COURT ARCHIVE

Bombay High Court judgments, 2012

2,401 judgments · page 7 of 121

High Courts06 Dec 2012Dismissed

ITC Limited Vs Canara Bank and Others

Bombay High Court · (2013) 1 ABR 507 : (2013) 1 BomCR 260

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 151Criminal Procedure Code, 1973 (CrPC) — Section 202Limitation Act, 1963 — Section 3

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High Courts06 Dec 2012Dismissed

Angelina Miranda and Mr. Rajan Chawla Vs Mr. Lisbon John Miranda Mrs. Louella Fernandes Vs Mr. Rajan Chawla

Bombay High Court · (2013) 2 ABR 1210 : AIR 2013 Bom 29 : (2013) 3 ALLMR 75 : (2013) 2 BomCR 99 : (2013) 1 MhLj 700

Guardians and Wards Act, 1890 — Section 17, 17(2)Penal Code, 1860 (IPC) — Section 498A

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High Courts06 Dec 2012Dismissed

Prabha Vs Bhagwandas

Bombay High Court · (2013) ALLMR(Cri) 630 : (2013) 2 BomCR(Cri) 101

Criminal Procedure Code, 1973 (CrPC) — Section 482

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High Courts06 Dec 2012Allowed

Babuji Chandrarao Yedla Vs State of Maharashtra

Bombay High Court · (2013) 1 ABR 663 : (2013) ALLMR(Cri) 1746 : (2013) 2 BomCR(Cri) 157

Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 201, 302

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High Courts06 Dec 2012Dismissed

Raju alias Rajan Kartaiya Harijan Vs State of Maharashtra

Bombay High Court · (2013) 1 ABR 671 : (2013) 2 BomCR(Cri) 233

Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 302, 37

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High Courts06 Dec 2012Dismissed

Suresh Bira Kolekar Convict No. C/2391, Kolhapur Central Prison Vs The State of Maharashtra

Bombay High Court · (2013) 1 ABR 519 : (2013) 2 BomCR(Cri) 141

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts06 Dec 2012

Dai-Ichi Karkaria Ltd. and Another Vs Oil and Natural Gas Corporation Ltd. and Another

Bombay High Court · (2013) 2 BomCR 838

Arbitration Act, 1940 — Section 30

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High Courts06 Dec 2012Dismissed

Yashomandir Sahakari Patpedhi Maryadit, Mumbai Vs Ashok Raj Enterprises and Others

Bombay High Court · (2013) 3 MhLj 39

Constitution of India, 1950 — Article 226, 227Maharashtra Co-operative Societies Act, 1960 — Section 91, 97

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High Courts06 Dec 2012Dismissed

Sou. Devibai Narayandas Chhabda Rural Education Society and Another Vs Shivaji University

Bombay High Court · (2013) 2 ALLMR 210 : (2013) 2 MhLj 473

Constitution of India, 1950 — Article 226Maharashtra Universities Act, 1994 — Section 2(24), 81, 81(1)(f), 82, 83

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High Courts05 Dec 2012

Sanjay Khemraj Rathod Vs State of Maharashtra and Others

Bombay High Court · (2013) 3 MhLj 553

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High Courts05 Dec 2012Allowed

Sadhana Janardhan Jadhav Vs Pratibha Patil Mahila Mahamandal and Vijay Ramesh Bhalerao

Bombay High Court · (2013) 1 ABR 611 : (2013) 1 ALLMR 497 : (2013) 1 BomCR 269 : (2013) 136 FLR 1055 : (2013) 2 MhLj 484

Constitution of India, 1950 — Article 226, 227Maharashtra Employees of Private Schools (Conditions of Service) Regulation Act, 1977 — Section 5, 9

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High Courts05 Dec 2012Allowed

Satish Hiranna Pujari Room No. 6, Abdul Rehman Chawal Shankarrao Naram Path, Opp. BDD Chawl No. 117, Lower Parel, Mumbai Vs The State of Maharashtra N.M. Joshi Marg Police Station

Bombay High Court · (2013) 1 ABR 802 : (2013) ALLMR(Cri) 1288 : (2013) 2 BomCR(Cri) 482

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts05 Dec 2012

Almech Enterprise Vs Central Excise and Service Tax

Bombay High Court · (2013) 29 STR 21 : (2013) 38 STT 506

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High Courts05 Dec 2012

Ms. Ana Rita Rosalia Sulochana Vaz and Ms. Maria Zoraida Sarojini da Piedade Vaz Vs Mr. Francisco Adolfo Alcantra da Piedade Vaz, Mrs. Maria Ruth Noronha e Vaz, Mrs. Maria Judith Ester Ninette and her Husband and Mr. Kewal Kumar Sharma

Bombay High Court · (2012) 12 BOM CK 0094

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High Courts05 Dec 2012Dismissed

Sakharam Arjun Ghadigaonkar and Others Vs The Municipal Corporation of Greater Mumbai and Others

Bombay High Court · (2013) 1 ALLMR 765 : (2013) 3 BomCR 341 : (2013) 2 MhLj 867

Constitution of India, 1950 — Article 226

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High Courts05 Dec 2012Dismissed

Pappu @ Ravi Vs The State of Maharashtra

Bombay High Court · (2013) 3 ABR 747 : (2013) ALLMR(Cri) 822

Penal Code, 1860 (IPC) — Section 302, 363, 364

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High Courts05 Dec 2012Allowed

Shekhar Shriram Pardeshi and Others Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 653 : (2013) 2 Crimes 303

Penal Code, 1860 (IPC) — Section 304B, 306, 34, 498A

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High Courts05 Dec 2012

Istique Ahemed M. Yusuf Shaikh and Others Vs The State of Maharashtra and Another

Bombay High Court · (2013) ALLMR(Cri) 671

Arms Act, 1959 — Section 25, 4Bombay Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307

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High Courts05 Dec 2012Allowed

Ishwarbhai Narayan Makwana Vs State of Maharashtra

Bombay High Court · (2013) 1 ABR 555 : (2013) ALLMR(Cri) 988 : (2013) BomCR(Cri) 10

Penal Code, 1860 (IPC) — Section 302

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High Courts05 Dec 2012

Machindra Govind Dhanawade Vs State of Maharashtra

Bombay High Court · (2013) 1 ABR 844 : (2013) 2 BomCR(Cri) 278

Penal Code, 1860 (IPC) — Section 302, 34

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