High Courts17 Jun 1947
Emperor Vs Yusofalli Noorbhai
Bombay High Court · (1947) 49 BOMLR 802
Criminal Procedure Code, 1898 (CrPC) — Section 403, 403(1)
COURT ARCHIVE
Bombay High Court judgments, 1947
118 judgments · page 4 of 6
High Courts17 Jun 1947Dismissed
Malik Damsaz Khan Vs The Commissioner of Income Tax, Punjab and N.W.F. Province
Bombay High Court · (1948) 50 BOMLR 532
Income Tax Act, 1922 — Section 23(3)
High Courts28 Apr 1947Dismissed
Srinivas Mall Bairoliya Vs Emperor
Bombay High Court · (1947) 49 BOMLR 688
Evidence Act, 1872 — Section 114, 14
High Courts22 Apr 1947Allowed
Commissioner of Income Tax Vs Chowringhee Properties, Limited
Bombay High Court · (1947) 49 BOMLR 686
Income Tax Act, 1922 — Section 66(1), 9(1)
High Courts18 Apr 1947
Emperor Vs Jehangir B. Irani
Bombay High Court · (1947) 49 BOMLR 811
City of Bombay Municipal Council Act, 1988 — Section 401
High Courts18 Apr 1947
Emperor Vs Lasu Janu Pawar
Bombay High Court · (1947) 04 BOM CK 0002
Criminal Procedure Code, 1898 (CrPC) — Section 250, 561A
High Courts17 Apr 1947Dismissed
Mahadeo Bhimashankar Madhave Vs Fatumiya Husseinbhai
Bombay High Court · AIR 1948 Bom 337 : (1948) 50 BOMLR 221
Limitation Act, 1908 — Article 182(2)
High Courts16 Apr 1947
Charles E. Ring Vs The Collector of Bombay
Bombay High Court · (1948) 50 BOMLR 146
Bombay Rents, Hotel and Lodging House Rates Control Act, 1944 — Section 38Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts16 Apr 1947Dismissed
Ghanta China Ramasubbayya Vs Moparthi Chenchuramayya
Bombay High Court · (1948) 50 BOMLR 547
High Courts15 Apr 1947Dismissed
Commissioner of Income Tax Vs Bhagwati
Bombay High Court · (1947) 49 BOMLR 678
Income Tax Act, 1922 — Section 14(1), 66(2)
High Courts11 Apr 1947Allowed
Mohanlal Sohanlal Vs Pannalal Jankidas
Bombay High Court · AIR 1948 Bom 133 : (1947) 49 BOMLR 736
High Courts11 Apr 1947Dismissed
Province of Punjab Vs Pandit Tara Chand
Bombay High Court · (1947) 49 BOMLR 697
Civil Procedure Code, 1908 (CPC) — Section 60Government of India Act, 1915 — Section 96B
High Courts11 Apr 1947Dismissed
J.K. Gas Plant Manufacturing Co. Ltd. Vs Emperor
Bombay High Court · (1947) 49 BOMLR 591
Criminal Procedure Code, 1898 (CrPC) — Section 432Government of India Act, 1915 — Section 40(1)
High Courts11 Apr 1947Dismissed
Godavari Sugar Mills, Ltd. Vs Shakuntala
Bombay High Court · (1947) 49 BOMLR 791
Workmens Compensation Act, 1923 — Section 2(1)(m)
High Courts11 Apr 1947Dismissed
Aliyarkhan Amiyatkhan Vs Rambhau Motiram
Bombay High Court · (1947) 49 BOMLR 793
High Courts10 Apr 1947
Kurbanhussein Mahamadalli Vs Husseinbhai Mithabhai
Bombay High Court · AIR 1948 Bom 101 : (1947) 49 BOMLR 731
Registration Act, 1908 — Section 17
High Courts09 Apr 1947Dismissed
Rajaram Vithal Sutar Vs Ramchandra Pandu
Bombay High Court · AIR 1948 Bom 226 : (1948) 50 BOMLR 45
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9Transfer of Property Act, 1882 — Section 60
High Courts09 Apr 1947
Municipal Borough of Ahmedabad Vs Jayantilal Chhotalal Patel
Bombay High Court · AIR 1948 Bom 98 : (1947) 49 BOMLR 724
Bombay Municipal Boroughs Act, 1925 — Section 206Civil Procedure Code, 1908 (CPC) — Section 80
High Courts02 Apr 1947
Emperor Vs Valli Mohammad Sheikh Mahammad
Bombay High Court · (1947) 49 BOMLR 618
Bombay Prevention of Gambling Act, 1887 — Section 6Criminal Procedure Code, 1898 (CrPC) — Section 556