High Courts30 Jun 1981
Indian Organic Chemicals Ltd. Vs Chemtex Fibres Inc.
Bombay High Court · (1981) 83 BOMLR 406 : (1982) MhLj 698
Constitution of India, 1950 — Article 134A, 226
COURT ARCHIVE
Bombay High Court judgments, 1981
519 judgments · page 16 of 26
High Courts29 Jun 1981
Prakash D. Khode Vs Ashok B. Khode
Bombay High Court · (1981) 83 BOMLR 476
Specific Relief Act, 1963 — Section 42
High Courts26 Jun 1981
Liladhar Chandak Vs C.M. Saraiya and Another
Bombay High Court · (1982) 1 BomCR 416
Criminal Procedure Code, 1973 (CrPC) — Section 203, 240
High Courts26 Jun 1981
Wipro Products Ltd. and another Vs Union of India and another
Bombay High Court · (1981) 8 ELT 531
Central Excise Rules, 1944 — Rule 11Central Excises and Salt Act, 1944 — Section 4
High Courts26 Jun 1981Allowed
Sukhda Sayed Vs Masood Sayed
Bombay High Court · (1982) MhLj 194
Special Marriage Act, 1954 — Section 22, 23, 27, 36, 37
High Courts25 Jun 1981Dismissed
Pukhraj Nagraj Ranka and Others Vs State of Maharashtra and Another Subhaschandra Kanhayalal Lonavat and Others, Shivjiram Raghunathdas Attal, Raghunath Gambir Wani, Otarmal Gulabchand and Co. and Others and Santokchand Nenaji and Co. and Another Vs State of Maharashtra
Bombay High Court · (1982) 2 BomCR 235
Bombay Money Lenders Act, 1946 — Section 2(10)Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8Constitution of India, 1950 — Article 14, 19(1), 301, 304
High Courts24 Jun 1981
Gopal Vishnu Ghatnekar Vs Madhukar Vishnu Ghatnekar
Bombay High Court · AIR 1982 Bom 482 : (1982) 84 BOMLR 41 : (1982) MhLj 65
High Courts23 Jun 1981
Nagesh Waman Patil and Others Vs Special Land Acquisition Officer, Bombay
Bombay High Court · AIR 1982 Bom 421 : (1982) 84 BOMLR 4 : (1982) MhLj 37
Land Acquisition Act, 1894 — Section 23, 24
High Courts22 Jun 1981
Shankar Ganpat Sarphare and another Vs Maruti Haibat Sarphare and others
Bombay High Court · (1981) 06 BOM CK 0003
Khoti Settlement Act, 1830 — Section 9
High Courts18 Jun 1981
Quimagrao Jain Vs Rasiklal Dave and Another
Bombay High Court · (1982) 1 BomCR 756
Penal Code, 1860 (IPC) — Section 403, 420
High Courts18 Jun 1981
Padmanna Malkari Mali Vs Bhourawwa Padmanna Mali (Sou.) and Another
Bombay High Court · (1982) 1 BomCR 438
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts18 Jun 1981
J.M. Phadtare and Others Vs State of Maharashtra
Bombay High Court · (1982) 1 BomCR 760
Criminal Law (Amendment) Act, 1932 — Section 8(2)Criminal Procedure Code, 1973 (CrPC) — Section 161, 307Penal Code, 1860 (IPC) — Section 120B, 468, 477A
High Courts15 Jun 1981
Gunwantro Yeshwantrao Deshmukh Vs State of Maharashtra and Another
Bombay High Court · AIR 1982 Bom 295 : (1981) 83 BOMLR 448 : (1981) MhLj 815
Bombay Village Panchayats (Meetings) Rules, 1959 — Rule 13, 15, 23, 29, 3Bombay Village Panchayats Act, 1958 — Section 36, 39
High Courts06 Jun 1981
Jagannath Vs State of Maharashtra
Bombay High Court · (1982) 84 BOMLR 261
Criminal Procedure Code, 1973 (CrPC) — Section 167, 397, 438, 439
High Courts22 May 1981Dismissed
Sardarilal, Superintendent of Police, C.B.I./S.I.C. Vs Narendra Narottamdas Kapadia, Chairman Industrial Consulting Bureau Ltd.
Bombay High Court · (1982) 1 BomCR 486
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 437(1), 439(2), 482Official Secrets Act, 1923 — Section 13(3), 13(4), 5(1)Prevention of Corruption Act, 1947 — Section 5(1), 5(2)
High Courts30 Apr 1981
Minoti Vs Sushil Mohan Singh Malik and Another
Bombay High Court · AIR 1982 Bom 68 : (1981) MhLj 659
Hindu Succession Act, 1956 — Section 25, 27Penal Code, 1860 (IPC) — Section 300
High Courts30 Apr 1981Allowed
State of Maharashtra Vs Wasudeo Mahadeo Butke
Bombay High Court · (1983) MhLj 982
Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(2), 437, 439, 57Penal Code, 1860 (IPC) — Section 302
High Courts30 Apr 1981
Savitribai and Another Vs Vithal Hari Petakar
Bombay High Court · AIR 1981 Bom 430 : (1981) 83 BOMLR 434
Bombay Civil Courts Act, 1869 — Section 23, 7Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 20, 28, 28(1), 28(2), 50Civil Procedure Code, 1908 (CPC) — Section 12, 14, 16, 17, 21
High Courts30 Apr 1981
Commissioner of Income Tax, Bombay City-I Vs W.T. Suren and Co. Ltd.
Bombay High Court · (1982) 31 CTR 128 : (1982) 138 ITR 91
Income Tax Act, 1961 — Section 10(2), 30, 37, 37(1), 7Wealth Tax Act, 1957 — Section 2
High Courts29 Apr 1981
Sk. Jameel Ahmad Vs Naseem Gulab Sk. (Smt.)
Bombay High Court · (1981) MhLj 847
Registration Act, 1908 — Section 17Transfer of Property Act, 1882 — Section 106, 107