Associated Cement Cos. Ltd. Vs The Regional Director, E.S.I.C.
Bombay High Court · (1981) 83 BOMLR 504
COURT ARCHIVE
519 judgments · page 18 of 26
Bombay High Court · (1981) 83 BOMLR 504
Bombay High Court · AIR 1981 Bom 319
Bombay High Court · (1982) 27 CTR 238 : (1982) 137 ITR 213 : (1982) 9 TAXMAN 190(1)
Bombay High Court · (1982) MhLj 471
Bombay High Court · AIR 1982 Bom 160
Bombay High Court · (1983) MhLj 38
Bombay High Court · AIR 1982 Bom 199 : (1981) 83 BOMLR 284
Bombay High Court · (1981) 131 ITR 1 : (1981) 7 TAXMAN 128
Bombay High Court · (1990) 186 ITR 616
Bombay High Court · (1982) 27 CTR 248 : (1983) 140 ITR 966
Bombay High Court · (1983) 140 ITR 867 : (1981) 7 TAXMAN 403
Bombay High Court · (1981) 1 ECR 396 : (1982) 10 ELT 316
Bombay High Court · (1982) 1 BomCR 564
Bombay High Court · (1981) 04 BOM CK 0033
Bombay High Court · (1981) 83 BOMLR 470 : (1981) MhLj 888
Bombay High Court · (1981) 24 CTR 162 : (1982) 136 ITR 464
Bombay High Court · (1981) 83 BOMLR 267 : (1982) MhLj 598
Bombay High Court · (1982) CriLJ 1647
Bombay High Court · (1981) 04 BOM CK 0032
Bombay High Court · AIR 1982 Bom 151 : (1983) 2 BomCR 218 : (1981) MhLj 783