High Courts14 Aug 1947Allowed
Framroze Dadabhoy Madon Vs Tehmina
Bombay High Court · (1947) 49 BOMLR 882
Succession Act, 1925 — Section 113Transfer of Property Act, 1882 — Section 14
COURT ARCHIVE
Bombay High Court judgments, 1947
118 judgments · page 3 of 6
High Courts08 Aug 1947
Emperor Vs P.A. Joshi
Bombay High Court · (1948) 50 BOMLR 160
Criminal Procedure Code, 1898 (CrPC) — Section 197Penal Code, 1860 (IPC) — Section 19
High Courts06 Aug 1947Dismissed
Baldevdas Karsondas Patel Vs Mohanlal Bapalal Bahia
Bombay High Court · (1947) 49 BOMLR 902
High Courts31 Jul 1947
Kurbanhussein Mahomedali Kharodawala Vs Husseinbhai Mithabhai Dhabu alias Kanaswala
Bombay High Court · (1948) 50 BOMLR 604
Limitation Act, 1908 — Article 144
High Courts30 Jul 1947Dismissed
Shantaram Abasaheb Powar Vs Keru Krishna Koli
Bombay High Court · AIR 1948 Bom 381 : (1948) 50 BOMLR 283
High Courts29 Jul 1947Dismissed
Sir Mohammad Akbar Khan Vs Musammat Motal
Bombay High Court · (1948) 50 BOMLR 539
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 1Limitation Act, 1908 — Section 20
High Courts29 Jul 1947Allowed
R.M.A.R.A. Adaikappa Chettiar Vs R. Chandrasekhara Thevar
Bombay High Court · (1948) 50 BOMLR 18
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 47
High Courts29 Jul 1947Allowed
Lala Lachhman Das Vs Commissioner of Income Tax, Punjab, N.W.F. and Delhi Provinces
Bombay High Court · (1948) 50 BOMLR 543
Income Tax Act, 1922 — Section 66A
High Courts24 Jul 1947Dismissed
Ladobi Shaikh Umar Vs Shankarlal Pannalal Kalantri
Bombay High Court · (1948) 50 BOMLR 131
Civil Procedure Code, 1908 (CPC) — Order 44 Rule 1
High Courts22 Jul 1947Dismissed
N. Sankaranarayana Pillayan Vs The Board of Commissioners for the Hindu Religious Endowments
Bombay High Court · (1948) 50 BOMLR 9
High Courts17 Jul 1947Dismissed
Rao Bhimsingh Vs Shersingh
Bombay High Court · (1948) 50 BOMLR 1
Civil Procedure Code, 1908 (CPC) — Section 47(2), 50
High Courts12 Jul 1947Allowed
Province of Bombay Vs Hormusji Manekji
Bombay High Court · (1948) 50 BOMLR 524
Bombay Land Revenue Code, 1879 — Section 67Bombay Revenue Jurisdiction Act, 1876 — Section 4(b)
High Courts09 Jul 1947Allowed
Emperor Vs Narayan Ramchandra Jarag
Bombay High Court · (1948) 50 BOMLR 151
Criminal Procedure Code, 1898 (CrPC) — Section 376, 418(2)
High Courts02 Jul 1947Dismissed
Brijlal Ramjilal Vs Govindram Gordhandas Seksaria
Bombay High Court · (1948) 50 BOMLR 556
Civil Procedure Code, 1908 (CPC) — Section 2
High Courts02 Jul 1947Allowed
Randhi Appalaswami Vs Randhi Suryanarayanamurti
Bombay High Court · (1948) 50 BOMLR 628
Evidence Act, 1872 — Section 92
High Courts02 Jul 1947Dismissed
Vellayan Chettiar Vs Province of Madras
Bombay High Court · (1947) 49 BOMLR 794
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts24 Jun 1947Allowed
The Collector of Bombay Vs Issac Penhas
Bombay High Court · (1947) 49 BOMLR 709
Civil Procedure Code, 1908 (CPC) — Section 111
High Courts23 Jun 1947
Emperor Vs Abdul Hafiz Hassan
Bombay High Court · (1947) 49 BOMLR 807
Arms Act, 1878 — Section 19(e)