High Courts04 Jan 2012Dismissed
Dr. A.D Jillewar and Others Vs The State of Maharashtra and The Principal, D.MM. Ayurved Mahavidyalaya, Yavatmal
Bombay High Court · (2012) 3 ALLMR 505 : (2012) 3 MhLj 217
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Bombay High Court judgments, 2012
2,401 judgments · page 121 of 121