High Courts10 Jul 1978
The State of Maharashtra Vs Kacharadas D. Bhalgar
Bombay High Court · (1978) 80 BOMLR 396 : (1978) MhLj 799
COURT ARCHIVE
Bombay High Court judgments, 1978
321 judgments · page 9 of 17
High Courts07 Jul 1978
Estate Investment Co. Ltd. Vs Commissioner of Income Tax
Bombay High Court · (1979) 2 CTR 272 : (1980) 121 ITR 580 : (1979) 1 TAXMAN 583
Income Tax Act, 1922 — Section 2(4)Transfer of Property Act, 1882 — Section 54
High Courts07 Jul 1978
Estate Investment Co. Ltd. Vs Commissioner of Income Tax, Bombay
Bombay High Court · (1979) 2 CTR 272 : (1980) 121 ITR 580 : (1979) 1 TAXMAN 583
Income Tax Act, 1922 — Section 2(4)
High Courts06 Jul 1978Allowed
Bhumanna Poshanna Vs R.N. Ghanekar and Co.
Bombay High Court · (1979) ACJ 78
Workmens Compensation Act, 1923 — Section 2, 2(1), 30, 4A
High Courts05 Jul 1978
Santoshi Tel Utpadak Kendra Vs The Deputy Commissioner
Bombay High Court · (1979) 43 STC 307
Bombay Sales Tax Act, 1959 — Section 20(5), 20(6), 21, 23(3), 33
High Courts04 Jul 1978
Western India Oil Distribution Co. Ltd. Vs Commissioner of Income Tax, Bombay-I
Bombay High Court · (1980) 126 ITR 497
Income Tax Act, 1922 — Section 10(2), 12
High Courts03 Jul 1978
Prabhudas S. Thakkar Vs M.D. Shah
Bombay High Court · (1979) 81 BOMLR 328
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 12Constitution of India, 1950 — Article 227
High Courts30 Jun 1978Allowed
Shri G.L. Methwani Vs Union of India
Bombay High Court · (1978) 80 BOMLR 713
High Courts30 Jun 1978
Commissioner of Income Tax, Bombay Vs Govind D. Gokhale
Bombay High Court · (1979) 9 CTR 254 : (1980) 122 ITR 604
Income Tax Act, 1922 — Section 44E
High Courts30 Jun 1978
Gobindram L. Methwani Vs Union of India and another
Bombay High Court · (1979) MhLj 6
High Courts30 Jun 1978
Joshi and Varma Vs Commissioner of Income Tax, Bombay City-III
Bombay High Court · (1979) 8 CTR 220 : (1979) 119 ITR 262
Income Tax Act, 1961 — Section 28
High Courts30 Jun 1978Allowed
Madhav Vithal Kudwa Vs Madhavdas Vallabhdas and Another
Bombay High Court · AIR 1979 Bom 49 : (1979) MhLj 193
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 11, 13(1), 23, 5(8)Specific Relief Act, 1963 — Section 38(3)Transfer of Property Act, 1882 — Section 108
High Courts30 Jun 1978
K.T. Udeshi Vs Commissioner of Income Tax, Bombay City-III, Bombay
Bombay High Court · (1978) 114 ITR 542
Income Tax (Appellate Tribunal) Rules, 1946 — Rule 24Income Tax Act, 1922 — Section 33(4)
High Courts30 Jun 1978
W.H. Brady and Company Ltd. Vs Commissioner of Income Tax, Bombay
Bombay High Court · (1979) 10 CTR 221 : (1979) 119 ITR 359 : (1979) 1 TAXMAN 505
Income Tax Act, 1961 — Section 48, 55(2)
High Courts29 Jun 1978
Commissioner of Income Tax, Bombay City-I Vs Radheshyam R. Morarka
Bombay High Court · (1981) 127 ITR 111
Income Tax Act, 1961 — Section 28
High Courts29 Jun 1978
J.V. Dalal Vs Plastpeel Chemicals and Others
Bombay High Court · (1979) 1 LLJ 409
Constitution of India, 1950 — Article 226, 227Payment of Gratuity (Maharashtra) Rules, 1972 — Rule 10(1), 7, 8Payment of Gratuity Act, 1972 — Section 7, 7(2), 7(4)
High Courts28 Jun 1978
Commissioner of Income Tax, Bombay City II Vs Shahibag Entrepreneurs (P.) Ltd.
Bombay High Court · (1979) 8 CTR 116 : (1980) 124 ITR 641
Income Tax Act, 1922 — Section 49BB
High Courts28 Jun 1978
Commissioner of Income Tax, Bombay City Vs Central Provinces Railway Company Ltd.
Bombay High Court · (1979) 9 CTR 247 : (1979) 119 ITR 161
Income Tax Act, 1961 — Section 147, 148
High Courts27 Jun 1978
Balkrishna Binani Vs Commissioner of Income Tax
Bombay High Court · (1979) 9 CTR 62 : (1980) 121 ITR 442
Income Tax Act, 1961 — Section 2(45), 3, 4Wealth Tax Act, 1957 — Section 2
High Courts27 Jun 1978
Bhawanidas Binani Vs Commissioner of Wealth-tax
Bombay High Court · (1980) 124 ITR 783
Finance Act, 1965 — Section 68Wealth Tax Act, 1957 — Section 2