Commissioner of Income Tax Vs Sassoon J. David and Co.
Bombay High Court · (1982) 07 BOM CK 0001
COURT ARCHIVE
501 judgments · page 10 of 26
Bombay High Court · (1982) 07 BOM CK 0001
Bombay High Court · AIR 1983 Bom 83
Bombay High Court · (1982) 2 BomCR 553
Bombay High Court · (1982) MhLj 859
Bombay High Court · (1983) MhLj 126
Bombay High Court · (1983) 35 CTR 296 : (1984) 146 ITR 145 : (1985) 21 TAXMAN 290
Bombay High Court · (1983) 12 TAXMAN 110
Bombay High Court · (1982) 84 BOMLR 410
Bombay High Court · (1983) 34 CTR 41 : (1983) 142 ITR 57 : (1983) 13 TAXMAN 524
Bombay High Court · (1982) 1 BomCR 852
Bombay High Court · (1982) MhLj 851
Bombay High Court · (1982) 2 BomCR 523
Bombay High Court · AIR 1983 Bom 142 : (1982) 2 BomCR 556 : (1982) MhLj 735
Bombay High Court · (1983) 85 BOMLR 106 : (1983) MhLj 607
Bombay High Court · (1983) MhLj 298
Bombay High Court · AIR 1982 Bom 539 : (1982) 2 BomCR 525
Bombay High Court · AIR 1983 Bom 346 : (1983) MhLj 1020
Bombay High Court · (1985) 57 CompCas 511
Bombay High Court · (1982) 137 ITR 677
Bombay High Court · (1982) 2 BomCR 551