High Courts04 Jan 1982
Birju Makadwala alias Birju Satva Vs State of Maharashtra and Another
Bombay High Court · (1982) 1 BomCR 960
National Security Act, 1980 — Section 3(2)
COURT ARCHIVE
501 judgments · page 26 of 26
Bombay High Court · (1982) 1 BomCR 960