High Courts11 Aug 1982Allowed
Marotrao Chandrabhan Bhurande Vs Rambhau Tukaram Alone
Bombay High Court · (1983) 85 BOMLR 268
Evidence Act, 1872 — Section 116
COURT ARCHIVE
Bombay High Court judgments, 1982
501 judgments · page 9 of 26
High Courts10 Aug 1982Dismissed
Municipal Corporation of Greater Bombay Vs Bombay Electric Workers'' Union and another
Bombay High Court · (1982) MhLj 675
Bombay Industrial Relations Act, 1946 — Section 12, 13, 14, 2, 20Industrial Disputes Act, 1947 — Section 3, 30Maharashtra Recognition of Trade Unions and Prevention of Unfair Labour Practices Act, 1971 — Section 10, 11, 20, 20(1), 21
High Courts09 Aug 1982Allowed
Kisan Waman Sasane and Others Vs Maharashtra State Road Transport Corporation and Another
Bombay High Court · (1984) ACJ 488
High Courts09 Aug 1982
Babubhai and Others Vs Gangji Jesang Cheda
Bombay High Court · AIR 1983 Bom 54 : (1983) MhLj 107
Limitation Act, 1963 — Article 137Presidency Towns Insolvency Act, 1909 — Section 55, 57, 7
High Courts06 Aug 1982Dismissed
Hatimbhai Abdeali Vs Bhagwandas Hiralal Gundaria and Others
Bombay High Court · (1982) 1 BomCR 797
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 14, 14(2), 15, 15(2)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 100, Order 21 Rule 100(7)
High Courts06 Aug 1982
Om Prakash Berlia and another Vs Unit Trust of India and others (No. 2)
Bombay High Court · (1983) 54 CompCas 469
Companies Act, 1956 — Section 100, 101, 102, 103, 104
High Courts05 Aug 1982Dismissed
Vasudeo Pandurang Pathak Vs State of Maharashtra and Another
Bombay High Court · (1982) 2 BomCR 517
Bombay Civil Services Rules, 1959 — Rule 161Constitution of India, 1950 — Article 311
High Courts04 Aug 1982
Bhajirao G. Ghatke and others Vs Bombay Docking Co. Pvt. Ltd. and others
Bombay High Court · (1984) 56 CompCas 428
Companies Act, 1956 — Section 397, 398
High Courts04 Aug 1982
Laxmibai Surve and Others Vs Ramchandra Ragho Sawant
Bombay High Court · (1983) 1 BomCR 118
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 5
High Courts04 Aug 1982
Tukaram Ramchandra Mirgal Vs Shankar alias Sakharam Kirshnaji Dabholkar and Others
Bombay High Court · AIR 1983 Bom 116 : (1982) MhLj 854
Maharashtra Debt Relief Act, 1975 — Section 2
High Courts04 Aug 1982
Nandkumar Gangadhar Agarmore Vs Laxmibai Ganpat Khade and another
Bombay High Court · (1984) MhLj 915
Transfer of Property Act, 1882 — Section 53A
High Courts03 Aug 1982
Abdul R. Pathan Vs State of Maharashtra
Bombay High Court · (1983) 1 BomCR 489
Bombay Children Act, 1948 — Section 57Penal Code, 1860 (IPC) — Section 376
High Courts03 Aug 1982
Raja Dhanrajgirji, Chela of Late Narsingirji Gijangirji Vs State Bank of Hyderabad
Bombay High Court · (1983) 2 BomCR 657
High Courts03 Aug 1982
Pandurang Sadashio Patil Vs Pandurang Chimnaji Patil
Bombay High Court · (1983) MhLj 460
High Courts02 Aug 1982
Suresh N. Hingorani Vs State of Maharashtra
Bombay High Court · (1982) 1 BomCR 854
Penal Code, 1860 (IPC) — Section 114, 34Prevention of Food Adulteration Act, 1954 — Section 16(1)Prevention of Food Adulteration Rules, 1955 — Rule 14, 16, 9
High Courts02 Aug 1982Allowed
Joseph Francis Lobo (Dr.) Vs Secretary, Modern Education Society, N. Wadia College and Others
Bombay High Court · (1983) 1 BomCR 162
Pune University Act, 1974 — Section 42B, 59
High Courts02 Aug 1982
Surgical Corporation Vs Lachmibai Gagandas (Smt.)
Bombay High Court · (1982) 1 BomCR 916
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11(3), 11(4), 12, 12(2)
High Courts30 Jul 1982
Saikh Husenbi Jansaheb and Others Vs Sayyad Latif Sayyad Imam
Bombay High Court · (1982) 1 BomCR 844
Bombay Public Trusts Act, 1950 — Section 56B, 56B(2)
High Courts30 Jul 1982
White Lily Co-operative Housing Society Ltd. Vs Mukund Balkrishna Paradkar and Others
Bombay High Court · (1982) 1 BomCR 787
Contempt of Courts Act, 1971 — Section 12
High Courts30 Jul 1982
Commissioner of Income Tax Vs Badische Anilin and Soda Fabrik A.G.
Bombay High Court · (1983) 12 TAXMAN 107
Income Tax Act, 1961 — Section 5(2)