High Courts12 Jan 1978Allowed
The Union of India Vs India Gem House
Bombay High Court · (1978) 80 BOMLR 397
Constitution of India, 1950 — Article 14, 162, 19, 240, 246
COURT ARCHIVE
Bombay High Court judgments, 1978
321 judgments · page 17 of 17
COURT ARCHIVE
321 judgments · page 17 of 17
Bombay High Court · (1978) 80 BOMLR 397