High Courts18 Feb 1947
Zahiruddin Vs King-Emperor
Bombay High Court · (1947) 02 BOM CK 0005
Criminal Procedure Code, 1898 (CrPC) — Section 162, 537, 540Penal Code, 1860 (IPC) — Section 161
COURT ARCHIVE
Bombay High Court judgments, 1947
118 judgments · page 6 of 6
High Courts18 Feb 1947Allowed
King-Emperor Vs Sadashiv Narayan Bhalerao
Bombay High Court · (1947) 02 BOM CK 0002
Defence of India Rules, 1962 — Rule 34(6)(e)Penal Code, 1860 (IPC) — Section 124A
High Courts13 Feb 1947
Edalji Dhanjisha Anklesaria Vs Sorabji Dinshawji Ginwalla
Bombay High Court · (1948) 50 BOMLR 137
Registration Act, 1908 — Section 42Succession Act, 1925 — Section 118
High Courts12 Feb 1947
Emperor Vs Lumbhardhar Zutshi
Bombay High Court · (1947) 49 BOMLR 609
Criminal Procedure Code, 1898 (CrPC) — Section 197(1)Government of India Act, 1985 — Section 270
High Courts11 Feb 1947Allowed
Prafulla Kumar Mukherjee Vs The Bank of Commerce
Bombay High Court · (1947) 49 BOMLR 568
Companies Act, 1956 — Section 153AGovernment of India Act, 1935 — Section 100, 99
High Courts06 Feb 1947
Somashekhar Swami Vs Bapusaheb Narayanrao Patil
Bombay High Court · AIR 1948 Bom 176 : (1947) 49 BOMLR 784
Land Acquisition Act, 1894 — Section 32
High Courts05 Feb 1947Dismissed
Megh Raj Vs Allah Rakhia
Bombay High Court · (1947) 49 BOMLR 516
Government of India Act, 1935 — Section 100, 107
High Courts31 Jan 1947
In Re: East Africa Hardware Company, in Liquidation
Bombay High Court · (1949) 51 BOMLR 271
Companies Act, 1956 — Section 109
High Courts28 Jan 1947Allowed
Badhu Jana Mahajan Vs Shree Satpanth Sansthan
Bombay High Court · (1948) 50 BOMLR 195
High Courts23 Jan 1947
In Re: Yakubji Karimji
Bombay High Court · AIR 1947 Bom 364 : (1947) 49 BOMLR 397
Bombay District Police Act, 1890 — Section 46BCriminal Procedure Code, 1898 (CrPC) — Section 491
High Courts20 Jan 1947Dismissed
Mohammad Yakub Khan Vs King Emperor
Bombay High Court · (1947) 49 BOMLR 567
High Courts16 Jan 1947
Emperor Vs Yamanappa Joteppa Gosavi
Bombay High Court · AIR 1947 Bom 467
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 412
High Courts15 Jan 1947Dismissed
Basayya Shivabasayya Vs Baslingayya Channayya
Bombay High Court · (1947) 49 BOMLR 775
Limitation Act, 1908 — Article 126Majority Act, 1875 — Section 3
High Courts15 Jan 1947
Adiveppa Babu Vs Veerbhadrappa Baswantappa and Another
Bombay High Court · AIR 1948 Bom 111
High Courts09 Jan 1947
Mahomed Jusab Abdulla Vs Fatmabai Jusab Abdulla
Bombay High Court · AIR 1948 Bom 53 : (1947) 49 BOMLR 505
High Courts09 Jan 1947
Shripad Amrit Dange Vs Sir Harsiddhbhai V. Divatia
Bombay High Court · AIR 1948 Bom 20 : (1947) 49 BOMLR 468
Government of India Act, 1915 — Section 59(1)Specific Relief Act, 1877 — Section 45
High Courts01 Jan 1947Dismissed
Vasudeo Ganesh Kulkarni Vs Vishwanath Shripad Kulkarni
Bombay High Court · AIR 1948 Bom 313