High Courts26 Mar 1929Dismissed
Bijuboo Vs Rajaballi Tayaballi
Bombay High Court · (1929) 31 BOMLR 954 : 122 Ind. Cas. 64
Limitation Act, 1908 — Section 5
COURT ARCHIVE
Bombay High Court judgments, 1929
239 judgments · page 9 of 12
High Courts26 Mar 1929
The Government Pleader Vs Siddick H. Shaikh
Bombay High Court · (1929) 31 BOMLR 625 : (1929) ILR (Bom) 640 : 121 Ind. Cas. 587
Bombay Pleaders Act, 1920 — Section 20
High Courts26 Mar 1929
Government Pleader Vs S.A. Pleader
Bombay High Court · AIR 1929 Bom 335
Bombay Pleaders Act, 1920 — Section 20, 26
High Courts22 Mar 1929
Narayan Manjanna Shanbhog and Others Vs The Secretary of State for India
Bombay High Court · 122 Ind. Cas. 51
Sea Customs Act, 1878 — Section 167, 168
High Courts22 Mar 1929Dismissed
Narayan Manjanna Shanbhog Vs The Sectretory of State for India
Bombay High Court · (1929) 31 BOMLR 1052
Sea Customs Act, 1878 — Section 167(3)
High Courts20 Mar 1929
Sheikh Ahmed Bhauddin Parkar and Others Vs Babu Devji Zujam and Others
Bombay High Court · (1929) ILR (Bom) 672 : 122 Ind. Cas. 113
Bombay Khoti Settlement Act, 1880 — Section 9
High Courts20 Mar 1929
Sheikh Ahmed Bhauddin Parkar Vs Babu Devji Zujam
Bombay High Court · AIR 1930 Bom 135 : (1929) 31 BOMLR 778
Khoti Settlement Act, 1880 — Section 9Transfer of Property Act, 1882 — Section 55(2)
High Courts19 Mar 1929
Krishnabai Vs Varjivandas Jagjivandas
Bombay High Court · (1930) 32 BOMLR 201
Contract Act, 1872 — Section 264
High Courts19 Mar 1929Allowed
James Richard Rennel Skinner Vs Kunwar Naunihal Singh
Bombay High Court · (1929) 31 BOMLR 854
Limitation Act, 1908 — Article 134, 148
High Courts19 Mar 1929Dismissed
Bhimaji Vasudev Shivkamat Vs Yeshvant Changagouda Patil
Bombay High Court · (1929) 31 BOMLR 771
High Courts19 Mar 1929Dismissed
Subramanya Chettiyar Vs V.P. Subrahmanya Mudaliyar
Bombay High Court · (1929) 31 BOMLR 830
Evidence Act, 1872 — Section 101
High Courts18 Mar 1929
Sultanali Mulla Rasoolji Vs Tyeb Pir Mahomed
Bombay High Court · AIR 1930 Bom 210 : (1930) 32 BOMLR 188
Registration Act, 1903 — Section 17(1)(d), 49
High Courts18 Mar 1929
Emperor Vs Hanmant Shrinivas Kulkarni
Bombay High Court · (1929) 31 BOMLR 789
Criminal Procedure Code, 1898 (CrPC) — Section 197, 345Penal Code, 1860 (IPC) — Section 426
High Courts15 Mar 1929Dismissed
Lakshman Ramjee Jadhav Vs Dattatraya Ramkrishna Advilkar
Bombay High Court · (1929) 31 BOMLR 765 : (1929) ILR (Bom) 668
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103
High Courts15 Mar 1929Dismissed
Raja of Pittapur Vs The Secretary of State for India
Bombay High Court · (1929) 31 BOMLR 866
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts15 Mar 1929Allowed
Lal Narsingh Partan Bahadur Singh Vs Mahommad Yakub Khan
Bombay High Court · (1929) 31 BOMLR 825
Transfer of Property Act, 1882 — Section 68, 98
High Courts14 Mar 1929Allowed
Ram Sunder Lal Vs Lachmi Narain
Bombay High Court · (1929) 31 BOMLR 803
High Courts13 Mar 1929Allowed
Faizullah Khan Vs Mauladad Khan
Bombay High Court · (1929) 31 BOMLR 841
Civil Procedure Code, 1908 (CPC) — Section 149
High Courts12 Mar 1929
Bai Kanta Vs Bhailal Ghelabhai Amin
Bombay High Court · (1929) 31 BOMLR 1046 : 122 Ind. Cas. 56
Evidence Act, 1872 — Section 126
High Courts11 Mar 1929Dismissed
Khoo Sain Ban Vs Tan Guat Tean
Bombay High Court · (1929) 31 BOMLR 873
Transfer of Property Act, 1882 — Section 54