Act, 1957 — Section 62, 62(2)Penal Code, 1860 (IPC) — Section 489A

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High Courts18 Jan 2014Allowed

Bhukant Prabhu Vs Ajay Guno Kerkar

Bombay High Court · (2014) 3 BomCR 686

Motor Vehicles Act, 1988 — Section 165, 166

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High Courts17 Jan 2014Dismissed

Indira Pragati Shikshan Sanstha Vs State of Maharashtra

Bombay High Court · (2014) 4 MhLj 235

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High Courts17 Jan 2014

T.V.P. Bhaskar Rao Vs M/s. Susheela Homes and Properties Pvt. Ltd. and Others

Bombay High Court · (2014) 2 ABR 49 : (2014) 4 ALLMR 592 : (2014) 2 BomCR 114 : (2014) 2 MhLj 691

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17

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High Courts17 Jan 2014

Arpan Jaru Bhosle Vs The State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 1603 : (2015) 1 BomCR(Cri) 205

Maharashtra Control of Organised Crime Act, 1999 — Section 3(1)(i), 3(1)(ii), 3(4), 4Penal Code, 1860 (IPC) — Section 395, 396, 399, 420

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High Courts17 Jan 2014

Great Pacific Navigation (Holdings) Corporation Ltd. Vs M.V. Tongil Yantai

Bombay High Court · (2014) 4 ALLMR 503 : (2015) 2 BomCR 450 : (2014) 5 MhLj 359

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High Courts17 Jan 2014Allowed

Ravi, Bhavdya and Jijabai Vs The State of Maharashtra and Uttam

Bombay High Court · (2014) ALLMR(Cri) 879 : (2014) 2 BomCR(Cri) 78

Criminal Procedure Code, 1973 (CrPC) - Section 320 482Penal Code, 1860 (IPC) - Section 147 148 149 307 323

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High Courts17 Jan 2014

State of Maharashtra Vs Ajay Dayaram Gopnarayan and Nitin Nandkishor Gudadhe Ajay Dayaram Gopnarayan and Nitin Nandkishor Gudadhe Vs State of Maharashtra

Bombay High Court · (2014) ALLMR(Cri) 2141 : (2014) 2 BomCR(Cri) 40

Constitution of India, 1950 - Article 14 15 16 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 294 294(1) 294(2) 294(3) 313Penal Code, 1860 (IPC) - Section 302 392

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High Courts17 Jan 2014

M/s. Shriniwas Machine Craft Pvt. Ltd. Vs The Income Tax Settlement Commission, Commissioner of Income Tax-V and Deputy Commissioner of Income Tax

Bombay High Court · (2014) 265 CTR 113 : (2014) 361 ITR 313

Constitution of India, 1950 - Article 226Income Tax Act, 1961 - Section 132(1) 133A 139 143(1) 143(2)

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High Courts17 Jan 2014Dismissed

New India Assurance Co. Ltd. Vs Clancy Arcanjia Dias and Others

Bombay High Court · (2014) 01 BOM CK 0103

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High Courts17 Jan 2014Allowed

Arun Shrikrishna Katole Vs Divisional Controller, Maharashtra State Road Transport Corporation and Others

Bombay High Court · (2014) 141 FLR 416 : (2014) 3 LLJ 215

Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 44

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High Courts17 Jan 2014Dismissed

The New India Assurance Co. Ltd. Vs Clancy Arcanjia Dias

Bombay High Court · (2014) 2 ACC 718 : (2015) ACJ 650 : (2014) 6 ALLMR 710 : (2015) 2 AnWR 647 : (2014) 2 BomCR 531

Motor Vehicles Act, 1988 — Section 146(1), 31, 39, 40, 41Sales of Goods Act, 1930 — Section 19, 20, 21, 21, 22

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High Courts17 Jan 2014Partly Allowed

Soiru Keshav Porob Sawkar Vs Navdurga Devasthan Borim

Bombay High Court · (2014) 01 BOM CK 0053

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27, Order 41 Rule 27(b), 100

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High Courts17 Jan 2014Allowed

New India Assurance Company Ltd. Vs Bhaurao

Bombay High Court · (2014) 01 BOM CK 0029

Motor Vehicles Act, 1988 — Section 166

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High Courts17 Jan 2014Dismissed

Devappa Laxman Gaunkar Vs Balkrishna Nilu Gaunkar

Bombay High Court · (2014) 01 BOM CK 0020

Evidence Act, 1872 — Section 44Limited Liability Partnership Act, 2008 — Section 27Specific Relief Act, 1963 — Section 34

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High Courts17 Jan 2014Dismissed

State of Goa Vs C. M. Noorudhin

Bombay High Court · (2014) 01 BOM CK 0019

Arbitration and Conciliation Act, 1996 — Section 33, 33(1), 33(1)(a), 33(6), 34Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 10, 11, 12, 13, 14, 14

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High Courts17 Jan 2014Partly Allowed

Pedro do Rosario Fernandes Vs Wilfredo Xavier Jose Monteiro

Bombay High Court · (2015) 1 ABR 35

Limitation Act, 1963 — Section 27

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