High Courts27 Apr 1983Allowed
Hukumchand Chunilal Bagmar and Others Vs Nasik Merchants Co-operative Bank Limited and Others
Bombay High Court · (1984) 1 BomCR 1 : (1983) MhLj 921
COURT ARCHIVE
Bombay High Court judgments, 1983
526 judgments · page 19 of 27
High Courts27 Apr 1983
Leukoplast (India) Ltd. Vs Union of India and others
Bombay High Court · (1983) 14 ELT 2106 : (1983) 140 ITR 42(1)
Central Excise Rules, 1944 — Rule 11Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 11B(4), 11B(5), 27
High Courts26 Apr 1983
Prabhakar Atmaram Kale Vs Bharat and Another
Bombay High Court · AIR 1983 Bom 488 : (1983) MhLj 426
Civil Procedure Code, 1908 (CPC) — Section 11
High Courts26 Apr 1983
M/s Bush India Ltd. and another Vs Lekharaj Pohoomal Kewalramani and others
Bombay High Court · AIR 1983 Bom 134
Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 397, 397(2), 401, 482Penal Code, 1860 (IPC) — Section 403, 406, 420
High Courts22 Apr 1983
Mandakini Shivaji Jondhale (Smt.) Vs Shivaji Dattaraya Jondhale and Another
Bombay High Court · (1983) 2 BomCR 217
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Apr 1983
Vasant Bapurao Sakare Vs State of Maharashtra and Another
Bombay High Court · (1983) 2 BomCR 623
Civil Procedure Code, 1908 (CPC) — Section 115, 149Land Acquisition Act, 1894 — Section 18(3), 53
High Courts22 Apr 1983
All India Reporter Ltd. Vs State of Maharashtra and Others
Bombay High Court · AIR 1983 Bom 201 : (1983) LabIC 789 : (1983) 2 LLJ 387
Post Office Act, 1898 — Section 9Post Office Rules, 1933 — Rule 30Press and Registration of Books Act, 1867 — Section 5
High Courts22 Apr 1983
Bagalkot Udyog Limited Vs Minal Surendra Patel (Smt.) and Others
Bombay High Court · (1983) 2 BomCR 593
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1), 13(2), 15A
High Courts21 Apr 1983Allowed
Sitaram Balwant Patil and Others Vs Madhukar Gopal Kulkarni and Others
Bombay High Court · (1983) 2 BomCR 577
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 12, 32, 88C
High Courts21 Apr 1983
Alkem Laboratories Pvt. Ltd. and Another Vs Union of India (UOI) and Others
Bombay High Court · (1989) 20 ECR 219
Central Excises and Salt Act, 1944 — Section 11B
High Courts21 Apr 1983
Chemical Process Equipments Private Ltd. and Another Vs Union of India (UOI) and Others
Bombay High Court · (1989) 20 ECR 192
High Courts20 Apr 1983
K. Subramanian, Ito and another Vs Siemens India Ltd. and another
Bombay High Court · (1983) 36 CTR 197 : (1985) 156 ITR 11 : (1983) 15 TAXMAN 594
Income Tax Act, 1961 — Section 141
High Courts20 Apr 1983
Dr. Subramaniam Swamy Vs Prabhakar S. Pai and another
Bombay High Court · (1983) 2 BomCR 129
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 179, 202, 482Penal Code, 1860 (IPC) — Section 34, 420, 499, 500
High Courts18 Apr 1983
Bungalow Plot Owners (Sector 8) Association and Others Vs State of Maharashtra
Bombay High Court · AIR 1983 Bom 448
Bombay Motor Vehicles Tax Act, 1958 — Section 20(1)
High Courts15 Apr 1983
Rajabally Hirji Meghani Vs Union of India (UOI) and Another
Bombay High Court · (1983) 2 BomCR 5
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976 — Section 6
High Courts15 Apr 1983
Shree Siddheshwar Sahakari Sankar Karkhana Ltd. and Another Vs State of Maharashtra and Another
Bombay High Court · AIR 1984 Bom 81 : (1984) ILR (Bom) 1784 : (1983) MhLj 719
Constitution of India, 1950 — Article 14
High Courts15 Apr 1983
Pinhas Ezekil Silas Vs Sally Pinhas Silas
Bombay High Court · AIR 1983 Bom 263
High Courts15 Apr 1983Dismissed
Shri Siddheshwar Sahakari Sakhar Karkhana Limited and another Vs State of Maharashtra and another
Bombay High Court · (1983) MhLj 719
High Courts11 Apr 1983
Ladhaji Mavaji Jain Vs The Union of India (UOI) and Others
Bombay High Court · (1983) CriLJ 1468
Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 — Section 3(1)
High Courts11 Apr 1983
Ladhaji Mavaji Jain Vs The Union of India and others
Bombay High Court · (1983) 2 BomCR 90 : (1983) 85 BOMLR 339
Constitution of India, 1950 — Article 22(5)