Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 172, 172(3), 173, 207, 233Evidence Act, 1872 — Section 131, 145, 155(3), 159, 161

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High Courts10 Dec 2012

Ishwar Ganpat Machhi Vs State of Maharashtra at the instance of Gholwad Police Station, District Thane

Bombay High Court · (2013) ALLMR(Cri) 1588 : (2013) 2 BomCR(Cri) 132

Penal Code, 1860 (IPC) — Section 302, 506

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High Courts10 Dec 2012Dismissed

Subramani Mandar Konar and Another Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 475

Penal Code, 1860 (IPC) — Section 302, 34

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High Courts07 Dec 2012Dismissed

Holy-Wood Academy, Kolhapur and Another Vs All India Council for Technical Education and Others

Bombay High Court · (2013) 1 ALLMR 514 : (2013) 2 BomCR 861

Constitution of India, 1950 — Article 226Maharashtra Universities Act, 1994 — Section 81, 82

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High Courts07 Dec 2012Dismissed

Shri C.C. Nagpure Assistant Collector of Customs, Marine and Preventive Wings, Bombay Vs Mohamed Lalik Hussain Sheikh Immamwada, B.I.T. Chawl No. 6, Bombay 400 009 and State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 837 : (2013) 3 BomCR(Cri) 434

Criminal Procedure Code, 1973 (CrPC) — Section 313Customs Act, 1962 — Section 108, 135(1)(b)(i)

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High Courts07 Dec 2012

Mahesh Kamat Vs Vallabhdas Vishundas S. Kunkolienkar

Bombay High Court · (2013) ALLMR(Cri) 840

Criminal Procedure Code, 1973 (CrPC) — Section 313, 386Penal Code, 1860 (IPC) — Section 419, 420, 468, 499, 500

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High Courts07 Dec 2012Dismissed

Rajendra Kumar Vs The State of Goa

Bombay High Court · (2013) ALLMR(Cri) 824 : (2013) 3 BomCR(Cri) 555

Criminal Procedure Code, 1973 (CrPC) — Section 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(ii)(C), 28, 29, 30, 31Penal Code, 1860 (IPC) — Section 120B, 380, 409

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High Courts07 Dec 2012Dismissed

Dhaya Gomya Paradhi Vs State of Maharashtra

Bombay High Court · (2013) 1 BomCR(Cri) 595

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302

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High Courts07 Dec 2012Allowed

Yeshwant Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 834

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 376

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High Courts07 Dec 2012Allowed

Sambhaji Soma Rupnavar Vs The State of Maharashtra

Bombay High Court · (2013) ALLMR(Cri) 507

Criminal Procedure Code, 1973 (CrPC) — Section 125, 161, 198AEvidence Act, 1872 — Section 54Penal Code, 1860 (IPC) — Section 306, 498A

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High Courts07 Dec 2012Allowed

Special Land Acquisition Officer (South Goa) Konkan Railway Corporation Limited and Another Vs Mariquinha Vaz (deceased)

Bombay High Court · (2013) 2 BomCR 735

Land Acquisition Act, 1894 — Section 18, 4(1)

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High Courts07 Dec 2012

Sima Hotels and Resorts Ltd. Vs Dugal Projects Development Company Pvt. Ltd.

Bombay High Court · (2013) 3 ALLMR 65

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 2, Order 2 Rule 2, Order 6 Rule 2(1), Order 7 Rule 11, Order 7 Rule 11(a)Limitation Act, 1963 — Section 10, 11, 12, 13, 14

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High Courts07 Dec 2012Dismissed