High Courts24 Mar 1983

Govind T. Jagtiani Vs Sirajuddin S. Kazi another

Bombay High Court · (1983) 2 BomCR 155 : (1983) 85 BOMLR 203 : (1984) 56 CompCas 329 : (1984) 150 ITR 12(1) : (1983) MhLj 529

Companies Act, 1956 — Section 2(30), 630, 630(1)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 16