COURT ARCHIVE

Bombay High Court judgments, 1978

321 judgments · page 7 of 17

High Courts07 Aug 1978

State of Maharashtra Vs Ajit Maneklal Choksey

Bombay High Court · (1979) 39 FLR 4 : (1979) 1 LLJ 423

Criminal Procedure Code, 1973 (CrPC) — Section 468(1), 468(2), 469Industrial Disputes Act, 1947 — Section 17, 17(2), 17A, 29, 33C

High Courts07 Aug 1978Allowed

Hari Kati Bode Vs Rambhau Narayan Gadewar

Bombay High Court · (1980) 82 BOMLR 189 : (1979) MhLj 705

Bombay Tenancy and Agricultural Lands (Vidarbha Region) Act, 1958 — Section 107, 110, 20

High Courts04 Aug 1978

Inayat Hussain Vs Union of India Sugarabai Vs Union of India

Bombay High Court · (1980) 122 ITR 227

Income Tax Act, 1961 — Section 281Income Tax Rules, 1962 — Rule 2, 51

High Courts04 Aug 1978

Caravan Containers P. Ltd. Vs Commissioner of Income Tax, Bombay City-II

Bombay High Court · (1979) 10 CTR 249 : (1979) 120 ITR 636

Income Tax Act, 1961 — Section 40

High Courts03 Aug 1978

Commissioner of Income Tax Vs Krishnagopal Maheshwari

Bombay High Court · (1979) 10 CTR 252

High Courts02 Aug 1978Partly Allowed

Taherbhai Abdulalli Vs Nagindas Gokuldas Saraf and Others

Bombay High Court · AIR 1979 Bom 41 : (1980) 82 BOMLR 204 : (1979) MhLj 624

Partition Act, 1893 — Section 2, 3, 7, 8

High Courts01 Aug 1978

Gordhandas Hargovandas and Another Vs Commissioner of Income Tax, Bombay City-III

Bombay High Court · (1979) 12 CTR 19 : (1980) 126 ITR 560

Income Tax Act, 1961 — Section 69, 69A

High Courts31 Jul 1978

M.R. Joshi (H.U.F.) Vs Commissioner of Income Tax

Bombay High Court · (1978) 07 BOM CK 0033

Income Tax Act, 1961 — Section 24(2)

High Courts31 Jul 1978

Vasant Manga Mahajan and Others Vs Baburao Bhikanna Naidu and Another

Bombay High Court · (1979) CriLJ 526

Criminal Procedure Code, 1973 (CrPC) — Section 138, 141

High Courts31 Jul 1978

State of Maharashtra Vs Shriram and Others

Bombay High Court · (1980) CriLJ 13

Penal Code, 1860 (IPC) — Section 326, 34

High Courts31 Jul 1978Dismissed

The Laxmi Vishnu Textile Mills Ltd. Vs Municipal Corporation of The City of Sholapur

Bombay High Court · (1979) 81 BOMLR 390

Bombay Municipal Boroughs Act, 1925 — Section 206A, 99

High Courts28 Jul 1978Allowed

The State of Maharashtra Vs Yeshwanta Pandu Bhavar

Bombay High Court · (1978) 80 BOMLR 688

Maharashtra Land Revenue Code, 1966 — Section 32, 33, 65, 66

High Courts28 Jul 1978

Yeshwant Ganpat Khot Vs Anusayabai Anna Khot (Smt.) and Others

Bombay High Court · (1979) CriLJ 67

Bombay Tenancy and Agricultural Lands Act, 1948 — Section 85ACriminal Procedure Code, 1973 (CrPC) — Section 145

High Courts27 Jul 1978Dismissed

Ramjilal Banwarisahay Vs Gulabrao Balaji Deshmukh

Bombay High Court · (1978) MhLj 850

Transfer of Property Act, 1882 — Section 111, 112, 113, 116

High Courts27 Jul 1978

Commissioner of Income Tax, Bombay City III, Bombay Vs Bank of India Ltd.

Bombay High Court · (1979) 118 ITR 809

Income Tax Act, 1922 — Section 10(2), 10(2)(vib), 10(5)Income Tax Act, 1961 — Section 256(1), 28, 29, 30, 31

High Courts27 Jul 1978Dismissed

Ramjilal Vs Gulabrao

Bombay High Court · AIR 1979 Bom 44 : (1978) MhLj 850

Transfer of Property Act, 1882 — Section 111, 112, 113, 116

High Courts27 Jul 1978Dismissed

Barsi Municipal Council Vs Shankar Irana Gundel

Bombay High Court · AIR 1979 Bom 125 : (1978) 80 BOMLR 718

Bombay District Municipal Act, 1901 — Section 86Bombay General Clauses Act, 1904 — Section 7Bombay Municipal Boroughs Act, 1925 — Section 110, 111, 73, 81, 85

High Courts26 Jul 1978

State of Maharashtra Vs Shriram Hotel and Others

Bombay High Court · (1979) CriLJ 271

High Courts26 Jul 1978Allowed

Bhagwan Dattatraya Budukh Vs Vishwanath Pandharinath Joshi and Others

Bombay High Court · AIR 1979 Bom 1 : (1978) 80 BOMLR 539 : (1979) MhLj 112

Hindu Succession Act, 1956 — Section 14, 14(1), 14(2)

High Courts24 Jul 1978

Norman J. Hamilton and Another Vs Umedbhai S. Patel and Others

Bombay High Court · (1979) 81 BOMLR 340 : (1979) 49 CompCas 1

Companies Act, 1956 — Section 3Securities Contracts (Regulation) Act, 1956 — Section 13, 16, 18, 2, 21